High Courts16 Apr 1971Allowed
Excellent Publicities Vs The Madurai Municipality
Madras High Court · (1971) LW(Cri) 237
Tamil Nadu District Municipalities Act, 1920 — Section 182, 183(3)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,755 of 5,229
High Courts16 Apr 1971Dismissed
In Re: Kumaran alias Narayanasami
Madras High Court · (1971) LW(Cri) 162
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379
High Courts16 Apr 1971Allowed
Narayana Pillai and others Vs Dharmar and another
Madras High Court · (1971) 04 MAD CK 0003
Hindu Succession Act, 1956 — Section 7Trusts Act, 1882 — Section 73
High Courts15 Apr 1971
K.P. Arthanariswamy Chettiar and Others Vs First Income Tax Officer
Madras High Court · (1972) 84 ITR 51
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149
High Courts15 Apr 1971
SOUTHERN TEXTILES LTD. Vs Income Tax OFFICER, CITY CIRCLE I(2), COIMTBATORE, AND ANOTHER. [1971] 82 I. T. R. (SH. N.) 36.
Madras High Court · (1972) 83 ITR 790
Income Tax Act, 1961 — Section 226(3)
High Courts15 Apr 1971
Southern Textiles Ltd. Vs Income Tax Officer and Another
Madras High Court · (1972) 83 ITR 790
Income Tax Act, 1961 — Section 226(3)
High Courts13 Apr 1971
Chokkan Palani Vilas Vs The Regional Provident Fund Commissioner
Madras High Court · (1972) 2 MLJ 268
Penal Code, 1860 (IPC) — Section 196
High Courts12 Apr 1971
A.R.A. Karuppiah Nadar and Others Vs The Commissioner of Civil Supplies, Madras and Another
Madras High Court · AIR 1972 Mad 204 : (1972) 85 LW 887
High Courts12 Apr 1971Allowed
S.N. Vr. Ct. Chinnan Chettiar and Others Vs Official Receiver
Madras High Court · (1971) 41 CompCas 914 : (1971) 84 LW 667 : (1971) 2 MLJ 490
Companies Act, 1913 — Section 177B(2), 196(1)
High Courts12 Apr 1971Dismissed
Mahalingam Vs Ayyathurai and others
Madras High Court · (1971) 04 MAD CK 0001
Transfer of Property Act, 1882 — Section 107, 53A, 54
High Courts08 Apr 1971
K. Radhakrishna Chetty Vs N. Rajagopal Pillai and Co.
Madras High Court · AIR 1972 Mad 107 : (1971) 84 LW 748 : (1971) 2 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, 144, 47
High Courts08 Apr 1971
K. Subramania Iyer and Another Vs Olaganathan Pillai and Another
Madras High Court · AIR 1972 Mad 250 : (1971) 2 MLJ 233
Civil Procedure Code, 1882 — Section 320Civil Procedure Code, 1908 (CPC) — Section 48, 64General Clauses Act, 1897 — Section 10
High Courts07 Apr 1971
R. Santhakumari Vs S. Natarajan
Madras High Court · (1973) 86 LW 487 : (1973) 2 MLJ 286
Guardians and Wards Act, 1890 — Section 25
High Courts07 Apr 1971
The Management of Remington Rand of India Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1972) 2 LLJ 381
Constitution of India, 1950 — Article 226
High Courts07 Apr 1971
Sha Manmall Misrimall Vs K. Radhakrishnan
Madras High Court · AIR 1972 Mad 108 : (1971) 84 LW 745 : (1971) 2 MLJ 487
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Contract Act, 1872 — Section 61Limitation Act, 1963 — Section 19
High Courts07 Apr 1971Allowed
S.K. Natesam Pillai Vs Deputy Commercial Tax Officer and Another
Madras High Court · (1971) 28 STC 517
Constitution of India, 1950 — Article 12, 14, 19, 226
High Courts07 Apr 1971
Mohammed Abdul Kadas and Others Vs The District Collector of Kanyakumari and Others
Madras High Court · AIR 1972 Mad 56 : (1971) 84 LW 550 : (1971) 2 MLJ 267
Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 108
High Courts06 Apr 1971
Venkataswami Reddiar and Another Vs Sundaramoorthy
Madras High Court · AIR 1972 Mad 171 : (1971) 2 MLJ 445
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(3)
High Courts05 Apr 1971Dismissed
In Re: Narayana Panicker
Madras High Court · (1971) LW(Cri) 192
Rice Milling Industry (Regulation) Act, 1958 — Section 3(g)
High Courts05 Apr 1971
Kanyalal Thakurdas, Bankers Vs The Bombay Cycle Importing Company, Cycle dealers
Madras High Court · (1972) ILR (Mad) 210 : (1972) 85 LW 60 : (1972) 1 MLJ 412
Evidence Act, 1872 — Section 115Negotiable Instruments Act, 1881 (NI) — Section 131