High Courts22 Jan 1970
Mahalakshmi Oils Mills Vs Employees' State Insurance Corporation
Madras High Court · (1970) 2 LLJ 528
Employees State Insurance Act, 1948 — Section 2Factories Act, 1948 — Section 2
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,779 of 5,229
High Courts22 Jan 1970Allowed
In Re: Kaliyan alias Muthusamy
Madras High Court · (1979) LW(Cri) 34
Evidence Act, 1872 — Section 45Madras Prohibition Act, 1937 — Section 4(1)(i)
High Courts21 Jan 1970
E.S. Athithyaraman Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department, Madras
Madras High Court · AIR 1971 Mad 170
Constitution of India, 1950 — Article 226Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 39
High Courts21 Jan 1970
K.S. Ramaswami Vs The Inspector of Municipalities and Others
Madras High Court · (1971) 1 MLJ 1
High Courts21 Jan 1970
In Re: Kasthurirengan and Others
Madras High Court · (1970) 2 MLJ 83
Penal Code, 1860 (IPC) — Section 147
High Courts21 Jan 1970Dismissed
In Re: Philip
Madras High Court · (1970) LW(Cri) 48
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)
High Courts21 Jan 1970
V. Egappa Goundar and Others Vs The Special Tahsildar (Land Acquisition), Ashok Leyland and Blue Mountain Estate and Others
Madras High Court · (1971) ILR (Mad) 283
Land Acquisition Act, 1894 — Section 18, 23, 25(2), 4(1), 53
High Courts21 Jan 1970
E.S. Athithyaraman Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department
Madras High Court · (1970) 2 MLJ 614
Constitution of India, 1950 — Article 226
High Courts21 Jan 1970
K.S. Ramaswami Vs The Inspector of Municipalities, Madras and Others
Madras High Court · AIR 1970 Mad 479 : (1971) ILR (Mad) 602 : (1970) 83 LW 295
Tamil Nadu District Municipalities Act, 1920 — Section 73
High Courts21 Jan 1970
Egappa Gounder Vs The Special Tahsildar (Land Acquisition) Ashok Leylands and Blue Mountain Estate, Saidapet, Madras-15
Madras High Court · (1970) 01 MAD CK 0001
Land Acquisition Act, 1894 — Section 18, 23, 25(2), 4(1), 53
High Courts20 Jan 1970
Basheer Bivi Vs Z. Kuchelar and Another
Madras High Court · (1970) 2 MLJ 218
Motor Vehicles Act, 1988 — Section 110A
High Courts20 Jan 1970
Papammal Vs Dharman
Madras High Court · (1970) 2 MLJ 81
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts20 Jan 1970
In Re: Duraisami Nadar and Another
Madras High Court · (1970) 1 MLJ 538
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2(ix), 7(ii)
High Courts20 Jan 1970Dismissed
M.S. Venkataraman and Others Vs M.V. Sundaresan and Others
Madras High Court · AIR 1970 Mad 425 : (1971) ILR (Mad) 300 : (1970) 83 LW 257
Limitation Act, 1908 — Article 182(5)
High Courts20 Jan 1970
M.S. Venkataraman and Others Vs V. Nataraja Iyer
Madras High Court · (1970) 2 MLJ 58
High Courts19 Jan 1970Dismissed
The State of Tamil Nadu Vs Indian Crafts and Industries
Madras High Court · (1970) 83 LW 288 : (1970) 25 STC 466
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts19 Jan 1970Dismissed
Central Camera Co. (P.) Ltd. Vs The Government of Madras
Madras High Court · (1971) 27 STC 112