High Courts25 Nov 1971
B.N. Thiagarajan and Others Vs B.N. Sundaravelu
Madras High Court · AIR 1972 Mad 216 : (1972) 85 LW 95
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 115Limitation Act, 1963 — Article 181
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,740 of 5,229
High Courts25 Nov 1971
A. Rafeeq Ahmed and Co. Vs The Union of India and Another
Madras High Court · AIR 1972 Mad 454 : (1972) 85 LW 413
Railways Act, 1989 — Section 74, 74(3)
High Courts23 Nov 1971
K.S. Balakrishnan Vs Commissioner of Agricultural Income Tax
Madras High Court · (1972) 86 ITR 263 : (1972) 85 LW 449
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10(1), 2Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 3(19), 7
High Courts23 Nov 1971
Kandaswami and Others Vs Venkatachala Kandar and Others
Madras High Court · (1972) 85 LW 616 : (1972) 2 MLJ 401
Contract Act, 1872 — Section 45
High Courts23 Nov 1971Dismissed
Parry and Company Limited Vs The State of Madras and Others
Madras High Court · (1973) 30 STC 168
Constitution of India, 1950 — Article 226
High Courts23 Nov 1971
T.M. Doraiswami and Others Vs Kanniappa Reddi
Madras High Court · AIR 1972 Mad 460 : (1972) 85 LW 507
Specific Relief Act, 1963 — Section 15
High Courts23 Nov 1971
The Mahalakshmi Textile Mills Limited Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1973) 30 STC 412
High Courts22 Nov 1971
W.H. Deeth and Company and Another Vs The Assistant Commercial Tax Officer and Another
Madras High Court · (1973) 30 STC 233
Constitution of India, 1950 — Article 226, 32
High Courts22 Nov 1971
Farm Tea Estates Syndicate Vs Agricultural Income Tax Officer and Another
Madras High Court · (1973) 87 ITR 444
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34
High Courts19 Nov 1971
The Jamia Darus Salem Arabic College Trust Vs B. Rajanna and Another
Madras High Court · (1972) 85 LW 478 : (1972) 2 MLJ 141
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts19 Nov 1971
M. Narayanan Vs G. Subramaniam and Others
Madras High Court · (1972) 2 MLJ 212
High Courts18 Nov 1971
Arumugam Pillai Vs Maruthakutti Gounder
Madras High Court · AIR 1973 Mad 242 : (1972) 85 LW 543
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 58, 62
High Courts18 Nov 1971
Logambal Ammal and Another Vs The Commissioner for Hindu Religious and Charitable Endowments
Madras High Court · (1972) 85 LW 198 : (1972) 2 MLJ 612
Hindu Religious Endowments Act, 1927 — Section 84(1)
High Courts18 Nov 1971
In Re: Marimuthu
Madras High Court · (1972) LW(Cri) 28
Evidence Act, 1872 — Section 105, 3, 4Penal Code, 1860 (IPC) — Section 299, 302, 332, 84
High Courts16 Nov 1971
Rayala Corporation (P.) Ltd. Vs The Facit Asia and Rayala Corporation Employees' Union and Others
Madras High Court · (1972) 2 LLJ 389
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts16 Nov 1971
S. Gopalakrishna Iyer Vs V.S. Subbaraya Iyer and Others
Madras High Court · AIR 1972 Mad 269 : (1972) 85 LW 263
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41
High Courts11 Nov 1971
V. Shoroop Sundar and Another Vs The Regional Transport Authority and Others
Madras High Court · AIR 1973 Mad 245
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles (Amendment) Act, 1971 — Section 11, 2(3), 9Motor Vehicles Act, 1988 — Section 47(3), 59, 61(1), 64(1), 64A
High Courts11 Nov 1971
Rajaram Reddy and Another Vs Kesava Reddiar and Another
Madras High Court · AIR 1972 Mad 461 : (1972) 85 LW 552
Limitation Act, 1963 — Section 14
High Courts11 Nov 1971
V. Shoroop Sundar by mother and Guardian Smt. V. Vimala Devi and Another Vs The Regional Transport Authority and Others
Madras High Court · (1972) 2 MLJ 28
Motor Vehicles Act, 1988 — Section 47(3)
High Courts11 Nov 1971
M.C. Mannaier and Another Vs P.G. Gopal and Another
Madras High Court · (1972) 85 LW 560 : (1972) 2 MLJ 415
Registration Act, 1908 — Section 77