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Madras High Court judgments

1,04,573 judgments · page 3,697 of 5,229

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High Courts22 Aug 1973

P. Bhoormal Tirupati Vs The Additional Collector of Customs Customs House

Madras High Court · (1978) 87 LW 178 : (1974) 87 LW 178 : (1974) 1 MLJ 319

Customs Act, 1962 — Section 110, 110(2), 112, 124, 124(1)General Clauses Act, 1897 — Section 27
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High Courts22 Aug 1973

B. Bhoormal Tirupati Vs The Additional Collector of Customs, Custom House, Madras

Madras High Court · AIR 1974 Mad 224

Customs Act, 1962 — Section 110(2), 112, 124, 153General Clauses Act, 1897 — Section 27
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High Courts21 Aug 1973

Commissioner of Income Tax Vs Vijayalakshmi Mills Ltd.

Madras High Court · (1974) 94 ITR 173

Income Tax Act, 1922 — Section 10(2)
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High Courts21 Aug 1973

M. Ramaswami Asari Vs Commissioner of Income Tax

Madras High Court · (1974) 96 ITR 546

Income Tax Act, 1961 — Section 271
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High Courts20 Aug 1973Partly Allowed

Lakshmiammal and Others Vs State of Tamil Nadu

Madras High Court · AIR 1975 Mad 157 : (1978) 87 LW 249 : (1974) 87 LW 249

Motor Vehicles Act, 1939 — Section 110A
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High Courts18 Aug 1973

P. Shanmugham and Others Vs Madras Motor and General Insurance Co. Ltd. and Others

Madras High Court · AIR 1974 Mad 363 : (1978) 87 LW 312

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 110C, 110C(2)
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High Courts18 Aug 1973

Miss Lily Thomas Vs V.K. Izuddin and Another

Madras High Court · (1974) CriLJ 734

Criminal Procedure Code, 1898 (CrPC) — Section 202, 259Penal Code, 1860 (IPC) — Section 402, 420
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High Courts13 Aug 1973

K. Ramachandran (Occupier), Ravendra Mills Limited and Another Vs Employees State Insurance Corporation The Management of Selvaraja Mills Private Limited Vs The Employees State Insurance Corporation

Madras High Court · (1974) 2 MLJ 78

Employees State Insurance Act, 1948 — Section 75(2)
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High Courts09 Aug 1973

Thirumathi Ramayammal and Others Vs Thirumathi Mathummal and Others

Madras High Court · AIR 1974 Mad 321 : (1978) 87 LW 407 : (1974) 87 LW 407

Hindu Marriage Act, 1955 — Section 16Registration Act, 1908 — Section 17
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High Courts09 Aug 1973Allowed

B. Yegnanarayaniah Vs The Official Trustee

Madras High Court · (1974) ILR (Mad) 53

Constitution of India, 1950 — Article 21, 215Contempt of Courts Act, 1971 — Section 10, 14, 15, 17, 2, 2Penal Code, 1860 (IPC) — Section 70
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High Courts09 Aug 1973Allowed

In Re : B. Yegnanarayaniah

Madras High Court · (1973) 08 MAD CK 0021

Contempt of Courts Act, 1971 — Section 12
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High Courts09 Aug 1973

S. Saradha and Another Vs The State of Tamil Nadu and Others

Madras High Court · (1974) 1 MLJ 466

Madras City Municipal Corporation Act, 1919 — Section 87(4)
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High Courts09 Aug 1973

Madras Motor and General Insurance Co. Ltd. Vs Jagadeeswari and Others

Madras High Court · AIR 1974 Mad 318 : (1978) 87 LW 231 : (1974) 87 LW 231

Motor Vehicles Act, 1988 — Section 101, 110, 96(1), 96(2)
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High Courts09 Aug 1973

B. Yegnanarayaniah and Alladi Subramanian Vs B. Yegnanarayaniah and Another

Madras High Court · (1974) 1 MLJ 155

Contempt of Courts Act, 1971 — Section 12Penal Code, 1860 (IPC) — Section 70
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High Courts09 Aug 1973Allowed

Hindustan Steel Limited Vs The Joint Commercial Tax Officer and Others

Madras High Court · (1974) 34 STC 79

Central Sales Tax Act, 1956 — Section 3Tamil Nadu General Sales Tax Act, 1959 — Section 16, 3, 4, 9
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High Courts09 Aug 1973

Hindustan Steel Ltd. Vs The Joint Commercial Tax Officer and Others

Madras High Court · (1974) 2 MLJ 112

Central Sales Tax Act, 1956 — Section 3(2)(b), 3(a), 4(2)(b), 4(a)(b), 9(1)
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High Courts08 Aug 1973

Commissioner of Income Tax/Wealth-Tax, Madras-I Vs A.R. Sahasranamam.

Madras High Court · (1974) 97 ITR 511

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High Courts06 Aug 1973

The Accountant-General and Another and T.G. Srinivasan Vs S. Doraiswamy and Others and Vaidyanathan and Others

Madras High Court · (1973) 86 LW 730 : (1973) 2 MLJ 465

Constitution of India, 1950 — Article 148(1)Government of India Act, 1915 — Section 96, 96D
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High Courts03 Aug 1973

Brahadambal and Others Vs Sri Swayambunathaswami Devasthanam and Others

Madras High Court · (1975) 88 LW 155 : (1975) 1 MLJ 161

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High Courts02 Aug 1973

The Joint Receivers of Nilambur Kavilakam Forests and others Vs The State of Madras and others

Madras High Court · (1974) ILR (Mad) 515

Constitution of India, 1950 — Article 31(2A), 31A, 31A(1)(b), 31A(a)
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