High Courts15 Oct 1971Dismissed
K.A. Meera Saibo Vs The Income Tax Officer, Tirunelveli and another
Madras High Court · (1971) 10 MAD CK 0030
Income Tax Act, 1961 — Section 220, 220(2), 220(7)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,743 of 5,229
High Courts15 Oct 1971
Nanja Naicken Vs Rangammal
Madras High Court · AIR 1972 Mad 384 : (1972) 85 LW 379
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts15 Oct 1971
B. Balaji Singh Vs B. Raj Kumari and Another
Madras High Court · AIR 1972 Mad 278 : (1972) 85 LW 16
Civil Procedure Code, 1908 (CPC) — Section 100, 13Hindu Marriage Act, 1955 — Section 13(1), 25, 26, 28Madras City Civil Courts Act, 1892 — Section 15, 4
High Courts14 Oct 1971
K.C. Vedadri Vs Commissioner of Income Tax
Madras High Court · (1973) 87 ITR 76
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 264, 271(1)
High Courts13 Oct 1971
A.V. Kannappa Mudaliar Vs V.C. Chellakutti Udayar
Madras High Court · AIR 1972 Mad 287 : (1972) 85 LW 187
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57(1)
High Courts13 Oct 1971
A.A. Abdul Rasheed Vs L.M. Basheer Ahmed Rowther and Another
Madras High Court · AIR 1972 Mad 181 : (1972) 85 LW 27
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Oct 1971
R.P. David and Company and Another Vs The Secretary, Regional Transport Authority and Another
Madras High Court · (1972) 2 MLJ 164
Motor Vehicles Act, 1988 — Section 43(1)
High Courts12 Oct 1971Allowed
C. Purushothaman and another Vs Appunni Nair
Madras High Court · (1971) 10 MAD CK 0022
High Courts12 Oct 1971
P. Chockalinga Mudaliar Vs The State of Madras and Others
Madras High Court · (1972) 2 MLJ 196
Land Acquisition Act, 1894 — Section 4(1)
High Courts08 Oct 1971
S. Chenchulakshmi Ammal Vs A. Subramanian
Madras High Court · AIR 1972 Mad 348 : (1972) 85 LW 903
Civil Procedure Code, 1882 — Section 266Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Transfer of Property Act, 1882 — Section 10, 6
High Courts08 Oct 1971
M. Abdul Khalick and Co. Vs Income Tax Officer (I-C) and Another
Madras High Court · (1972) 86 ITR 72
Income Tax Act, 1922 — Section 46(5A)
High Courts08 Oct 1971
Damodara Naidu and Others Vs Thirupurasundari Ammal and Another
Madras High Court · AIR 1972 Mad 386 : (1972) 85 LW 381
High Courts07 Oct 1971Allowed
Narayanaswami Vellalar Vs Rangaswamy Konar and Others
Madras High Court · (1973) ILR (Mad) 493
Civil Procedure Code, 1908 (CPC) — Section 9Madras Estates (Supplementary) Act, 1956 — Section 7(4)Madras Estates Land Act, 1908 — Section 189, 189(1), 189(3), 40, 51
High Courts07 Oct 1971
H.G. Jamal Mohideen Sahib Vs Fifth Income Tax Officer
Madras High Court · (1973) 88 ITR 239 : (1972) 85 LW 410
Income Tax Act, 1922 — Section 17(6)
High Courts06 Oct 1971Dismissed
Madras Motor and General Insurance Co. Ltd. Vs K. Gopala Mudaliar and Others
Madras High Court · (1972) 42 CompCas 141 : (1971) 84 LW 867
High Courts06 Oct 1971
Union of India (UOI) Vs G.A. Krishnaswamy
Madras High Court · (1970) ILR (Mad) 353
Limitation Act, 1908 — Article 102Limitation Act, 1963 — Article 7, 19
High Courts06 Oct 1971
Madras Motor and General Insurance Company, Ltd. Vs K. Gopala Mudaliar and Others
Madras High Court · (1972) ACJ 135 : (1972) 2 MLJ 63
High Courts05 Oct 1971
Janaki Ammal Vs Moolaichamy Servai
Madras High Court · AIR 1972 Mad 388 : (1972) 85 LW 278
High Courts05 Oct 1971
The Workmen of Sri Rama Vilas Service Limited Vs Sri Rama Vilas Service Limited and Another
Madras High Court · (1972) 2 LLJ 386
Constitution of India, 1950 — Article 226
High Courts05 Oct 1971
R. Govindarajalu Naidu Vs S.A.M. Ayyaru Chettiar
Madras High Court · (1972) 85 LW 479 : (1972) 2 MLJ 140
Transfer of Property Act, 1882 — Section 106, 111(g)