High Courts25 Aug 1965
Gnanambika Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1966) ILR (Mad) 491 : (1966) 2 MLJ 462
Income Tax Act, 1922 — Section 28(1)(c), 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,873 of 5,226
High Courts25 Aug 1965
Seethalakshmi Ammal Vs Ponnuswamy Nadar through mother and next friend Annapazham
Madras High Court · (1966) ILR (Mad) 373 : (1967) 80 LW 15 : (1967) 2 MLJ 334
Evidence Act, 1872 — Section 112
High Courts25 Aug 1965
George Oakes Private Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 60 ITR 710
High Courts25 Aug 1965
Commissioner of Income Tax, Madras Vs RM. AR. AR. Veerappa Chettiar
Madras High Court · (1966) ILR (Mad) 499 : (1966) 61 ITR 256
High Courts25 Aug 1965
Gnanambika Mills Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 795
Income Tax Act, 1961 — Section 10(2)(x), 66(1), 66(2), 66(4)
High Courts23 Aug 1965
Selvambal Ammal Vs Venkatarama Chettiar
Madras High Court · AIR 1966 Mad 460 : (1966) ILR (Mad) 535 : (1966) 79 LW 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2
High Courts20 Aug 1965Dismissed
Vaidyalingam Pillai Vs M.K. Chidambaram Pillai
Madras High Court · (1967) ILR (Mad) 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts20 Aug 1965Allowed
Vasantha Achi Vs P. G. A. Annamalai Chettiar and others
Madras High Court · (1966) ILR (Mad) 636
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts20 Aug 1965Dismissed
Nagamani Transports Private Ltd. and Others Vs Registrar of Companies
Madras High Court · (1966) 36 CompCas 7 : (1966) CriLJ 1097 : (1965) 78 LW 650
Companies Act, 1956 — Section 159, 221, 560
High Courts20 Aug 1965Allowed
Vasantha Achi Vs P.S.A. Annamalai Chettiar and Others
Madras High Court · (1966) ILR (Mad) 636
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 8
High Courts20 Aug 1965Dismissed
Vaidyalingam Pillai Vs M. K. M. K. Chidambaram Pillai, Malachanallur
Madras High Court · (1967) ILR (Mad) 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts19 Aug 1965Allowed
Veerappa Chettiar Vs Veeraswami Pandaram and another
Madras High Court · (1965) 08 MAD CK 0039
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 90, Order 34 Rule 14
High Courts19 Aug 1965
Jagadambal and Others (Legal Representative of the Deceased Appellant Swaminatha Vanniar) Vs Angammal and Others
Madras High Court · (1967) ILR (Mad) 393
High Courts19 Aug 1965
Rengaswami Reddiar Vs Gunnammal
Madras High Court · (1967) ILR (Mad) 160 : (1967) 2 MLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 209
High Courts19 Aug 1965
Mohamed Thaha Vs First Income Tax Officer and Another
Madras High Court · (1967) CriLJ 1422
Income Tax Act, 1961 — Section 226, 226(4)
High Courts19 Aug 1965
Rangaswami Reddiar Vs Gunnammal
Madras High Court · AIR 1966 Mad 456 : (1966) CriLJ 1457
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479Penal Code, 1860 (IPC) — Section 193, 194, 195, 209, 210
High Courts19 Aug 1965
C. Hariprasad Vs G. Vasantha Pai
Madras High Court · AIR 1966 Mad 136 : (1966) CriLJ 421 : (1966) ILR (Mad) 276 : (1965) 78 LW 597 : (1965) 2 MLJ 559
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Constitution Act, 1950 — Section 270Contempt of Courts Act, 1971 — Section 3, 5
High Courts19 Aug 1965
MOHAMED THAHA Vs FIRST Income Tax OFFICER, NAGAPATTINAM, AND ANOTHER.
Madras High Court · (1966) 61 ITR 538
Income Tax Act, 1961 — Section 226(4)
High Courts18 Aug 1965
Shanmugham Vs Angalammai Ammal and Another
Madras High Court · AIR 1966 Mad 430 : (1966) 79 LW 299 : (1965) 2 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Aug 1965
Indian Commerce and Industries Co. Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) ILR (Mad) 149 : (1966) 60 ITR 229