High Courts15 Nov 1973
M.S.M. Ratnaswami Nadar Vs Commissioner of Income Tax
Madras High Court · (1975) 100 ITR 669 : (1978) 87 LW 439 : (1974) 87 LW 439
Income Tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 64
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,694 of 5,229
High Courts15 Nov 1973
T. Velappan Vs Superintendent of Central Excise and Another
Madras High Court · (1974) 2 MLJ 6
Constitution of India, 1950 — Article 226
High Courts15 Nov 1973
Commissioner of Income Tax Vs Somasundaram Mills (P.) Ltd.
Madras High Court · (1974) 95 ITR 365
High Courts09 Nov 1973
The Cosmopolitan Club Vs The District Employment Officer
Madras High Court · (1974) ILR (Mad) 299 : (1975) 2 LLJ 235 : (1978) 87 LW 720 : (1974) 87 LW 720
COMPANIES ACT, 1956 — Section 617Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 10, 2, 3, 4, 5
High Courts08 Nov 1973
C. Narayanan Vs Madras State Palm Gur Sammelan and Another
Madras High Court · AIR 1974 Mad 281 : (1973) ILR (Mad) 13 : (1978) 87 LW 395
Motor Vehicles Act, 1988 — Section 110, 95, 95(1), 95(2)
High Courts08 Nov 1973
Periaswami Vs Rangaswami and Others
Madras High Court · (1978) 87 LW 460 : (1974) 87 LW 460 : (1974) 2 MLJ 69
Constitution of India, 1950 — Article 226
High Courts02 Nov 1973
T. Balakrishna Mehta Vs Burmah Shell Oil Storage and Distributing Company of India Limited
Madras High Court · (1974) ILR (Mad) 302 : (1978) 87 LW 360 : (1974) 1 MLJ 380
Presidency Small Cause Courts Act, 1882 — Section 47
High Courts01 Nov 1973Dismissed
S. Dhandapani Vs The Inspector of Police, Food Cell, C.I.D., Pollachi
Madras High Court · (1973) ILR (Mad) 56
Maintenance of Internal Security Act, 1971 — Section 3(2)(b)
High Courts01 Nov 1973Dismissed
S. Dhandapani Vs The Inspector of Police, Food Cell, C.I.D.
Madras High Court · (1973) ILR (Mad) 56
Constitution of India, 1950 — Article 14, 19, 19(1), 19(5), 21Maintenance of Internal Security Act, 1971 — Section 10, 11, 12, 12(1), 13
High Courts26 Oct 1973
S. Sankararamakrishnan Vs The State of Tamil Nadu and Another V. Selvaraj Vs The Secretary, Education Department, Government of Tamil Nadu and Another
Madras High Court · (1974) 1 MLJ 475
Constitution of India, 1950 — Article 14, 16, 311
High Courts23 Oct 1973
The Municipal Council Vs The Sree Meenakshi Mills Limited
Madras High Court · (1978) 87 LW 782 : (1974) 87 LW 782 : (1975) 1 MLJ 59
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts23 Oct 1973
B. Tiruvalloor Pillai Vs Seshadri Iyer and Others
Madras High Court · AIR 1974 Mad 282 : (1978) 87 LW 211 : (1974) 87 LW 211
Civil Procedure Code, 1882 — Section 424Civil Procedure Code, 1908 (CPC) — Section 80Court of Wards Act — Section 49
High Courts22 Oct 1973
L.C. Balakrishnan and Bros. (P.) Ltd. and Others Vs The Regional Transport Authority, Madurai and Another
Madras High Court · AIR 1974 Mad 381
Motor Vehicles Act, 1988 — Section 91(1)
High Courts22 Oct 1973
Mohamed Sali Vs Mary Gonrath Fernando and Others
Madras High Court · AIR 1974 Mad 286 : (1974) ILR (Mad) 156 : (1978) 87 LW 243 : (1974) 87 LW 243
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts22 Oct 1973
L.G. Balakrishnan and Brothers (P.) Limited and Others Vs The Regional Transport Authority and Another
Madras High Court · (1974) 2 MLJ 176
Motor Vehicles Act, 1988 — Section 91(1)
High Courts19 Oct 1973
V.A. Narayana Raja Vs O.RM.M.SV.M. Meyyappa Chettiar (died) and Others
Madras High Court · (1978) 87 LW 328 : (1974) 2 MLJ 116
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Oct 1973Allowed
V.A. Narayana Raja Vs O. RM. M. SV. M. Meyyappa Chettiar and Others
Madras High Court · AIR 1975 Mad 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 90, Order 43 Rule 1
High Courts19 Oct 1973
The Corporation of Madras Vs P.G. Arunachalam
Madras High Court · AIR 1974 Mad 288 : (1978) 87 LW 454 : (1974) 87 LW 454
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts18 Oct 1973
Mrs. Sampoorani Ammal Vs The Joint Chief Controller of Imports and Exports and Another
Madras High Court · (1978) 87 LW 588 : (1974) 87 LW 588 : (1974) 2 MLJ 193
High Courts18 Oct 1973
Ayyasamy Gounder Vs Nachimuthu Gounder
Madras High Court · (1974) 2 MLJ 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)