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Madras High Court judgments

1,04,503 judgments · page 3,850 of 5,226

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High Courts25 Oct 1966

Karuppa Goundar Vs Muthuswami Goundar

Madras High Court · (1968) 1 MLJ 397

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High Courts23 Oct 1966

T.M. Kannappa Mudaliar and Others Vs The State of Madras and Another

Madras High Court · (1968) ILR (Mad) 449 : (1969) 1 MLJ 212

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High Courts14 Oct 1966

M.G. Natesa Chettiar Vs The Madras State Electricity Board

Madras High Court · (1968) ILR (Mad) 553 : (1969) 1 MLJ 69

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High Courts14 Oct 1966

Mam and Company, Rayavaram and Others Vs Forest Range Officer and Another

Madras High Court · (1968) ILR (Mad) 122

Constitution of India, 1950 — Article 19, 19(1), 31(1)Opium (Madhya Bharat Amendment) Act, 1955 — Section 11, 9, 9A, 9B, 9COpium Act, 1878 — Section 11, 12, 9
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High Courts13 Oct 1966

In Re: A. Kanniah and Others

Madras High Court · AIR 1967 Mad 390 : (1967) CriLJ 1525

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High Courts13 Oct 1966Dismissed

Rajah V. Maheswara Rao Vs Rajah V. Rajeswara Rao

Madras High Court · (1966) 10 MAD CK 0016

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Partition Act, 1893 — Section 3
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High Courts13 Oct 1966

Rasu Moopanar Vs T.K. Ramamurthy Iyer

Madras High Court · (1968) ILR (Mad) 571

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts13 Oct 1966

S.H. Joseph Thabaraj Vs The Prinicipal, Government Arts College

Madras High Court · (1967) ILR (Mad) 519 : (1968) 1 MLJ 120

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High Courts12 Oct 1966Dismissed

N.V. Swaminatha Iyer Vs N.R. Krishnamurthy and Others

Madras High Court · (1968) ILR (Mad) 582

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, 97Limitation Act, 1963 — Article 123, 144, 19, 28Succession Act, 1925 — Section 111, 112, 113, 114, 115
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High Courts10 Oct 1966

A. Ramalinga Reddy Vs Official Assignee, Madras

Madras High Court · AIR 1967 Mad 399 : (1967) 80 LW 40

Civil Procedure Code, 1908 (CPC) — Section 151Presidency Towns Insolvency Act, 1909 — Section 53, 75(2)
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High Courts07 Oct 1966Dismissed

Syed Mohamed Badralam Vs Revenue Divisional Officer, Madurai and others

Madras High Court · (1968) ILR (Mad) 436

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 31, 31(2)
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High Courts07 Oct 1966Dismissed

Syed Mohamed Badralsa Vs Revenue Divisional Officer and Others

Madras High Court · (1968) ILR (Mad) 436

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 31, 31(2)
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High Courts07 Oct 1966Allowed

M. Kuppuswami Vs The Special Tahsildar (L.A.) II Industrial Estate, Ambathur at Saidapet, Madras

Madras High Court · (1966) 10 MAD CK 0002

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 3(b), 30, 4(1)
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High Courts06 Oct 1966

Gurumurthi Iyer and Others Vs M.K. Subramania Chetti

Madras High Court · (1968) ILR (Mad) 424 : (1967) 80 LW 243 : (1967) 2 MLJ 64 : (1967) 2 MLJ 322

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High Courts05 Oct 1966

S.V.K.N. Palaniappa Chettiar Vs M.N. Rayalu Ayyar Nagaswami Aiyar and Co. and Others

Madras High Court · (1968) 81 LW 289 : (1969) 1 MLJ 41

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High Courts04 Oct 1966Allowed

R. Sundararajulu Naidu, represented by Power Agent J.D. Fernandez Vs Entertainment Tax Officer, Madurai VII

Madras High Court · (1966) 10 MAD CK 0004

Income Tax Act, 1922 — Section 34
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High Courts30 Sept 1966

Thatha Gurunadham Chetti Vs Thatha Navaneethamma (Died) and Another

Madras High Court · AIR 1967 Mad 429 : (1968) ILR (Mad) 567

Hindu Succession Act, 1956 — Section 14, 14(1)Transfer of Property Act, 1882 — Section 39
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High Courts30 Sept 1966

Rathinam and Others Vs State, S.I. of Police, Tiruvadanai

Madras High Court · AIR 1967 Mad 409 : (1967) CriLJ 1530

Penal Code, 1860 (IPC) — Section 363, 366
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High Courts29 Sept 1966

Janardhanan Pillai Vs Kaliamma and Others

Madras High Court · AIR 1968 Mad 105 : (1968) ILR (Mad) 548 : (1967) 80 LW 388

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High Courts29 Sept 1966

Sakunthalammal Vs Chandrasekar Reddiar and Others

Madras High Court · AIR 1968 Mad 195 : (1968) ILR (Mad) 201

Transfer of Property Act, 1882 — Section 111, 114
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