High Courts14 Jul 1966Allowed
P.K. Haji Gulam Mohideen Sahib Vs Commercial Tax Officer and Others
Madras High Court · (1966) 18 STC 346
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,855 of 5,226
High Courts12 Jul 1966
M.S. Pugalagiri Nadar and Sons Vs The Union of India (UOI)
Madras High Court · (1966) 79 LW 603 : (1966) 2 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 1966
N.K.G. Menon Vs Superintending Engineer, Vellore Electricity System and Another
Madras High Court · (1967) 1 LLJ 537 : (1966) 79 LW 596
Electricity (Supply) Act, 1948 — Section 79
High Courts11 Jul 1966
Seth Gokaldas Lalchand by Agent Ramchand S. Pahlajani and Another Vs V.S. Krishnamurti
Madras High Court · (1967) ILR (Mad) 358 : (1966) 79 LW 504 : (1966) 2 MLJ 381
Presidency Towns Insolvency Act, 1909 — Section 6(g), 9(g)
High Courts11 Jul 1966
S.V. Viswanathan Vs G.P. Rangaswamy and Others
Madras High Court · (1968) ILR (Mad) 1 : (1966) 2 MLJ 560
Representation of the People Act, 1950 — Section 16Tamil Nadu District Municipalities Act, 1920 — Section 44
High Courts08 Jul 1966
In Re: M.P. Govindaraj
Madras High Court · (1966) 2 MLJ 401
Tamil Nadu Denatured Spirit Methyl Alcohal and Varnish (French Polish) Rules, 1959 — Rule 11, 5
High Courts06 Jul 1966
The State of Madras Vs Mohammad Sirajudeen
Madras High Court · (1967) ILR (Mad) 64 : (1966) 79 LW 708 : (1966) 2 MLJ 380
Limitation Act, 1963 — Section 12(2), 12(3)
High Courts06 Jul 1966
State of Madras Vs Mohammad Sirajudeen
Madras High Court · AIR 1967 Mad 122
Limitation Act, 1963 — Section 12(2)
High Courts05 Jul 1966
The Corporation of Madras and Another Vs The Oriental Mercantile Company, Limited
Madras High Court · (1968) ILR (Mad) 818 : (1966) 79 LW 671 : (1966) 2 MLJ 440
Madras City Municipal Corporation Act, 1919 — Section 129A(e)
High Courts04 Jul 1966
Mohammed Habibullah and Another Vs Seethammal
Madras High Court · AIR 1967 Mad 123
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1988 — Section 110, 110A, 110F
High Courts04 Jul 1966
Mohammed Habibullah and Another Vs K. Seethammal
Madras High Court · (1966) 79 LW 709 : (1966) 2 MLJ 378
High Courts01 Jul 1966
L.Ct.L.P.L. Palaniappa Chettiar and Another Vs M.R. Krishnamurthy Chetty and Others
Madras High Court · (1967) ILR (Mad) 227 : (1967) 80 LW 309 : (1967) 2 MLJ 1
Letters Patent Act, 1865 — Clause 15
High Courts01 Jul 1966
L.C.T.L.P.L. Palaniappa Chettiar and Others Vs M.R. Krishnamurthy Chetty and Others
Madras High Court · AIR 1968 Mad 1
Arbitration Act, 1940 — Section 39(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 9, Order 23 Rule 1, Order 23 Rule 2, Order 41 Rule 1, Order 41 Rule 5Government of India Act, 1935 — Section 205(1)
High Courts29 Jun 1966
D.A.S. Swami Vs Kubendran
Madras High Court · AIR 1967 Mad 276 : (1967) CriLJ 1020
Constitution of India, 1950 — Article 19(1), 19(5), 19(6)Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 540
High Courts28 Jun 1966
P.V. Kuppayandi Pillai Vs Veerakutti Goundar and Others
Madras High Court · (1966) 2 MLJ 152
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts28 Jun 1966
Ramanujam Vs Forest Range Officer, Padugai Range
Madras High Court · (1966) 2 MLJ 375
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts27 Jun 1966
S. Thirupathi Pillai Vs Ganthimathi Ammal and Another
Madras High Court · (1966) 79 LW 459 : (1966) 2 MLJ 325
High Courts24 Jun 1966
A. Bhaskaran Vs The State of Madras by the Secretary to Government, Revenue Department and Others
Madras High Court · (1967) ILR (Mad) 779 : (1967) 80 LW 611 : (1967) 2 MLJ 466
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts24 Jun 1966
T. S. PL. P. Chidambaram Chettiar (By Legal Representatives) Vs Commissioner of Income Tax, Madras.
Madras High Court · (1967) 64 ITR 181
Income Tax Act, 1922 — Section 66(2)