COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,857 of 5,226

High Courts25 Apr 1966

S.M. Abdul Jameel Vs Simson and Machonochy Limited and Others

Madras High Court · (1967) ILR (Mad) 324

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2, 26, 3, 30, 30(3)Transfer of Property Act, 1882 — Section 106

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High Courts22 Apr 1966

Gopalaswamy (M.) Vs Madras Dock Labour Board

Madras High Court · (1967) 1 LLJ 540 : (1966) 79 LW 506

Constitution of India, 1950 — Article 226

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High Courts22 Apr 1966

E.K. Subramaniam Vs Mrs. Sundarammal

Madras High Court · (1966) 79 LW 419 : (1966) 2 MLJ 151

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High Courts22 Apr 1966

Sri La Sri Somasundara Gnana Desiga Swamigal, Madathipathi of Kovilur Mutt, represented by Power-Agent Sivaprakasa Swamigal Vs Sri Krishnandaswami

Madras High Court · (1968) ILR (Mad) 231 : (1967) 80 LW 31 : (1966) 2 MLJ 551

Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 28, 30

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High Courts20 Apr 1966

The Chief Controlling Revenue Authority, Madras Vs The Madras Industrial Investment Corporation and Another

Madras High Court · AIR 1967 Mad 10 : (1967) ILR (Mad) 1 : (1966) 79 LW 380

Stamp Act, 1899 — Article 40, 31, 56, 57

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High Courts19 Apr 1966Dismissed

L.S. Chandramouli and Company Vs The State of Madras

Madras High Court · (1966) 18 STC 325

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High Courts19 Apr 1966

Ranganayaki Ammal Vs M. Chockalingam

Madras High Court · (1966) 79 LW 378 : (1966) 2 MLJ 139

Transfer of Property Act, 1882 — Section 105

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High Courts19 Apr 1966

Philipp Ullrich Vs Chellan Sanyasi

Madras High Court · (1966) 2 MLJ 240

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High Courts18 Apr 1966

M. Mani Vs A. Sellamuthu and Another

Madras High Court · (1966) 79 LW 598 : (1966) 2 MLJ 431

Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 109, 120B, 121, 143

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High Courts15 Apr 1966

Samidurai Vs Thangavelu Udayar

Madras High Court · (1966) 2 MLJ 146

Penal Code, 1860 (IPC) — Section 211, 353

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High Courts15 Apr 1966

V. Rajammal Vs P. Jesudhas and Others

Madras High Court · AIR 1977 Mad 53

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11

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High Courts13 Apr 1966

Advocate General of Madras Vs Amanullakhan, Advocate, Salem 1

Madras High Court · AIR 1967 Mad 162 : (1967) CriLJ 551

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 3(2)

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High Courts13 Apr 1966

A.P.K. Narayanaswami Chettiar Firm Vs V.K. Perumal Chettiar and Sons

Madras High Court · (1968) ILR (Mad) 199 : (1966) 79 LW 463 : (1966) 2 MLJ 318

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts13 Apr 1966

P. Sirajuddin Vs Government of Madras and Others

Madras High Court · AIR 1968 Mad 117 : (1968) CriLJ 493 : (1967) ILR (Mad) 659 : (1968) 1 MLJ 480

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 251Penal Code, 1860 (IPC) — Section 165, 466

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High Courts13 Apr 1966

A.P.K. Narayanaswami Chettiar Firm, Palipalalam Salem Dt. Vs V.K. Perumal Chettiar and Sons

Madras High Court · AIR 1967 Mad 243

Civil Procedure Code, 1908 (CPC) — Section 24Patents and Designs Act, 1911 — Section 26, 29, 51

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High Courts13 Apr 1966

Advocate-General of Madras Vs Sri Amanullakhan, Advocate

Madras High Court · (1966) 79 LW 365 : (1966) 2 MLJ 219

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High Courts12 Apr 1966

The Indian Mutual General Insurance Society Ltd., Madras Vs R. Raman Nair

Madras High Court · (1966) ACJ 314 : AIR 1967 Mad 56 : (1966) 36 CompCas 699

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High Courts12 Apr 1966

The Indian Mutual General Insurance Society, Ltd. Vs R. Raman Nair

Madras High Court · (1966) 79 LW 389 : (1966) 2 MLJ 239

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High Courts12 Apr 1966

A. Krishnaswami Raja Vs Krishna Raja and Another

Madras High Court · (1967) ILR (Mad) 495 : (1966) 79 LW 672 : (1968) 1 MLJ 119

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High Courts11 Apr 1966

Pilman Agents (Private) Ltd. Vs The Collector of Customs

Madras High Court · (1966) 79 LW 437 : (1966) 2 MLJ 143

Constitution of India, 1950 — Article 265Customs Act, 1962 — Section 12, 147, 28, 28(1), 28(2)

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