COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,778 of 5,229

High Courts09 Feb 1970Allowed

The Coimbatore Murugan Mills Ltd. Vs The Board of Revenue (Commercial Taxes) and Another

Madras High Court · (1970) 83 LW 282 : (1970) 25 STC 469

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 12, 29, 5

High Courts09 Feb 1970

T. Damodaran Vs Sulochana

Madras High Court · (1970) 83 LW 726 : (1971) 1 MLJ 219

High Courts06 Feb 1970

T.M. Venkatarajan and Another Vs T. Abdul Munaf Sahib and Others

Madras High Court · (1971) ACJ 77 : (1970) 83 LW 545

Motor Vehicles Act, 1939 — Section 95Workmens Compensation Act, 1923 — Section 3(5)

High Courts06 Feb 1970

Lakshminarayan Karva and Others Vs Satyanarayan Khubchand Karva and Another

Madras High Court · (1970) 2 MLJ 275

Trade and Merchandise Marks Act, 1958 — Section 46, 56

High Courts05 Feb 1970

The Management of Natesan Transport (P.) Ltd. Vs The Presiding Officer, Labour Court and Another

Madras High Court · (1970) 2 MLJ 532

Industrial Disputes Act, 1947 — Section 35(c)(2)Minimum Wages Act, 1948 — Section 20Motor Transport Workers Act, 1961 — Section 13

High Courts05 Feb 1970

K. Lakshminarayanan, Coimbatore Vs The Commissioner of Income Tax, Madras

Madras High Court · AIR 1971 Mad 192 : (1971) 79 ITR 525

Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)

High Courts04 Feb 1970Allowed

The Lakshmi Vilas Bank Ltd., Karur Vs L.S. Pattabhi Chettiar and Another

Madras High Court · AIR 1970 Mad 487 : (1970) 2 LLJ 211 : (1970) 2 MLJ 61

Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1)

High Courts03 Feb 1970Dismissed

K.S. Ranganathan Vs Rangaswami alias Chinnappan Muthiriar and Others

Madras High Court · (1970) LW(Cri) 154

Criminal Procedure Code, 1898 (CrPC) — Section 248, 403Penal Code, 1860 (IPC) — Section 447

High Courts02 Feb 1970Dismissed

E.M.N. Narayana Chettiar Vs The State of Madras

Madras High Court · (1971) 27 STC 285

High Courts30 Jan 1970

Gopal Doss Shyamdoss Vs Anjalai Ammal and Another

Madras High Court · (1970) 01 MAD CK 0049

Central Motor Vehicles Rules, 1989 — Rule 39Motor Vehicles Act, 1939 — Section 2(5), 96(2)

High Courts30 Jan 1970

Soumyanarayanan Vs Jayalakshmi Ammal

Madras High Court · (1971) 84 LW 95 : (1971) 1 MLJ 427

High Courts30 Jan 1970

S.N. Pachamuthu Nadir Vs Tillaiyadi Pillar Temple Charity and Another

Madras High Court · AIR 1971 Mad 253 : (1971) ILR (Mad) 840 : (1970) 83 LW 768

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 92Limitation Act, 1963 — Article 134, 134BMadras Hindu Religious Endowments Act, 1926 — Section 20, 73, 73(1)

High Courts29 Jan 1970Allowed

Pichandi and others Vs E. Ramaswami

Madras High Court · AIR 1971 Mad 204

Hindu Widows Remarriage Act, 1856 — Section 2

High Courts29 Jan 1970Allowed

Pichandi (died) and others Vs B. Ramaswami

Madras High Court · AIR 1971 Mad 204

Hindu Widows Remarriage Act, 1856 — Section 2

High Courts28 Jan 1970Dismissed

Natarajan Vs Subramanian

Madras High Court · (1970) LW(Cri) 56

Tamil Nadu Panchayats Act, 1994 — Section 182(3)

High Courts28 Jan 1970Dismissed

The Chairman, Madras Port Trust, Madras Vs Kamala

Madras High Court · AIR 1970 Mad 386 : (1971) 21 FLR 383 : (1970) 83 LW 262 : (1970) 2 MLJ 59

Workmens Compensation Act, 1923 — Section 3(1)

High Courts27 Jan 1970

The Director of Industrial and Commerce Vs K. Vellaichami and Others

Madras High Court · (1970) 2 LLJ 450

COMPANIES ACT, 1956 — Section 2, 20, 32, 6

High Courts23 Jan 1970

G.M. Ali Vs Mrs. M. Rosary Ammal

Madras High Court · (1971) 84 LW 104 : (1971) 1 MLJ 156

High Courts23 Jan 1970

In Re: Rajamani

Madras High Court · (1970) LW(Cri) 49

Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 190(1)(c)

High Courts23 Jan 1970

Mohamed Naziruddin Vs Govindarajulu Appah and Others

Madras High Court · AIR 1971 Mad 44 : (1970) ILR (Mad) 534 : (1970) 83 LW 445 : (1971) 1 MLJ 28