High Courts09 Sept 1966
Arunchalam Pillal (V.P.) Vs Revenue Divisional Officer and Another
Madras High Court · (1968) 1 LLJ 776
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,852 of 5,226
High Courts09 Sept 1966
Isakki Ammal Thayammai Ammal Vs Papammal and Others
Madras High Court · AIR 1968 Mad 61 : (1968) ILR (Mad) 497 : (1967) 80 LW 229
Registration Act, 1908 — Section 21, 22
High Courts08 Sept 1966
S. Meikole Udayar Vs S.P. Periasami Konar and Others
Madras High Court · AIR 1967 Mad 449 : (1966) 79 LW 694
Limitation Act, 1908 — Article 106
High Courts07 Sept 1966Dismissed
R. Venkataramani Vs The Madras Hindu Religious and Charitable Endowments Board
Madras High Court · (1966) 09 MAD CK 0007
Constitution of India, 1950 — Article 19(1)(f)
High Courts05 Sept 1966
Raman Nambisan (P.) and Others Vs Madras State Electricity Board and Others
Madras High Court · (1967) 1 LLJ 252
Electricity (Supply) Act, 1948 — Section 79Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Industrial Employment (Standing Orders) Act, 1946 — Section 12A, 13B, 14, 15, 2
High Courts05 Sept 1966
Express Newspapers Ltd. Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1966) 2 LLJ 896
Constitution of India, 1950 — Article 226
High Courts02 Sept 1966
Public Prosecutor Vs S.A. Jabbar
Madras High Court · AIR 1967 Mad 335 : (1967) CriLJ 1339 : (1966) 2 LLJ 888
Criminal Procedure Code, 1898 (CrPC) — Section 196Industrial Disputes Act, 1947 — Section 10, 29, 34(1)Prevention of Food Adulteration Act, 1954 — Section 20
High Courts02 Sept 1966
Madura Mills Company Ltd. Vs Guruvammal and Another
Madras High Court · (1967) 2 LLJ 397 : (1967) 80 LW 101
Civil Procedure Code, 1908 (CPC) — Section 30, 9Industrial Disputes Act, 1947 — Section 2, 25F, 30, 36A
High Courts02 Sept 1966
R. Durairaju Vs S. Palaniappa Goundar
Madras High Court · AIR 1967 Mad 421 : (1968) ILR (Mad) 430 : (1967) 80 LW 103
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts02 Sept 1966
The Madurai Mills Co. Ltd. Vs Guruvammal and Another
Madras High Court · (1968) ILR (Mad) 624 : (1967) 2 MLJ 287
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Sept 1966
Gangadhar Narasingdas Agarwal and Others Vs The Union of India (UOI) and Others
Madras High Court · (1967) 80 LW 48 : (1967) 2 MLJ 306
Foreign Exchange Regulation Act, 1947 — Section 12(1)Sea Customs Act, 1878 — Section 167(8)
High Courts01 Sept 1966
The Commissioner of Income Tax, Madras Vs S. Chenniappa Mudaliar
Madras High Court · AIR 1968 Mad 110
Income Tax Act, 1922 — Section 10(5)
High Courts01 Sept 1966
Commissioner of Income Tax, Madras. Vs S. Chenniappa Mudaliar ([1967] 63 I. T. R. (SH. N.) 9.).
Madras High Court · (1967) 64 ITR 213
Companies Act, 1956 — Section 2(8A), 2(9), 2(9A)Income Tax Act, 1922 — Section 10, 10(5A), 66(1)
High Courts31 Aug 1966
A.T. Ramaswami Naicker Vs Ganapathiammal and Others
Madras High Court · (1968) ILR (Mad) 108 : (1968) 1 MLJ 508
High Courts31 Aug 1966
Rangarajan (K.) and Others Vs State of Madras (by Executive Engineer, Public Works Department, Cauveri Division)
Madras High Court · (1967) 2 LLJ 394 : (1966) 79 LW 635
High Courts31 Aug 1966Dismissed
Alagumalai Thevar and Others Vs Raju alias Karuppa Thevar
Madras High Court · (1968) ILR (Mad) 258
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 84(1), 84(2)
High Courts31 Aug 1966
Ching Chong Sine Vs Puttay Gowder
Madras High Court · AIR 1968 Mad 152 : (1968) ILR (Mad) 277 : (1966) 79 LW 651
Criminal Procedure Code, 1898 (CrPC) — Section 115Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 25
High Courts25 Aug 1966
Athiappa Gounder and Others Vs S.A. Athiappa Pandaram
Madras High Court · AIR 1967 Mad 445 : (1967) CriLJ 1650 : (1967) ILR (Mad) 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)Specific Relief Act, 1963 — Section 9
High Courts25 Aug 1966
The State of Madras Vs Charles Harold Simpson
Madras High Court · (1967) ILR (Mad) 274 : (1967) 80 LW 44 : (1967) 2 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Aug 1966
M.N. Subramania Mudaliar and Others Vs Shanmugham Chettiar and Others
Madras High Court · AIR 1968 Mad 48