COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,885 of 5,226

High Courts28 Dec 1964Dismissed

Sellamuthu Vannan Vs Chinnanna Moopan

Madras High Court · (1966) ILR (Mad) 442

Arbitration Act, 1940 — Section 17, 33Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3)

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High Courts19 Dec 1964

Sankaranarayana Pillai Vs Ramaswami Pillai and Others

Madras High Court · AIR 1965 Mad 512 : (1965) CriLJ 777 : (1964) ILR (Mad) 767

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101, 101(1), 62, 62(1), 70

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High Courts18 Dec 1964Allowed

S. Karuppiah Vs The Inspector of Panchayat and Collector of Ramanathapupam

Madras High Court · (1966) ILR (Mad) 412

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High Courts18 Dec 1964

Sri Varadarajaswami Transports (Pvt.) Ltd. Vs Regional Provident Fund Commissioner, Madras and Another

Madras High Court · AIR 1965 Mad 466 : (1966) 1 LLJ 699 : (1965) 78 LW 203

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16

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High Courts18 Dec 1964Allowed

S. Karuppiah Vs The Inspector of Panchayat and Collector of Ramanathapuram

Madras High Court · (1966) ILR (Mad) 412

Tamil Nadu Panchayats Act, 1958 — Section 16, 25(1), 26, 28

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High Courts18 Dec 1964

Sree Meenakshi Mills Ltd. and Another Vs Registrar of Companies, Madras

Madras High Court · AIR 1966 Mad 24 : (1966) 36 CompCas 961 : (1965) 78 LW 521

Companies Act, 1913 — Section 109, 109(1)Companies Act, 1956 — Section 125, 125(1), 125(4), 622Contract Act, 1872 — Section 172

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High Courts17 Dec 1964

N. Palanichami Nadar Vs Gomathinayagam Pillai and Others

Madras High Court · AIR 1966 Mad 46 : (1965) ILR (Mad) 613 : (1965) 78 LW 186

Contract Act, 1872 — Section 55

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High Courts17 Dec 1964

Nabisha Begum Vs Arumuga Thevar and Others

Madras High Court · AIR 1966 Mad 111 : (1966) ILR (Mad) 416 : (1965) 78 LW 409

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, 97

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High Courts17 Dec 1964

Proprietor, Lenox Photo Mount Manufacturing Co., Madurai Vs Presiding Officer, Labour Court, Madurai and Another

Madras High Court · (1966) ILR (Mad) 174 : (1965) 78 LW 502

Industrial Disputes Act, 1947 — Section 33

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High Courts16 Dec 1964

Commissioner of Income Tax, Madras Vs The Arcot Dhanasekhara Nidhi Ltd., Arcot

Madras High Court · AIR 1965 Mad 472 : (1966) 59 ITR 480 : (1965) 1 MLJ 272

Income Tax Act, 1961 — Section 66

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High Courts16 Dec 1964

Khivraj Chordia Vs G. Maniklal Bhattad

Madras High Court · AIR 1966 Mad 67 : (1966) ILR (Mad) 431 : (1965) 78 LW 352

Civil Procedure Code, 1908 (CPC) — Section 115, 13(3)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25

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High Courts16 Dec 1964

C.M. Sivaram Vs V.S. Jayaram Mudaliar

Madras High Court · AIR 1966 Mad 297 : (1966) ILR (Mad) 121 : (1966) 79 LW 69

Evidence Act, 1872 — Section 92, 95, 96, 97Negotiable Instruments Act, 1881 (NI) — Section 118, 64, 65, 66, 67

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High Courts15 Dec 1964

A.M. Abdul Rahman Rowther and Co. Vs The Commissioner of Income Tax, Madras

Madras High Court · AIR 1965 Mad 480 : (1965) 56 ITR 556 : (1965) 1 MLJ 265

Income Tax Act, 1961 — Section 26

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High Courts15 Dec 1964

Akberally Esufally Vs Commissioner of Income Tax

Madras High Court · (1966) 60 ITR 563

Income Tax Act, 1922 — Section 34, 66(1), 66(2)

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High Courts15 Dec 1964

R. Kalyanasundaram Pillai Vs M.N. Palaniappa Mudaliar and Sons and Another

Madras High Court · AIR 1966 Mad 29 : (1965) 78 LW 442 : (1965) 2 MLJ 11

Provincial Insolvency Act, 1920 — Section 37, 43, 5

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High Courts14 Dec 1964

Manian Natesan and Chandran Natesan Vs The Controller of Estate Duty, Madras

Madras High Court · AIR 1965 Mad 458 : (1965) ILR (Mad) 478 : (1965) 56 ITR 5 : (1965) 1 MLJ 339

Estate Duty Act, 1953 — Section 40

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High Courts14 Dec 1964

Burmah Shell Oil Storage and Distributing Co. of India Ltd. Vs State of Madras and Another

Madras High Court · AIR 1965 Mad 529 : (1965) ILR (Mad) 473 : (1965) 2 MLJ 120

Constitution of India, 1950 — Article 286(2)Madras Sales of Motor Spirit Taxation Act, 1939 — Section 3(1)

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High Courts11 Dec 1964Allowed

H.H. Naeems and Co. Vs The Additional Commercial Tax Officer

Madras High Court · (1965) 78 LW 494 : (1965) 16 STC 294

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High Courts11 Dec 1964

Lilly White Vs R. Munuswami

Madras High Court · AIR 1966 Mad 13 : (1965) 78 LW 467 : (1965) 1 MLJ 7

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High Courts10 Dec 1964

Kumaraswami Gounder Vs The Joint Collector, Coimbatore and Others

Madras High Court · AIR 1965 Mad 431 : (1965) 78 LW 196 : (1965) 2 MLJ 375

Constitution of India, 1950 — Article 226

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