High Courts17 Aug 1965
P.J.S. Jayarama Chettiar Vs D. Annamalai Chettiar
Madras High Court · (1966) ILR (Mad) 530
Civil Procedure Code, 1908 (CPC) — Section 151Partition Act, 1893 — Section 2, 2(1), 3
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,874 of 5,226
High Courts16 Aug 1965
Srinivasan (V.P.) Vs Life Insurance Corporation of India (by Zonal Manager)
Madras High Court · (1966) 2 LLJ 669
Constitution of India, 1950 — Article 226LIFE INSURANCE CORPORATION ACT, 1956 — Section 11
High Courts16 Aug 1965
Municipal Commissioner Vs S. Annapakkiyam and Another
Madras High Court · (1967) CriLJ 898
High Courts16 Aug 1965Dismissed
K. Kunchithapatham Mudaliar Vs P. Krishnaswami Mudaliar
Madras High Court · (1966) ILR (Mad) 522
Civil Procedure Code, 1908 (CPC) — Section 1, 1(3), 38, 39, 40Constitution of India, 1950 — Article 142, 32Foreign Jurisdiction Act, 1947 — Section 4, 4(1), 4(2)
High Courts16 Aug 1965
Estate of Late Rangalal Jajodia Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) ILR (Mad) 357 : (1966) 61 ITR 726
Constitution of India, 1950 — Article 14, 326Income Tax Act, 1922 — Section 22, 22(2), 22(3), 22(4), 23
High Courts13 Aug 1965Dismissed
Santhanam Kachapalaya Gurukkal Vs V. Subramania Gurukkal
Madras High Court · (1967) ILR (Mad) 68
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts12 Aug 1965
State of Madras Vs Employees State Insurance Corporation, Madras
Madras High Court · AIR 1967 Mad 372 : (1966) ILR (Mad) 517 : (1968) 2 LLJ 305
Employees State Insurance Act, 1948 — Section 67Motor Vehicles Act, 1939 — Section 43(1)
High Courts11 Aug 1965Dismissed
The Collector of North Arcot, Vellore Vs V.K. Kannan and another
Madras High Court · (1965) 08 MAD CK 0041
Madras Revenue Recovery Act, 1864 — Section 27, 36
High Courts11 Aug 1965
Umar Lebbai Vs Ambasamudram Taluk Inam, Pottalpuddur Mohideen Andavar, Pallivasal Managing Committee
Madras High Court · (1967) ILR (Mad) 390 : (1967) 80 LW 646 : (1967) 2 MLJ 218
High Courts10 Aug 1965
Dasu Reddiar Vs The Inspector of Panchayats (Collector of Chingleput), Madras and Others
Madras High Court · AIR 1966 Mad 147 : (1966) ILR (Mad) 347 : (1966) 79 LW 93
Constitution of India, 1950 — Article 226
High Courts10 Aug 1965Dismissed
V.S. Ramaswamy Iyer and Another Vs Brahmayya and Co., Official Liquidators, Hanuman Bank Ltd. (In Liquidation)
Madras High Court · (1966) ILR (Mad) 217
Banking Companies Act, 1949 — Section 45A, 45B, 45N, 45O, 45O(1)Companies Act, 1913 — Section 235Succession Act, 1925 — Section 306
High Courts10 Aug 1965
Veerappa Thevar Vs Kathaswami Chettiar
Madras High Court · AIR 1967 Mad 318 : (1966) ILR (Mad) 546 : (1966) 79 LW 163
Tamil Nadu Agriculturists Relief Act, 1938 — Section 28, 38
High Courts10 Aug 1965
T. Seshadri Iyengar and Sons Vs P.S. Doraiswami Iyer
Madras High Court · (1965) 08 MAD CK 0032
Limitation Act, 1963 — Section 20
High Courts06 Aug 1965
Roopchand Chabildass and Sons and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1967) 63 ITR 166
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 12, 12(2), 66(2)
High Courts06 Aug 1965
Srinivasa Gounder Vs Kannu Gounder
Madras High Court · AIR 1966 Mad 176 : (1965) 2 MLJ 518
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts06 Aug 1965Dismissed
Dr. K.C. Nambiar and Others Vs The Rent Controller and Others
Madras High Court · (1966) ILR (Mad) 334
Land Acquisition Act, 1894 — Section 4Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 10, 11, 12(1), 12(2), 13Madras Local Boards Rules — Rule 18
High Courts05 Aug 1965
Ponniah Pillai Vs T. Natarajan Asari
Madras High Court · (1967) ILR (Mad) 739 : (1967) 80 LW 562 : (1967) 2 MLJ 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts03 Aug 1965
Unnamalai Ammal Vs P.A.J. Seyyadu Mohideen and Others
Madras High Court · AIR 1967 Mad 231 : (1965) 78 LW 741 : (1965) 2 MLJ 554
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 93, 151