High Courts12 Feb 1965
India Motor Parts and Accessories Ltd. (P), Madras Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 411 : (1966) ILR (Mad) 574 : (1966) 60 ITR 531
Income Tax Act, 1961 — Section 10, 12, 13, 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,883 of 5,226
High Courts11 Feb 1965Dismissed
Muthiah Asari and others Vs P. Madasami Asari and others
Madras High Court · (1965) 02 MAD CK 0026
Constitution of India, 1950 — Article 26, 26(d)
High Courts10 Feb 1965Dismissed
Sri Gurupattathur Siddha Rama Swamigal Madathipathi Swamigal Guru of "Sivachar Mutt" Vs N. Pattayyan and Others
Madras High Court · (1966) ILR (Mad) 157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts05 Feb 1965
Kandaswami Weaving Factory I Co. Vs Regional Director, Employees State Insurance Corporation, Madras
Madras High Court · AIR 1966 Mad 51 : (1966) ILR (Mad) 535 : (1965) 78 LW 622
Employees State Insurance Act, 1948 — Section 2(9), 73Limitation Act, 1963 — Section 12, 5
High Courts03 Feb 1965
Nalla Senapathi Sarkarai Manradiar. Vs Sri Ambal Mills (P) Ltd. and Others
Madras High Court · AIR 1966 Mad 53 : (1966) CriLJ 146 : (1966) ILR (Mad) 143 : (1965) 78 LW 437
Civil Procedure Code, 1908 (CPC) — Section 151, 20Contempt of Courts Act, 1971 — Section 3, 4
High Courts02 Feb 1965
N. Naganatha Iyer Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 60 ITR 647
Income Tax Act, 1922 — Section 22(1), 22(2), 31, 34, 34(1)
High Courts01 Feb 1965
T. S. Srinivasan Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 56 ITR 455
Income Tax Act, 1961 — Section 16(3), 25A, 66(1)
High Courts01 Feb 1965
P. Kader Batcha Vs K.A. Alagarswami Naicker
Madras High Court · AIR 1965 Mad 438 : (1966) ILR (Mad) 393 : (1965) 78 LW 316 : (1965) 2 MLJ 530
Madras Police Standing Orders — Order 666Penal Code, 1860 (IPC) — Section 307Tamil Nadu District Police Act, 1859 — Section 53
High Courts29 Jan 1965
Huseinny J. Bhagat and Another Vs Life Insurance Corporation of India, Madras
Madras High Court · AIR 1965 Mad 440 : (1966) ILR (Mad) 530 : (1965) 78 LW 347
Evidence Act, 1872 — Section 108
High Courts29 Jan 1965
R. Narayanasami Vs The Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1968 Mad 135
Industrial Disputes Act, 1947 — Section 33
High Courts29 Jan 1965
R.M. Ramanathan Chettiar Vs M.R.M.S. Chockalingam Chettiar
Madras High Court · AIR 1965 Mad 511 : (1965) 78 LW 344 : (1965) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts28 Jan 1965
Lakshmi Nivas and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 9
Income Tax Act, 1922 — Section 10(2)(xi), 66
High Courts27 Jan 1965
Management of United Bleachers Private Ltd., Mettupalayam Vs Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1965 Mad 454 : (1965) 11 FLR 294 : (1965) 2 LLJ 237 : (1965) 78 LW 252 : (1965) 2 MLJ 298
Industrial Disputes Act, 1947 — Section 10, 25, 33C
High Courts25 Jan 1965
Rajagopala Naidu Vs Aiyyaswamy Chettiar and Others
Madras High Court · AIR 1965 Mad 532 : (1965) 78 LW 658 : (1965) 2 MLJ 135
Limitation Act, 1963 — Article 115, 23, 24
High Courts25 Jan 1965
T.R. Babu by guardian Saguna Leelavathi and others Vs M.S. Shanmugam Chettiar and others
Madras High Court · (1965) 01 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts22 Jan 1965
Banda Brothers Vs Board of Revenue, Madras
Madras High Court · AIR 1966 Mad 179 : (1965) 78 LW 483 : (1965) 16 STC 664
Constitution of India, 1950 — Article 286(2)
High Courts22 Jan 1965
Ismail Beevi and Another Vs Sulaikkal Beevi and Others
Madras High Court · AIR 1967 Mad 250 : (1965) 78 LW 424 : (1965) 2 MLJ 132
High Courts21 Jan 1965
P.N. Venkatasubramania Iyer and Others Vs P.N. Easwara Iyer and Others
Madras High Court · AIR 1966 Mad 266 : (1966) ILR (Mad) 468
Hindu Womens Right to Property Act, 1937 — Section 3(1)Income Tax Act, 1961 — Section 7Transfer of Property Act, 1882 — Section 59
High Courts21 Jan 1965Dismissed
Zahara Bi and Others Vs Sheik Dawood and Another
Madras High Court · (1966) ILR (Mad) 550
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 147, 426, 447Tamil Nadu District Municipalities Act, 1920 — Section 162, 163, 163(1), 164(1), 180
High Courts21 Jan 1965Dismissed
The Pudukottai Municipality Vs Palaniappa Talkies
Madras High Court · (1966) ILR (Mad) 561
Tamil Nadu District Municipalities Act, 1920 — Section 124, 354Tamil Nadu District Municipalities Rules, 1920 — Rule 19, 23, 27, 28