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Madras High Court judgments

1,04,573 judgments · page 3,466 of 5,229

High Courts26 Nov 1982

A. Jabar Khan Vs Mohamed Kasim

Madras High Court · AIR 1983 Mad 309 : (1983) 96 LW 307 : (1983) 1 MLJ 399

Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 19Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)
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High Courts25 Nov 1982Dismissed

State Vs K. Ramaswamy

Madras High Court · (1983) LW(Cri) 104

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 7(1)
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High Courts19 Nov 1982

G. Ganapathy Vs R. Anbalagan and Others

Madras High Court · (1983) ILR (Mad) 266

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4), 6BBTamil Nadu Cultivating Tenants Protection Rules, 1955 — Rule 8
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