High Courts30 Apr 1971
Ranganathan Vs Revenue Divisional Officer Pattukottai
Madras High Court · AIR 1972 Mad 7 : (1971) 84 LW 512 : (1971) 2 MLJ 167
Contract Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 12(2), 18, 18(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,753 of 5,229
High Courts30 Apr 1971
Abdul Kareem (Died) and Others Vs The Special Officer for Wakfs, Madras and Others
Madras High Court · AIR 1972 Mad 8 : (1971) 84 LW 753 : (1971) 2 MLJ 218
Waqf Act, 1995 — Section 4(3), 6(1)
High Courts30 Apr 1971
N. Thangappan Vs Subadra
Madras High Court · AIR 1972 Mad 10 : (1971) 84 LW 651 : (1971) 2 MLJ 220
Constitution of India, 1950 — Article 245Criminal Procedure Code, 1898 (CrPC) — Section 488(8)Madras Marumakkathayam Act, 1932 — Section 10, 7, 9
High Courts30 Apr 1971
V.K.S. Sivam Vs Thirupathiswami
Madras High Court · AIR 1972 Mad 9
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts30 Apr 1971
Kanna alias Mahalakshmi Ammal Vs Krishnaswami Achari
Madras High Court · AIR 1972 Mad 247 : (1971) 84 LW 755
Hindu Marriage Act, 1955 — Section 10, 10(1), 12, 13, 23(1)
High Courts29 Apr 1971
South Indian Insurance Co. Ltd. Vs P. Subramaniam and Another
Madras High Court · AIR 1972 Mad 49 : (1971) 41 CompCas 986 : (1971) 84 LW 571 : (1971) 1 MLJ 198
Motor Vehicles Act, 1988 — Section 110, 95, 95(1)Road Traffic Act, 1930 — Section 36Tamil Nadu Motor Vehicles Rules, 1940 — Rule 261
High Courts28 Apr 1971
G.D. Narendra Vs Commissioner of Income Tax S. Krishnaswami Iyer Vs Assistant Controller of Estate Duty, Estate Duty-cum-Income Tax
Madras High Court · (1972) 85 ITR 647
Estate Duty Act, 1953 — Section 50, 61
High Courts28 Apr 1971
Alagarswami Chettiar Vs Lakshmi Ammal
Madras High Court · (1972) 85 LW 913 : (1972) 1 MLJ 187
Hindu Marriage Act, 1955 — Section 13(2)(i)
High Courts28 Apr 1971
Palaniappa Chettiar (Died) and Others Vs Parvathi Bai and Others
Madras High Court · AIR 1972 Mad 52 : (1971) 84 LW 567 : (1971) 2 MLJ 174
High Courts27 Apr 1971
The Managment, South Arcot District Co-operative Motor Transport Society (for Ex-servicemen) Limited Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1972) 85 LW 392 : (1972) 1 MLJ 442
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts27 Apr 1971Allowed
Thavasi Vs Mayandy
Madras High Court · (1971) LW(Cri) 199
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 379, 392, 393, 394, 397
High Courts27 Apr 1971
S. Rajanna and Another Vs First Income Tax Officer, Circle I, Salem
Madras High Court · (1972) 83 ITR 251
Income Tax Act, 1961 — Section 148
High Courts27 Apr 1971
In Re: Thavasi and Another
Madras High Court · (1972) CriLJ 445 : (1971) 2 MLJ 231
Penal Code, 1860 (IPC) — Section 379, 392, 393, 394, 397
High Courts27 Apr 1971
S. Rajanna and Another Vs First Income Tax Officer
Madras High Court · (1972) 83 ITR 251
Income Tax Act, 1961 — Section 147, 148
High Courts27 Apr 1971
K.P.V. Shaik Mohd. Rowther and Co. Vs K.S. Narayanan and Others
Madras High Court · (1972) 2 LLJ 385
Industrial Disputes Act, 1947 — Section 33C
High Courts27 Apr 1971
Kumaravelu Pillai Vs The Madurai District Co-operative Supply and Marketing Society Ltd. and Another
Madras High Court · (1972) 2 LLJ 383
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts27 Apr 1971
Cement Distributors Private Ltd. Vs Inspecting Assistant Commissioner (Central) Range II and Another
Madras High Court · (1973) 87 ITR 163
Constitution of India, 1950 — Article 20(1)Income Tax Act, 1961 — Section 271, 271(1), 277, 297(2)
High Courts26 Apr 1971
T.R. Rajakumari and Others Vs Income Tax Officer
Madras High Court · (1972) 83 ITR 189
Income Tax Act, 1961 — Section 221(1), 231, 232
High Courts26 Apr 1971
T.R. Rajakumari and Others Vs Income Tax Officer, Central Circle VI, Madras
Madras High Court · (1972) 83 ITR 189
Income Tax Act, 1961 — Section 210
High Courts23 Apr 1971
Gnana Prakasi Vs Devadhason Nadar and Another
Madras High Court · (1971) 84 LW 868 : (1972) 1 MLJ 40