COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,858 of 5,226

High Courts11 Apr 1966

Pilmen Agents (Private) Ltd., Madras Vs Collector of Customs, Madras

Madras High Court · AIR 1967 Mad 124 : (2000) 126 ELT 79

Customs Act, 1962 — Section 12Sea Customs Act, 1878 — Section 20, 39Tariff Act, 1934 — Section 147, 147(1), 28(1)

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High Courts09 Apr 1966

R. Narayanaswami Vs T.K. Srinivasan and Another

Madras High Court · (1966) 79 LW 434 : (1966) 2 MLJ 315

Provincial Insolvency Act, 1920 — Section 10, 13, 37, 43, 73

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High Courts08 Apr 1966

Workmen of Tinnevelly-Tuticorin Electric Supply Company, Ltd. Vs Industrial Tribunal and Another

Madras High Court · (1967) 1 LLJ 523

Constitution of India, 1950 — Article 226

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High Courts08 Apr 1966

C. Lakshmichand Mehta Vs D. Rajagopal Naidu and others

Madras High Court · (1966) 04 MAD CK 0030

Presidency Small Cause Courts Act, 1882 — Section 41

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High Courts08 Apr 1966Dismissed

Tiruvenkata Mooppanar and another Vs Subbiah Mooppanar

Madras High Court · (1966) 04 MAD CK 0028

Constitution of India, 1950 — Article 19Contract Act, 1872 — Section 27

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High Courts08 Apr 1966

C.D. Sekkizhar and Another Vs The Secretary, Bar Council and Others

Madras High Court · (1968) ILR (Mad) 823 : (1966) 79 LW 388 : (1966) 2 MLJ 249

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High Courts06 Apr 1966

In Re: Raja Goundan and Another

Madras High Court · (1966) 2 MLJ 518

Criminal Procedure Code, 1898 (CrPC) — Section 202, 403Penal Code, 1860 (IPC) — Section 307, 323

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High Courts06 Apr 1966

Shamlal and Others Vs Parle's of Products Manufacturing Company (P.) Ltd. and Another

Madras High Court · (1966) 79 LW 523 : (1966) 2 MLJ 246

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High Courts06 Apr 1966

D. Gobalousamy Vs Union Territory of Pondicherry and Others

Madras High Court · AIR 1968 Mad 298

Constitution of India, 1950 — Article 123, 363, 73(1)Government of Union Territories Act, 1963 — Section 18(2), 34Merger Act, 1962 — Section 10, 9

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High Courts06 Apr 1966

D. Gobalousamy Vs The Union Territory of Pondicherry and Others

Madras High Court · (1967) ILR (Mad) 10 : (1967) 2 MLJ 85

Constitution of India, 1950 — Article 73(1)Pondicherry (Administration) Act, 1962 — Section 4(2)

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High Courts04 Apr 1966

Pattayee Ammal Vs Manickam Gounder and Another

Madras High Court · AIR 1967 Mad 254 : (1967) CriLJ 900 : (1966) 79 LW 620

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts01 Apr 1966Dismissed

Chimaswami and Another Vs M. Vijayal and Others

Madras High Court · (1966) ACJ 317

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High Courts01 Apr 1966

Netaji Bus and Lorry Service Vs S.G. Gurumurthy

Madras High Court · (1966) 79 LW 420 : (1966) 2 MLJ 170

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High Courts01 Apr 1966

M.K. Venkatachari and Others Vs L.A.R. Arunachalam Pillai and Others

Madras High Court · AIR 1967 Mad 410 : (1967) ILR (Mad) 168 : (1967) 80 LW 552

Limitation Act, 1908 — Section 14, 14(1), 25

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High Courts01 Apr 1966Dismissed

Sri Chinnaswami and another Vs M. Vijayal and others

Madras High Court · (1966) 04 MAD CK 0007

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High Courts01 Apr 1966

Netaji Bus and Lorry Service, Madras Vs S.G. Gurumurthy

Madras High Court · AIR 1967 Mad 191

Limitation Act, 1963 — Article 31

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High Courts30 Mar 1966

Mohamad Hussain Rowther Vs Kasaiyya Sholagar

Madras High Court · (1966) 79 LW 452 : (1966) 2 MLJ 312

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High Courts30 Mar 1966

Employees' State Insurance Corporation Vs Pioneer Laundry

Madras High Court · (1966) 2 LLJ 425 : (1966) 79 LW 353

Employees State Insurance Act, 1948 — Section 2

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High Courts30 Mar 1966

State Wakf Board, Madras Vs Abdul Azeez Sahib and Others

Madras High Court · AIR 1968 Mad 79 : (1967) 80 LW 170

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High Courts29 Mar 1966

The Executive Officer, Bhavani Panchayat Vs M.K. Mani Iyer

Madras High Court · AIR 1967 Mad 89 : (1967) 80 LW 23 : (1966) 2 MLJ 428

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