High Courts17 Nov 1982
K. Kaliammal and Others Vs Athi V. Ramachandran and Others
Madras High Court · (1983) 96 LW 487 : (1983) 2 MLJ 252
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4(4), 4(5)(a)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,467 of 5,229
High Courts17 Nov 1982
S.M.A. Siddique Vs Commissioner of Income Tax
Madras High Court · (1984) 17 TAXMAN 14
Income Tax Act, 1922 — Section 16(3), 9, 9(2)Income Tax Act, 1961 — Section 16(3)(a)(iii), 19, 20, 21, 22Wealth Tax Act, 1957 — Section 4, 4(1), 4(1)(a), 5(1)(iv)
High Courts17 Nov 1982
Kanpha Labs, Madras Vs Union of India and Others
Madras High Court · (1983) 13 ELT 947 : (1983) 2 MLJ 129
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1), 4(2)
High Courts17 Nov 1982
S.M.A. Siddique Vs Commissioner of Income Tax, Madras
Madras High Court · (1984) ILR (Mad) 216 : (1984) 148 ITR 307
Income Tax Act, 1961 — Section 19, 22, 23, 24, 24(1)Wealth Tax Act, 1957 — Section 4, 4(1), 5(1)
High Courts17 Nov 1982
Commissioner of Income Tax, Tamil Nadu-IV Vs V.K. Balachandran
Madras High Court · (1984) 147 ITR 4 : (1985) 23 TAXMAN 29
Income Tax Act, 1961 — Section 10, 10(16)
High Courts17 Nov 1982
Commissioner of Income Tax Tamil Nadu-II Vs Sri Rajagopal Transports (Pvt.) Ltd.
Madras High Court · (1983) 36 CTR 5 : (1983) ILR (Mad) 226 : (1983) 144 ITR 573
Income Tax Act, 1961 — Section 254, 36(1), 37, 84
High Courts17 Nov 1982
M.A. Murugappan Vs Commissioner of Wealth Tax
Madras High Court · (1983) 142 ITR 107
Wealth Tax Act, 1957 — Rule 3
High Courts12 Nov 1982
Premier Electro Mechanical Fabricators Vs The State of Tamil Nadu
Madras High Court · (1985) 153 ITR 11 : (1984) 55 STC 371
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts12 Nov 1982
Commissioner of Income Tax, Tamil Nadu-IV Vs K.S. Vaidyanathan Commissioner of Wealth-tax, Tamil Nadu-III Vs T.G. Saraswathi Commissioner of Wealth-tax, Tamil Nadu-I Vs C.H. Satish, M. Ramesh, K.R. Purushotham, G. Vijaya Reddy and Krishnaji Devay Commissioner of Wealth-tax, Tamil Nadu-IV Vs K.S. Vaidyanathan Commissioner of Wealth-tax, Coimbatore Vs Anoor Santhi Vanavarayan Muthu Juleka Vs Commissioner of Wealth-tax Madras Nazeema Beevi Vs Commissioner of Wealth-tax, Madras
Madras High Court · (1985) ILR (Mad) 95
Income Tax Act, 1961 — Section 37Wealth Tax Act, 1957 — Section 2(1), 3, 4, 4(1), 45
High Courts11 Nov 1982
S. Gopalakrishna and Bros. Vs S. Nagamanickam
Madras High Court · (1983) 96 LW 551 : (1983) 2 MLJ 428
Madras City Tenants Protection Act, 1922 — Section 9
High Courts11 Nov 1982Dismissed
Chinnammal Vs R. Pazhanisami and Others
Madras High Court · (1983) LW(Cri) 284
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 107, 169, 494
High Courts11 Nov 1982
R. Muthu Vs Assistant Sub-Inspector. R.P.F.
Madras High Court · (1983) CriLJ 1309
High Courts11 Nov 1982
R. Muthu Vs Assistant Sub-inspector, R.P.F., Erode
Madras High Court · (1983) CriLJ 1309
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 173
High Courts10 Nov 1982
K.M. Mutusamy Vs The Commissioner, Panchayat Union and Another
Madras High Court · (1983) 2 MLJ 271
Constitution of India, 1950 — Article 226, 226(3)
High Courts10 Nov 1982
Naina Trading Corporation Vs The Deputy Commercial Tax Officer, Harbour III Division, Madras
Madras High Court · (1984) 57 STC 134
High Courts09 Nov 1982
Commissioner of Income Tax Vs B. Nagi Reddi
Madras High Court · (1983) 15 TAXMAN 289
Income Tax Act, 1922 — Section 34, 34(1)(a), 34(1)(b)Income Tax Act, 1961 — Section 147, 147(a), 147(b), 148
High Courts09 Nov 1982
Ayyavu Konar Vs Chelliah
Madras High Court · (1984) LW(Cri) 115
Penal Code, 1860 (IPC) — Section 500
High Courts09 Nov 1982
Commissioner of Income Tax (Central), Madras Vs Indian Express (Madurai) Pvt. Ltd.
Madras High Court · (1983) 35 CTR 150 : (1983) 140 ITR 705
Income Tax Act, 1922 — Section 32(4)
High Courts09 Nov 1982
In Re: Duraisingam and Others
Madras High Court · (1983) CriLJ 1765
Criminal Procedure Code, 1973 (CrPC) — Section 395(2), 83
High Courts09 Nov 1982
Commissioner of Income Tax, Tamilnadu - I Vs B. Nagi Reddi
Madras High Court · (1983) 35 CTR 132 : (1983) 144 ITR 63
Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 147, 148