High Courts22 Jul 1964

Shadikhan Vs R.H. Royan

Madras High Court · AIR 1965 Mad 444 : (1965) 78 LW 360

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 21Limitation Act, 1963 — Section 20
High Courts16 Jul 1964

Dhanalakshmi Ammal Vs Vaduvambalammal

Madras High Court · (1965) ILR (Mad) 756

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 47Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 2, 3, 37, 4, 6