High Courts10 Nov 1971Dismissed
Chinnammal Vs Public Prosecutor J. 1. Police, Madras
Madras High Court · (1972) LW(Cri) 64
Madras City Police Act, 1888 — Section 24, 4, 75
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,741 of 5,229
High Courts10 Nov 1971Dismissed
Ekambaram Vs State of Tamil Nadu
Madras High Court · (1972) LW(Cri) 26
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 193, 228Probation of Offenders Act, 1958 — Section 4(1)
High Courts08 Nov 1971
D.K. Raju Vs K.V. Desinga Raju and The State
Madras High Court · (1971) 11 MAD CK 0044
Companies Act, 1956 — Section 624, 629Criminal Procedure Code, 1898 (CrPC) — Section 153(3)
High Courts08 Nov 1971
S.K. Sundaram Vs M. Jothi Rajamannar Chettiar and Others
Madras High Court · (1972) 85 LW 924 : (1972) 2 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Nov 1971
S.K. Sundaram Vs M. Joshi Rajamannar Chettiar and Others
Madras High Court · AIR 1973 Mad 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Nov 1971
T.A. Sankunni Vs B.J. Philips and Others
Madras High Court · AIR 1972 Mad 272 : (1972) 85 LW 288
Madras Estates Land Act, 1908 — Section 3(4)Malabar Tenancy Act, 1929 — Section 9(4)Transfer of Property Act, 1882 — Section 3
High Courts04 Nov 1971Dismissed
Nungambakkam Dhanarakshaka Saswatha Nidhi Ltd. Vs Registrar of Companies
Madras High Court · (1972) 85 LW 912
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 166, 167, 186
High Courts03 Nov 1971
M. CT. Muthiah Chettiar Family Trust Vs Income Tax Officer, City Circle VI, Madras 34, and Others
Madras High Court · (1972) 86 ITR 282
Income Tax Act, 1961 — Section 11
High Courts03 Nov 1971
M. Ct. Muthiah Chettiar Family Trust Vs 4th Income Tax Officer and Others
Madras High Court · (1972) 86 ITR 282
Income Tax Act, 1961 — Section 11(2), 295Income Tax Rules, 1962 — Rule 17
High Courts03 Nov 1971
Chinnathambi Gounder and another Vs The Special Tahsildar (Land Acquisition) Harijan Welfare, Erode and others
Madras High Court · (1971) 11 MAD CK 0007
Land Acquisition Act, 1894 — Section 4(1), 45, 45(3), 5A, 6
High Courts03 Nov 1971
K.R. Venugopala Sarma Vs Sangu Ganesan
Madras High Court · (1972) CriLJ 1098
Copyright Act, 1957 — Section 63
High Courts02 Nov 1971Dismissed
Frank Moreses and Others Vs T.V. Chokappa
Madras High Court · (1971) 11 MAD CK 0034
Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts01 Nov 1971
Meenakshi Achi Vs Sadayappa and Others
Madras High Court · AIR 1972 Mad 420 : (1972) 85 LW 156
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 5(2)
High Courts01 Nov 1971
K. Mariappa Pillai (Decd.) (by legal representatives) Vs Income Tax Officer and Others
Madras High Court · (1972) 86 ITR 583
Constitution of India, 1950 — Article 226
High Courts01 Nov 1971
Sree Shanmugar Mills Ltd. (In Liquidation) Vs Commissioner of Income Tax and Another
Madras High Court · (1973) ILR (Mad) 305 : (1972) 86 ITR 520
Income Tax Act, 1922 — Section 18A, 18A(6), 18A(8)
High Courts01 Nov 1971
Mariam Bai Vs Mohamed Jaffar Abdul Rahiman Sait and Others
Madras High Court · AIR 1973 Mad 191 : (1972) ILR (Mad) 340 : (1972) 85 LW 633
Registration Act, 1908 — Section 17(1), 17(2)Trusts Act, 1882 — Section 5
High Courts01 Nov 1971
Ramaswami Jadaya Gounder (Died) and Another Vs V.T. Elaiya Pillai and Another
Madras High Court · AIR 1972 Mad 336 : (1972) 85 LW 164
High Courts01 Nov 1971
Havukal Estate Company, Kotagiri Nilgiris Vs Income Tax Officer, Circle I, Ootacamund
Madras High Court · AIR 1972 Mad 337
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts01 Nov 1971
Havukal Estate Company Vs Income Tax Officer, Circle I(1), Ootacamund
Madras High Court · (1973) 87 ITR 50 : (1972) 85 LW 223
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 147(b)
High Courts01 Nov 1971
K. Mariappa Pillai (Decd.) (By Legal Representatives) Vs Income Tax Officer, Circle I, Dindigul, and Others
Madras High Court · (1972) 86 ITR 583
Income Tax Act, 1922 — Section 29