High Courts14 Aug 1963Dismissed
Sampathkumar By Mother And Guardian V.N. Kanakambujam Vs V.T.S. Sevugapandia Thevar
Madras High Court · (1963) 08 MAD CK 0008
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,921 of 5,226
High Courts13 Aug 1963
N. Sambandam Vs S. Khadar Sheriff and Others
Madras High Court · AIR 1966 Mad 1 : (1964) ILR (Mad) 631
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 45, 47(3), 64
High Courts12 Aug 1963
In Re: K.C. John Kuri Kose, Insolvent Seth Teckchand Motiram
Madras High Court · AIR 1964 Mad 47 : (1963) 76 LW 730
Presidency Towns Insolvency Act, 1909 — Section 52(2)
High Courts12 Aug 1963Allowed
E.V. Kumar Vs The University of Madras
Madras High Court · AIR 1964 Mad 460 : (1964) ILR (Mad) 244 : (1963) 76 LW 760
Constitution of India, 1950 — Article 226
High Courts12 Aug 1963Allowed
K.P. Mohamed Ibrahim Vs The State Bank of Travancore
Madras High Court · AIR 1964 Mad 233 : (1963) 76 LW 787
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 51
High Courts09 Aug 1963Dismissed
Workers of Buckingham and Carnatic Co. Vs Commissioner of Labour and Chief Conciliation Officer and Others
Madras High Court · AIR 1964 Mad 538 : (1964) ILR (Mad) 594
Industrial Disputes Act, 1947 — Section 12, 12(1), 12(2), 18, 18(1)Tamil Nadu Industrial Disputes Rules, 1958 — Rule 22
High Courts09 Aug 1963Dismissed
Rm. Ar. Ar. Rm. Ar. Ramanathan Chettiar and Others Vs K.M. OL. M. Somasundaram Chettiar and Others
Madras High Court · AIR 1964 Mad 527 : (1964) ILR (Mad) 610
Civil Procedure Code, 1908 (CPC) — Section 16, 20General Clauses Act, 1897 — Section 3Limitation Act, 1908 — Article 115, 116, 120, 11, 11(1)
High Courts09 Aug 1963Dismissed
N. Ranganathan Pillai Vs Commissioner, Cuddalore Municipality and Others
Madras High Court · AIR 1964 Mad 491 : (1965) 2 LLJ 66
High Courts09 Aug 1963Allowed
G. Palani Goundar and Another Vs Sellappan and Another
Madras High Court · (1964) ILR (Mad) 748
High Courts09 Aug 1963Dismissed
P. Embaru Vs The Chairman, Madras Port Trust
Madras High Court · (1964) ILR (Mad) 589
Constitution of India, 1950 — Article 226Madras City Municipal Act, 1904 — Section 52, 53Madras Local Boards Act, 1884 — Section 55, 56
High Courts09 Aug 1963
Sundaram and Co. (Private), Ltd. Vs The First Additional Income Tax Officer
Madras High Court · (1964) 1 MLJ 1
Income Tax Act, 1961 — Section 35
High Courts09 Aug 1963
Commissioner of Income Tax, Madras Vs Sundaram and Company Private Ltd.
Madras High Court · (1964) 52 ITR 763
Income Tax Act, 1922 — Section 3, 33, 33(4), 34, 34(1)(b)
High Courts08 Aug 1963Dismissed
Kesavalu Naidu and Another Vs Nagarathnam and Others
Madras High Court · AIR 1964 Mad 374 : (1963) 76 LW 690
High Courts08 Aug 1963Dismissed
Raja Jagaveera Rama Muthukumara Venkateswara Ettappa Naicker Ayyan Avl. Raja Of Ettayapuram, Represented By K. Raman Nair, Power Of Attorney Agent Vs The Madras State Electricity Board and Another
Madras High Court · (1963) 08 MAD CK 0034
Constitution of India, 1950 — Article 14, 19(f), 226
High Courts08 Aug 1963Dismissed
Nallaya Goundar (died) and Others Vs Angaiyammal and Others
Madras High Court · AIR 1964 Mad 260 : (1963) 76 LW 772
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts08 Aug 1963
Annamalai and Co., Pte. Ltd. Vs District Registrar, Madras and Others
Madras High Court · AIR 1966 Mad 36 : (1964) ILR (Mad) 913 : (1965) 78 LW 503 : (1965) 1 MLJ 431
Stamp Act, 1899 — Article 48, 31, 40, 41, 56
High Courts07 Aug 1963Dismissed
M. Ayyasami Nadar and Others Vs The State of Madras
Madras High Court · (1963) 14 STC 952
Evidence Act, 1872 — Section 14, 25
High Courts07 Aug 1963
Thanjavur Permanent Bank Ltd. Vs Dharmasamvardhani Ammal
Madras High Court · AIR 1964 Mad 108 : (1965) 2 LLJ 50
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Provident Funds Act, 1925 — Section 2, 3, 8
High Courts01 Aug 1963
Devalla, Guruswamiah and Others Vs E. Ramakrishna Naicker and Another
Madras High Court · AIR 1965 Mad 142 : (1964) ILR (Mad) 735 : (1965) 78 LW 23
Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 59A, 69
High Courts01 Aug 1963Allowed
R. Varadarajan Vs R.B. Sundaram and Others
Madras High Court · (1964) ILR (Mad) 699