Madras City Tenants Protection Act, 1922 — Section 12, 3, 9, 9(1)Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 108

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High Courts01 Dec 1964

The Commissioner of Wealth Tax, Madras Vs Sri Venkatesa Mills Ltd., Udumalpet

Madras High Court · AIR 1966 Mad 41 : (1965) ILR (Mad) 487 : (1965) 56 ITR 384 : (1965) 78 LW 273 : (1965) 1 MLJ 333

Constitution of India, 1950 — Article 133, 141Income Tax Act, 1918 — Section 51, 51(1)Income Tax Act, 1922 — Section 66

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High Courts01 Dec 1964

V. Manioka Thevar Vs Star Plough Works, Melur

Madras High Court · AIR 1965 Mad 327 : (1965) 78 LW 55 : (1965) 1 MLJ 406

Patents and Designs Act, 1911 — Section 26, 29

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High Courts30 Nov 1964Allowed

Marayee Ammal and Another Vs Nalluswamy by next Friend, Maternal Grand-Father, Ammayappa Gounder

Madras High Court · (1966) ILR (Mad) 323 : (1965) 2 MLJ 329

Contract Act, 1872 — Section 2Succession Act, 1925 — Section 67

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High Courts30 Nov 1964

Union of India Vs Coromandel Engineering Co., Madras

Madras High Court · AIR 1965 Mad 488 : (1966) ILR (Mad) 1 : (1965) 78 LW 703

Arbitration Act, 1940 — Section 34, 4

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High Courts25 Nov 1964

Shaik Kasim Vs The Superintendent of Post Offices, Chingleput Dn. and Another

Madras High Court · AIR 1965 Mad 502 : (1967) 14 FLR 86 : (1965) 1 LLJ 197 : (1965) 78 LW 433

Constitution of India, 1950 — Article 226

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High Courts24 Nov 1964Dismissed

Parvathiammal Vs P.K. Govinda Panicker

Madras High Court · (1964) 11 MAD CK 0001

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High Courts20 Nov 1964Dismissed

R. Nagarathinam Naidu Vs State of Madras

Madras High Court · (1968) ILR (Mad) 174

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 4(1), 5A

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High Courts18 Nov 1964

K. Perumal Vs Chithanathan and Others

Madras High Court · AIR 1966 Mad 142 : (1966) CriLJ 542 : (1966) ILR (Mad) 9

Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 207Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts13 Nov 1964