High Courts04 Aug 1964Dismissed
The State of Madras Vs M. Muthuswami Gownder and Others
Madras High Court · (1965) ILR (Mad) 654
Tamil Nadu Forest Act, 1882 — Section 10, 11, 12, 13, 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,893 of 5,226
High Courts04 Aug 1964
In re : Muthuswami
Madras High Court · (1966) CriLJ 830 : (1965) 78 LW 237
Penal Code, 1860 (IPC) — Section 366
High Courts04 Aug 1964
P. Puthoorvana Rawther Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 394 : (1964) 15 STC 903
High Courts04 Aug 1964Dismissed
The State of Madras Vs M. Muthuswami Goundar and others
Madras High Court · (1965) ILR (Mad) 654
High Courts03 Aug 1964
S. Venugopal Chettiar Properietor M.R.S. Motor Services Vs Syed Oosman Bros. Jupiter Motor Service and Others
Madras High Court · (1965) ILR (Mad) 62
Constitution of India, 1950 — Article 226, 32Motor Vehicles Act, 1939 — Section 43A
High Courts03 Aug 1964
M.U. Varghese Vs The State of Madras
Madras High Court · AIR 1966 Mad 7 : (1965) 78 LW 690 : (1965) 16 STC 184
High Courts03 Aug 1964
Sinnakaruppa Gounder Vs M. Karuppuswami Gounder and Another
Madras High Court · AIR 1965 Mad 506 : (1965) ILR (Mad) 20 : (1965) 78 LW 515
Specific Relief Act, 1963 — Section 23
High Courts31 Jul 1964
Arputharaj Vs Anjalai Ammal and Others
Madras High Court · (1965) 78 LW 13
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts31 Jul 1964
Kasi Viswanathan and Another Vs S.M.K. Manickam Chettiar and Others
Madras High Court · (1965) ILR (Mad) 317
Court Fees Act, 1870 — Article 17B, 7, 7(4)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 35(1), 37, 37(1), 37(2), 37(4)
High Courts31 Jul 1964Allowed
Kasi Viswanathan and another Vs SM. K. Manickam Chettiar and others
Madras High Court · (1964) 07 MAD CK 0044
Court Fees Act, 1870 — Section 35(1), 7(iv)(a), 7(iv)(b), 7(v)
High Courts31 Jul 1964
V.M. Paramasiva Mudaliar and Another Vs Y. Krishnaveni Ammal
Madras High Court · (1965) ILR (Mad) 323
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12, 69
High Courts31 Jul 1964
In Re: Palaniswamy
Madras High Court · (1965) CriLJ 370 : (1964) 77 LW 710
Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts30 Jul 1964Dismissed
S. Kasturiranga Iyengar, Receiver, O.S. No. 152 of 1955, Sub Court, Tiruchirapalli Vs Krishnaswami Reddiar and another
Madras High Court · (1964) 07 MAD CK 0046
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts30 Jul 1964Dismissed
Unnamalai Achi Vs K. Damodaran Nair and Others
Madras High Court · (1965) ILR (Mad) 410
Central Motor Vehicles Rules, 1989 — Rule 109, 196, 197, 198, 199Motor Vehicles Act, 1939 — Section 44A, 47, 47(1), 57, 57(3)
High Courts30 Jul 1964
Ramadoss Vs Muniammal
Madras High Court · AIR 1965 Mad 452 : (1965) CriLJ 514 : (1965) 78 LW 164
Penal Code, 1860 (IPC) — Section 415
High Courts30 Jul 1964
Palaniappa Chettiar Vs S.A. Chidambaram Chettiar
Madras High Court · AIR 1965 Mad 218 : (1965) ILR (Mad) 314 : (1964) 77 LW 708
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts30 Jul 1964Allowed
Fakiruddin Saheb and Others Vs S. Ramaswami Mudaliar and Others
Madras High Court · (1965) ILR (Mad) 341
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 51
High Courts28 Jul 1964
In Re: Krishnaswami Naicker
Madras High Court · (1965) CriLJ 42
Penal Code, 1860 (IPC) — Section 300, 302
High Courts27 Jul 1964
V. Seethalakshmi Ammal Vs P.R. Rajammal and Another
Madras High Court · (1965) ILR (Mad) 227
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
High Courts27 Jul 1964Dismissed
Desai Chakrapani Chettiar Vs K. Veera Reddiar
Madras High Court · (1965) ILR (Mad) 215
Civil Procedure Code, 1908 (CPC) — Section 80Madras Revenue Recovery Act, 1864 — Section 59, 8