High Courts19 Apr 1963Dismissed
Rakappa Chettiar and Another Vs Chockalingam and Another
Madras High Court · AIR 1964 Mad 126 : (1963) 76 LW 575
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,927 of 5,226
High Courts18 Apr 1963Dismissed
Messrs Murray and Co. Vs Kesar Bai and others
Madras High Court · (1963) 04 MAD CK 0049
High Courts18 Apr 1963
M.S. Chockalinga Chettiar and Others Vs Navaneethakrishna Sivasubramania Hirudalaya Marudappa Pandayan and Others
Madras High Court · (1964) ILR (Mad) 110 : (1964) 77 LW 143 : (1964) 1 MLJ 340
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 51(1)
High Courts17 Apr 1963Dismissed
Seshi Ammal and Another Vs Thaiyu Ammal
Madras High Court · AIR 1964 Mad 217 : (1964) ILR (Mad) 107 : (1963) 76 LW 571
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts17 Apr 1963
Blue Mountain Estates and Industries Ltd. and Others Vs Government of Madras
Madras High Court · (1964) 54 ITR 46
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 7
High Courts17 Apr 1963Allowed
Mettur Chemical and Industrial Corporation and Another Vs The Commercial Tax Officer and Others
Madras High Court · (1964) 15 STC 734
High Courts17 Apr 1963Dismissed
S. Bakthavatsalu Vs The State of Madras
Madras High Court · (1963) 14 STC 832
High Courts17 Apr 1963Allowed
A. Thiruvengadaswami Iyengar Vs The State of Madras
Madras High Court · (1963) 14 STC 856
Central Sales Tax Act, 1956 — Section 2, 3, 4, 5, 9
High Courts16 Apr 1963
Neelakantam Pillai Vs Vadivelu Achari and Others
Madras High Court · (1964) ILR (Mad) 422
Civil Procedure Code Amendment Act, 1956 — Section 14(10)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1, Order 47 Rule 4, Order 47 Rule 7, Order 9 Rule 2
High Courts15 Apr 1963Dismissed
R. Kaliappan Vs The State of Madras
Madras High Court · (1963) 14 STC 750
Central Sales Tax Act, 1956 — Section 3, 7, 8
High Courts15 Apr 1963Allowed
C.K. Palanivelu Chetty and Sons Vs The Deputy Commissioner of Commercial Taxes and Another
Madras High Court · (1963) 76 LW 853 : (1963) 14 STC 656
High Courts11 Apr 1963Dismissed
State of Madras Vs Madurai Mills Co. Ltd.
Madras High Court · AIR 1964 Mad 494 : (1964) 77 LW 328 : (1964) 15 STC 207
Constitution of India, 1950 — Article 133Madras General Sales Tax Act, 1939 — Section 10, 11, 12D, 18A, 9
High Courts11 Apr 1963Dismissed
Erode Yarn Stores Vs The State of Madras
Madras High Court · (1963) 14 STC 724
Income Tax Act, 1961 — Section 31
High Courts11 Apr 1963
The State of Madras Vs The Madura Mills Co., Limited
Madras High Court · (1964) ILR (Mad) 48 : (1964) 1 MLJ 342
Central Provinces and Berar Sales Tax Act, 1947 — Section 23Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts10 Apr 1963
S. Vs M. Seyed Cassim, And Others V. Income Tax Officer, Karaikudi
Madras High Court · (1963) 50 ITR 473 : (1963) 76 LW 479
Income Tax Act, 1961 — Section 34, 35, 35(5), 44D, 44D(1)
High Courts09 Apr 1963Allowed
The Management of V. Guruviah Naidu and Sons, Podanur Vs The Workmen of V. Guruviah Naidu and Sons and Others
Madras High Court · (1965) ILR (Mad) 131
Industrial Disputes Act, 1947 — Section 10(1), 18, 25G, 33, 33(1)
High Courts09 Apr 1963Allowed
Shirin Bi Mohamadali Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1963) 14 STC 974
Constitution of India, 1950 — Article 226
High Courts09 Apr 1963Dismissed
A.K.D. Alaga Raja and M.D. Chandrasekara Raja Vs The State of Madras
Madras High Court · (1963) 14 STC 794
Central Sales Tax Act, 1956 — Section 14, 15
High Courts09 Apr 1963Allowed
S. Rangaswami Nadar and Co., Seeniappa Oil Mills Vs State of Madras
Madras High Court · AIR 1964 Mad 487 : (1963) 76 LW 842 : (1963) 14 STC 668
High Courts05 Apr 1963
Mailappa Chettiar Vs Sivagami Achi
Madras High Court · (1964) CriLJ 242
Criminal Procedure Code, 1898 (CrPC) — Section 488