High Courts02 Jul 1964
In Re: Athayee and Others
Madras High Court · (1965) CriLJ 566
Penal Code, 1860 (IPC) — Section 201, 34
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,896 of 5,226
High Courts01 Jul 1964Allowed
In Re: Sangappa Goundar and Others
Madras High Court · (1965) ILR (Mad) 71
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Jul 1964
T.M. Abdul Rahim and Co. Vs Ahmed Basha
Madras High Court · AIR 1965 Mad 250 : (1965) ILR (Mad) 607
High Courts30 Jun 1964
S. Mohammad Samiulla Sahib and Co. Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 511 : (1964) 15 STC 920
High Courts25 Jun 1964Allowed
The Management, Southern Roadways Private Ltd. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1965) ILR (Mad) 214
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts25 Jun 1964
A.L. Parthasarathi Mudaliar Vs Venkata Kondiah Chettiar
Madras High Court · AIR 1965 Mad 188 : (1965) ILR (Mad) 465 : (1964) 77 LW 672
Specific Relief Act, 1963 — Section 14, 15, 16, 17
High Courts24 Jun 1964Dismissed
Paul Jeyaraj and Another Vs The General Manager, Southern Railway
Madras High Court · (1965) ILR (Mad) 221
Payment of Wages Act, 1936 — Section 15, 2, 3
High Courts24 Jun 1964Dismissed
M. Govindan Kutty Menon Vs The State of Madras by the Secretary, Home Department and Another
Madras High Court · (1965) ILR (Mad) 487
Constitution of India, 1950 — Article 226, 311
High Courts24 Jun 1964Dismissed
D. Sreenivasappa Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 509 : (1964) 15 STC 784
Income Tax Act, 1922 — Section 12
High Courts24 Jun 1964Dismissed
Deputy Commissioner of Commercial Taxes, Coimbatore Division Vs M.K. Muthuswami Chettiar and Others
Madras High Court · (1965) ILR (Mad) 631 : (1964) 15 STC 732
General Sales Tax Act, 1959 — Section 12, 4
High Courts23 Jun 1964
Bhoormal Premchand Vs Collector of Customs, Madras
Madras High Court · AIR 1967 Mad 39 : (1965) ILR (Mad) 10
Foreign Exchange Regulation Act, 1973 — Section 8(1)Sea Customs Act, 1878 — Section 178, 19
High Courts23 Jun 1964
Management, Murugalli Estate, Hardypel Post Vs Industrial Tribunal, Madras and Another
Madras High Court · AIR 1965 Mad 263
Industrial Disputes Act, 1947 — Section 10(1)
High Courts22 Jun 1964Dismissed
B. Kulla Gowder and Others Vs The Board of Revenue and Another
Madras High Court · (1965) ILR (Mad) 56
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 4(2)Telegraph Act, 1885 — Section 10, 16, 16(3), 16(4), 16(5)
High Courts22 Jun 1964
Depty Commissioner of Commercial Taxes, Coimbator Division Vs Needle Industries (India) Private Ltd.
Madras High Court · (1965) ILR (Mad) 506 : (1964) 15 STC 809
Central Sales Tax Act, 1956 — Section 8
High Courts22 Jun 1964Allowed
Bombay Company Private Ltd. Vs State of Madras
Madras High Court · (1965) ILR (Mad) 503 : (1964) 15 STC 804
Constitution of India, 1950 — Article 286
High Courts26 May 1964
Natesan Transports (P) Ltd. Jayankondachalapuram Vs Tanjore Motor Trades (P) Ltd. Thanjavur and Another
Madras High Court · AIR 1965 Mad 478 : (1965) ILR (Mad) 498 : (1964) 77 LW 439
Civil Procedure Code, 1908 (CPC) — Section 110, 34Constitution of India, 1950 — Article 133, 133(1), 226Motor Vehicles Act, 1988 — Section 43
High Courts01 May 1964
Cumbum Roadways (P) Ltd., Madurai Vs Somu Transports (P.) Ltd., Madurai and Another
Madras High Court · AIR 1965 Mad 79 : (1964) ILR (Mad) 799
Constitution of India, 1950 — Article 226, 32Motor Vehicles Act, 1988 — Section 47, 47(1), 57, 57(3), 57(4)
High Courts01 May 1964Dismissed
V.T. Sivaprakasa Mudaliar Vs A.P. Balasubramania Pillai
Madras High Court · (1965) ILR (Mad) 560
High Courts01 May 1964
P. Orr and Sons Private Ltd., Madras Vs Collector of Customs, Madras
Madras High Court · AIR 1965 Mad 312 : (1965) ILR (Mad) 459
Constitution of India, 1950 — Article 226Finance Act, 1961 — Section 13
High Courts01 May 1964
T. Chengalvaraya Chettiar Vs A. Nataraja Chettiar
Madras High Court · AIR 1966 Mad 19 : (1965) ILR (Mad) 219 : (1965) 78 LW 496