COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,849 of 5,226

High Courts24 Nov 1966

Kasturbanagar Co-operative House Construction Society, Madras Vs K. Soundararajan and Another

Madras High Court · AIR 1968 Mad 67 : (1967) 2 LLJ 126

Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 31Industrial Disputes Act, 1947 — Section 25

High Courts24 Nov 1966

The State of Madras Vs Raman Pillai and Others

Madras High Court · (1968) 81 LW 194 : (1968) 2 MLJ 196

High Courts24 Nov 1966

Textile Employees' Association (by General Secretary) Vs Arbitrator [Ramaswami Gounder (K.)] and Others

Madras High Court · (1968) 1 LLJ 349

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 9A

High Courts22 Nov 1966

S.S. Viswanathan Vs Union of India

Madras High Court · AIR 1968 Mad 87 : (1967) 80 LW 381

Constitution of India, 1950 — Article 226

High Courts21 Nov 1966

In Re: Natarajan

Madras High Court · AIR 1966 Mad 357 : (1967) CriLJ 1644

High Courts18 Nov 1966

Madras Pinjrapole Vs Their Workmen and Another

Madras High Court · (1967) 2 LLJ 399

Industrial Disputes Act, 1947 — Section 2

High Courts10 Nov 1966

K. Shanmugham Pillai and Others Vs S. Shanmugham Pillai and Others

Madras High Court · AIR 1968 Mad 207 : (1968) ILR (Mad) 316

High Courts09 Nov 1966

Lakshmi-Saraswathi Motor Transport Company Vs Labour Court and Another

Madras High Court · (1967) 2 LLJ 118

Constitution of India, 1950 — Article 226

High Courts08 Nov 1966Allowed

P. Kannamba and Others Vs The Board of Revenue (C.T.) and Another

Madras High Court · (1967) 80 LW 520 : (1967) 19 STC 456

Constitution of India, 1950 — Article 226Revenue Recovery Act, 1890 — Section 3, 6Transfer of Property Act, 1882 — Section 100

High Courts08 Nov 1966

Jainalabdeen Rowther and Others Vs Pappathi Ammal alias Mohamed Meeran Bibi and Others

Madras High Court · (1968) ILR (Mad) 477 : (1967) 80 LW 500 : (1968) 1 MLJ 135

High Courts08 Nov 1966

Padmakan Singh Vs Third Joint Sub Registrar, Coimbatore and Others

Madras High Court · AIR 1967 Mad 482 : (1967) 63 ITR 679

Payment of Taxes (Transfer of Property) Act, 1949 — Section 2, 3Registration Act, 1908 — Section 34, 35, 58, 59, 60

High Courts07 Nov 1966Allowed

Amalgamated Commercial Traders (Pte.) Ltd. Vs A.C.K. Krishnaswami

Madras High Court · (1966) 11 MAD CK 0014

Civil Procedure Code, 1908 (CPC) — Section 122Constitution of India, 1950 — Article 133Evidence Act, 1872 — Section 13

High Courts04 Nov 1966Dismissed

Ramathal and Another Vs Nagarathinammal and Others

Madras High Court · (1968) ILR (Mad) 42 : (1967) 80 LW 124 : (1967) 1 MLJ 260

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 22 Rule 10, Order 34 Rule 5, 144Transfer of Property Act, 1882 — Section 52, 89

High Courts04 Nov 1966

The State of Madras Vs Mani Bharathi alias K. Balasubramanian

Madras High Court · (1968) ILR (Mad) 78 : (1967) 80 LW 370 : (1968) 2 MLJ 592

High Courts04 Nov 1966Dismissed

R.M.P.M. Banganathan Chettiar Vs A. Annamalai Mudaliar and Others

Madras High Court · (1968) ILR (Mad) 685

Hindu Succession Act, 1956 — Section 19, 30, 6, 8, 9

High Courts03 Nov 1966

Syed Abdul Azeez Khan Vs Flower (W.J.) and Another

Madras High Court · (1968) ILR (Mad) 636 : (1967) 1 LLJ 796

Civil Procedure Code, 1908 (CPC) — Section 60PROVIDENT FUNDS ACT, 1925 — Section 2, 3, 5

High Courts28 Oct 1966Allowed

Nathella Sampathu Chetty Vs Sha Vajinjeo Bapulal

Madras High Court · (1966) 10 MAD CK 0011

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10

High Courts28 Oct 1966Dismissed

P.N. Kailasanatha Mudaliar and others Vs P. Viswanatha Mudaliar and another

Madras High Court · (1966) 10 MAD CK 0005

Transfer of Property Act, 1882 — Section 8

High Courts27 Oct 1966Allowed

Jacob A. Chakramakkal Vs Nelliampathy Estate Labour Congress by Secretary K. Chinnappa

Madras High Court · (1966) 10 MAD CK 0012

High Courts27 Oct 1966

T.P. Varadaraja Mudaliar Vs Kannammal and Others

Madras High Court · (1968) ILR (Mad) 630 : (1967) 80 LW 270 : (1967) 2 MLJ 57

Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 42