High Courts24 Jul 1973Dismissed
India Pistons Limited Vs State of Tamil Nadu
Madras High Court · (1974) 33 STC 472
Central Sales Tax Act, 1956 — Section 2Madras General Sales Tax Act, 1939 — Section 2
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,699 of 5,229
High Courts24 Jul 1973Dismissed
State of Madras Vs Trustees of the Port of Madras
Madras High Court · (1974) 34 STC 135
High Courts24 Jul 1973
State of Madras Vs The Trustees of Port of Madras
Madras High Court · (1974) 2 MLJ 336
High Courts23 Jul 1973Allowed
The State of Madras Vs A. Abdul Shukoor and Company
Madras High Court · (1975) 35 STC 207
High Courts23 Jul 1973Dismissed
Bijili and Company Vs The State of Tamil Nadu
Madras High Court · (1974) 34 STC 461
High Courts20 Jul 1973Dismissed
The Pioneer Fire and General Insurance Co. Ltd. Vs Valliammal and Others
Madras High Court · (1974) ILR (Mad) 291
Motor Vehicles Act, 1939 — Section 93, 93(4), 93(6), 94, 94(1)
High Courts19 Jul 1973Dismissed
The State of Tamil Nadu Vs Malabar Timber Company and Another
Madras High Court · (1974) 33 STC 428
High Courts19 Jul 1973Dismissed
The State of Madras Vs Srinivasa Timber Depot and Others
Madras High Court · (1974) 33 STC 423
Tamil Nadu General Sales Tax Act, 1959 — Section 2(r)(2)(ii)
High Courts19 Jul 1973
N Sundaramony Vs The State Bank of India
Madras High Court · (1974) 1 MLJ 358
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jul 1973
T. M. Laksminarayana Ayyar and Others Vs Nallachi Ammal and Others
Madras High Court · (1974) 1 MLJ 424
General Clauses Act, 1897 — Section 6(b)
High Courts19 Jul 1973
P. Sangili and Others Vs Ramakrishnan and Others
Madras High Court · AIR 1974 Mad 160 : (1974) ILR (Mad) 337 : (1978) 87 LW 33
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 43, 53
High Courts19 Jul 1973
Sessions Judge Vs Perumal and Another
Madras High Court · (1974) CriLJ 261
Penal Code, 1860 (IPC) — Section 109, 302, 34, 450
High Courts19 Jul 1973
Sessions Judge Vs Perumal and Another and The Additional Sessions Judge
Madras High Court · (1974) 1 MLJ 105
Criminal Procedure Code, 1898 (CrPC) — Section 526(1)(e)Penal Code, 1860 (IPC) — Section 109, 376
High Courts18 Jul 1973
K. Ramalingam and Others Vs K.N. Krishna Reddi and Another
Madras High Court · AIR 1974 Mad 325 : (1978) 87 LW 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 95
High Courts18 Jul 1973Allowed
Deputy Commissioner of Commercial Taxes Vs North Arcot District Co-operative Sugar Mills Limited
Madras High Court · (1974) 34 STC 543
High Courts18 Jul 1973Dismissed
State of Madras Vs A.L.S. Productions
Madras High Court · (1974) 33 STC 335
Copyright Act, 1957 — Section 14, 17, 2
High Courts18 Jul 1973
Vadivel Mudaliar and Another Vs Pachianna Gounder
Madras High Court · AIR 1974 Mad 87
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jul 1973
V. Raghavachari and Others Vs Narayana Iyengar
Madras High Court · AIR 1974 Mad 166 : (1973) 86 LW 747
High Courts18 Jul 1973
Chennammal Vs The Commissioner, for Hindu Religious and Charitable Endowments
Madras High Court · (1974) ILR (Mad) 358 : (1973) 2 MLJ 442
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63
High Courts18 Jul 1973
Vadivel Mudaliar and Another Vs Pachianna Goundar
Madras High Court · (1973) 86 LW 619 : (1973) 2 MLJ 452