High Courts11 Mar 1970
V. Sambandam and Another Vs S.T.S.V. Kandasami Padayachi and Others
Madras High Court · (1971) ILR (Mad) 747 : (1970) 2 MLJ 368
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,776 of 5,229
High Courts10 Mar 1970
Syed Rabia Beevi Vs The Authorised Officer, Land Reforms and Another
Madras High Court · (1971) ILR (Mad) 750 : (1970) 83 LW 555 : (1970) 2 MLJ 700
High Courts10 Mar 1970
Hindustan Lever Ltd., Tiruchirapalli Vs The Presiding Officer, Labour Court, Madurai and Another
Madras High Court · AIR 1970 Mad 478 : (1971) 21 FLR 24 : (1970) 2 LLJ 201 : (1970) 83 LW 286 : (1970) 1 MLJ 473
Constitution of India, 1950 — Article 226
High Courts09 Mar 1970Dismissed
In Re: Mohub Basha
Madras High Court · (1970) LW(Cri) 57
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A(2)
High Courts07 Mar 1970
Workmen of Ruby Works Ltd. Vs Ruby Rubber Works Ltd. and Another
Madras High Court · (1970) 2 LLJ 204
Constitution of India, 1950 — Article 226Madras City Police Act, 1888 — Section 75
High Courts05 Mar 1970Dismissed
M. Mohamed Salam Vs Commissioner of Commercial Taxes, Board of Revenue and Another
Madras High Court · (1970) 83 LW 577 : (1971) 2 MLJ 143 : (1970) 26 STC 163
Central Sales Tax Act, 1956 — Section 15, 9Constitution of India, 1950 — Article 19, 226, 301
High Courts04 Mar 1970Allowed
O.M.S.S. Sivamurugan Vs Assistant Commercial Tax Officer VIII
Madras High Court · (1970) 83 LW 454 : (1970) 26 STC 68
Central Sales Tax Act, 1956 — Section 3, 5, 7, 8Constitution of India, 1950 — Article 19
High Courts04 Mar 1970
Sevayi Ammal Vs M. Somasundaram
Madras High Court · (1970) 83 LW 284 : (1970) 2 MLJ 77
High Courts03 Mar 1970
A.E. Thangavelu Gounder and Another Vs Government of Madras
Madras High Court · (1971) 80 ITR 486
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2
High Courts03 Mar 1970
K. Ambalavanan Vs The Bank of Madurai (Ltd.)
Madras High Court · (1970) ILR (Mad) 794
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 3, Order 44 Rule 1, Order 44 Rule 1(2), Order 44 Rule 2
High Courts03 Mar 1970Dismissed
Mariam Bee Vs The Commissioner of Police, Madras
Madras High Court · (1970) LW(Cri) 53
Criminal Procedure Code, 1898 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302
High Courts02 Mar 1970Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs Indian Refrigeration Industries Private Limited
Madras High Court · (1971) 84 LW 416 : (1971) 2 MLJ 68 : (1971) 27 STC 427
High Courts02 Mar 1970Allowed
The Reliance Motor Co. Pte Ltd. Madras Vs The Regional Director of Employees State Insurance Corporation, Madras
Madras High Court · (1970) 03 MAD CK 0002
Employees State Insurance Act, 1948 — Section 2
High Courts26 Feb 1970Allowed
A.R. Manickyam Vs Assistant Commercial Tax Officer and Another
Madras High Court · (1970) 26 STC 409
Constitution of India, 1950 — Article 226
High Courts26 Feb 1970
Kannan Motor Transports (P.) Ltd. Vs Prabhu Transports (P.) Ltd. and Others
Madras High Court · (1970) 83 LW 292 : (1970) 2 MLJ 73
Constitution of India, 1950 — Article 133(1), 133(1)(a), 133(1)(c), 226
High Courts25 Feb 1970Dismissed
Deputy Commissioner (Sales Tax) Vs R.A. Akbar Alikhan and Abdul Ruheem and Co.
Madras High Court · (1971) 84 LW 420 : (1971) 2 MLJ 72 : (1971) 27 STC 167
High Courts25 Feb 1970Dismissed
The Progressive Printers Vs The State of Tamil Nadu
Madras High Court · (1970) 26 STC 438
High Courts24 Feb 1970
The Workmen of the Jawahar Mills, Salem Vs The Management of the Jawahar Mills Ltd. and Another
Madras High Court · (1970) 1 MLJ 433
Industrial Disputes Act, 1947 — Section 2(s)
High Courts24 Feb 1970Dismissed
Jalagam Subramaniam Naidu and Sons by sole partner Jalagam Subramaniam Naidu (junior) and others. Vs P. Kannammal (died) and others.
Madras High Court · (1970) 02 MAD CK 0031
Transfer of Property Act, 1882 — Section 44
High Courts24 Feb 1970
Manickam Chettiar (Died) and Others Vs State of Madras
Madras High Court · AIR 1971 Mad 221 : (1971) ILR (Mad) 354 : (1971) 84 LW 58
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 229, 299(1)Contract Act, 1872 — Section 2