High Courts18 Sept 1973Allowed
The State of Tamil Nadu Vs Rallis India Ltd.
Madras High Court · (1974) 34 STC 532
Madras General Sales Tax Act, 1939 — Section 5(v)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,696 of 5,229
High Courts18 Sept 1973
The State of Madras and Others Vs Periakkal and Others
Madras High Court · AIR 1974 Mad 383 : (1974) ILR (Mad) 1 : (1978) 87 LW 602 : (1974) 87 LW 602
Land Acquisition Act, 1894 — Section 4(1), 5Land Acquisition Rules — Rule 3
High Courts15 Sept 1973
Commissioner of Income Tax Vs L.G. Balakrishnan and Bros. (P.) Ltd.
Madras High Court · (1974) 95 ITR 284
Income Tax Act, 1961 — Section 43(1), 43(6)
High Courts14 Sept 1973
Ramaswami Gounder and Others Vs Ramaswami Gounder and Others
Madras High Court · (1974) 1 MLJ 350
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 60, 82, 91
High Courts13 Sept 1973
M.A.H. Farook Vs Kalikrishna Dass
Madras High Court · (1974) ILR (Mad) 492 : (1978) 87 LW 417 : (1974) 2 MLJ 46
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4
High Courts13 Sept 1973
Navis Ammal Fernando and Another Vs S. Subbiah Iyer
Madras High Court · (1974) ILR (Mad) 237 : (1978) 87 LW 298 : (1974) 1 MLJ 334
Contract Act, 1872 — Section 16Usurious Loans Act, 1918 — Section 3(1)
High Courts13 Sept 1973
Madras Machine Tools Manufacturers Ltd. Vs Commissioner of Income Tax
Madras High Court · (1975) 98 ITR 119
Income Tax Act, 1922 — Section 2(11)Income Tax Act, 1961 — Section 84, 84(7)
High Courts12 Sept 1973
K.R. Rajamanickam Chettiar and Others Vs The Union of India
Madras High Court · AIR 1974 Mad 375 : (1978) 87 LW 245
Contract Act, 1872 — Section 151, 152, 161, 73Railways Act, 1989 — Section 73, 74
High Courts10 Sept 1973
Hayakawa Denki Kogyo Kabushiki Kaisha (Hayakawa Electric Company Ltd) Vs Associated Electronic and Electrical Industries and Another
Madras High Court · (1974) ILR (Mad) 188 : (1974) 1 MLJ 392
Trade and Merchandise Marks Act, 1958 — Section 18
High Courts07 Sept 1973
C. Easwaramoorthy Vs Ramakrishnan
Madras High Court · (1975) ILR (Mad) 650 : (1978) 87 LW 898 : (1974) 2 MLJ 137
High Courts07 Sept 1973
Gouse Bi Vs Salima Bi
Madras High Court · AIR 1974 Mad 220 : (1973) ILR (Mad) 83 : (1978) 87 LW 171
Limitation Act, 1908 — Article 182, 5
High Courts06 Sept 1973
Murugan Vs Jayarama Pillai and Others
Madras High Court · AIR 1974 Mad 311 : (1978) 87 LW 187 : (1974) 87 LW 187
Transfer of Property Act, 1882 — Section 58
High Courts06 Sept 1973
The Commissioner, Hindu Religious and Charitable Endowments Vs Vaithinatha Gurukkal and Others
Madras High Court · (1978) 87 LW 160 : (1974) 87 LW 160 : (1974) 1 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Sept 1973
S.P. Periaswami Konar and Another Vs S. Mikole Udayar and Another
Madras High Court · (1978) 87 LW 726 : (1975) 1 MLJ 70
Partnership Act, 1932 — Section 4
High Courts05 Sept 1973
Gomraj Fatehchand and Another Vs Commissioner of Income Tax
Madras High Court · (1976) 102 ITR 131
Income Tax Act, 1922 — Section 24, 24(1)
High Courts05 Sept 1973
The Government of Tamil Nadu and Others Vs R. Gopalaswamy and Another
Madras High Court · AIR 1974 Mad 157 : (1978) 87 LW 73 : (1974) 87 LW 3
Tamil Nadu Panchayats Act, 1994 — Section 149(1)
High Courts03 Sept 1973
V.S. Palanikumar Vs The Revenue Divisional Officer, Koilpatti, Tirunelveli Dt. and another
Madras High Court · (1974) ILR (Mad) 181
Constitution of India, 1950 — Article 226, 309
High Courts03 Sept 1973
V.S. Palanikumar Vs The Revenue Divisional Officer and Another
Madras High Court · (1974) ILR (Mad) 181
Constitution of India, 1950 — Article 226, 309Madras Proprietary Estates Village Service Act, 1894 — Section 2, 2(1), 2(2), 2(3)
High Courts28 Aug 1973
T.U. Narayanan Vs K. Pachlnayaki S.A. Subramania Iyer Vs K. Rathinami
Madras High Court · (1978) 87 LW 444 : (1974) 1 MLJ 161
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts28 Aug 1973
P. G. Arunachalam Vs The Commissioner
Madras High Court · (1978) 87 LW 98 : (1974) 87 LW 98 : (1974) 1 MLJ 364
Madras City Municipal Corporation Act, 1919 — Section 97