High Courts05 Apr 1971
Ragaiya Bagavathar and Another Vs Kesava Bagavathar
Madras High Court · AIR 1972 Mad 324 : (1971) 84 LW 702 : (1971) 2 MLJ 387
Registration Act, 1866 — Section 17, 17(1), 49
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,756 of 5,229
High Courts05 Apr 1971
Premlata Agarwal Vs Lakshman Prasad Gupta
Madras High Court · AIR 1972 Mad 111 : (1971) 84 LW 648 : (1971) 2 MLJ 294
High Courts02 Apr 1971
The Life Insurance Corporation of India, Madras Vs K.A. Madhava Rao
Madras High Court · AIR 1972 Mad 112 : (1971) 41 CompCas 992 : (1971) 84 LW 789
Contract Act, 1872 — Section 65, 70Insurance Act, 1938 — Section 2(10), 40, 40(1), 42, 42(7)
High Courts30 Mar 1971
Shetty Viswanathan Vs Doraiswamy
Madras High Court · (1971) LW(Cri) 118
Penal Code, 1860 (IPC) — Section 307, 325
High Courts26 Mar 1971
Visalakshi Achi Vs Arunachalam Chettiar (Died) and Others
Madras High Court · AIR 1972 Mad 174 : (1972) 85 LW 40 : (1971) 2 MLJ 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62Transfer of Property Act, 1882 — Section 60
High Courts26 Mar 1971
S. Arthanari Vs First Income Tax Officer and Another
Madras High Court · (1972) 83 ITR 828
Income Tax Act, 1922 — Section 35(1), 35(5)
High Courts26 Mar 1971
S. Arthanari Vs First Income Tax Officer, Salem, and Another
Madras High Court · (1972) 83 ITR 828
Income Tax Act, 1922 — Section 35
High Courts25 Mar 1971Dismissed
Dorairaj and another Vs Sivalingam
Madras High Court · (1971) LW(Cri) 166
Penal Code, 1860 (IPC) — Section 34, 379
High Courts25 Mar 1971
Ashok Electro Diamonds and Others Vs The Joint Commercial Tax Officer and The Senior Sueerintendent of Post Offices
Madras High Court · (1971) 28 STC 221
Tamil Nadu General Sales Tax Act, 1959 — Section 54
High Courts24 Mar 1971Dismissed
Veerakesavan Vs Anchi Chettiar
Madras High Court · (1971) LW(Cri) 234
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts24 Mar 1971
L. Vedagiri Vs M.S. Devaraja Mudaliar
Madras High Court · (1971) 2 MLJ 433
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 33(i)
High Courts22 Mar 1971
Lakshmi Thankachi Vs N. Narayana Pillai and Others
Madras High Court · AIR 1972 Mad 116 : (1971) 84 LW 683 : (1971) 2 MLJ 429
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 153
High Courts19 Mar 1971
N.A. Ramanatha Iyer and Others Vs Bathul Bai and Others
Madras High Court · (1971) 84 LW 578 : (1971) 2 MLJ 383
Transfer of Property Act, 1882 — Section 106
High Courts19 Mar 1971
S.A. Henry Vs J.V.K. Rao
Madras High Court · AIR 1972 Mad 64 : (1971) 84 LW 99 : (1971) 84 LW 523 : (1971) 2 MLJ 297
Conveyancing Act, 1881 — Section 14Landlord and Tenant Act, 1954 — Section 30Law of Property Act, 1925 — Section 146
High Courts19 Mar 1971
Madurai Insurance Co. Ltd. Vs Balasubramaniam and Another
Madras High Court · (1971) ACJ 472 : AIR 1972 Mad 13 : (1971) 41 CompCas 924 : (1971) 2 MLJ 400
High Courts19 Mar 1971
Arulanandam Vethakannu Nadar and Others Vs Bhagavathi Pillai Thankachi and Others
Madras High Court · AIR 1972 Mad 207 : (1972) 85 LW 34
Civil Procedure Code, 1908 (CPC) — Section 2(2)Transfer of Property Act, 1882 — Section 92
High Courts19 Mar 1971
Dr. N. Natesan Vs Mrs. S. Santhalakshmi
Madras High Court · (1971) 84 LW 509 : (1971) 2 MLJ 164
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts18 Mar 1971
Mohamad Nachiar Vs The Authorised Officer (Land Reforms), Mayuram and Another
Madras High Court · AIR 1972 Mad 146 : (1971) 84 LW 860
Constitution of India, 1950 — Article 31Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 6
High Courts18 Mar 1971Allowed
Mahendrakumar Ishwarlal and Co. Vs Deputy Commercial Tax Officer
Madras High Court · (1971) 28 STC 551