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Madras High Court judgments

1,04,573 judgments · page 3,469 of 5,229

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High Courts19 Oct 1982

Assistant Collector of Central Excise, Customs Division, Madurai Vs M. Abdulla and Another

Madras High Court · (1983) 12 ELT 770

Customs Act, 1962 — Section 11, 111, 135, 135(1)
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High Courts18 Oct 1982

V. Rajamani Vs The Co-operative Sugars Ltd, Chettur

Madras High Court · AIR 1983 Mad 256 : (1984) ILR (Mad) 205 : (1983) 96 LW 123 : (1983) 2 MLJ 91

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
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High Courts18 Oct 1982

P. Syed Mohammed Vs V.P.L. Meenakshisundaram Chettiar

Madras High Court · AIR 1983 Mad 259 : (1983) ILR (Mad) 317 : (1983) 96 LW 122 : (1983) 1 MLJ 191

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
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High Courts15 Oct 1982

U.R. Rangasamy Vs Union of India

Madras High Court · (1984) 1 LLJ 182 : (1983) 2 MLJ 501

Central Civil Services (Pension) Rules, 1972 — Rule 10(1), 10(2), 10(3), 10(4), 10(5)
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High Courts14 Oct 1982

K.J. Sivalingam Vs S. Guruswamy and Another

Madras High Court · (1983) ILR (Mad) 257 : (1983) 96 LW 114 : (1983) 2 MLJ 85

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 14(1)(b)
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High Courts14 Oct 1982

Commissioner of Income Tax, Tamil Nadu-III Vs Madras Autorickshaw Drivers' Co-operative Society Ltd.

Madras High Court · (1983) 37 CTR 332 : (1983) 143 ITR 981

Income Tax Act, 1961 — Section 80P(1)(2)
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High Courts13 Oct 1982

Indian Bank Ltd. Vs Commissioner of Income Tax

Madras High Court · (1985) 153 ITR 282 : (1985) 22 TAXMAN 479

Income Tax Act, 1961 — Section 43(6)
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High Courts13 Oct 1982Allowed

T.V. Vasudevan Vs T. Govindaswami Naicker and Others

Madras High Court · (1983) LW(Cri) 52

Criminal Procedure Code, 1973 (CrPC) — Section 216, 236(1), 258(1)Penal Code, 1860 (IPC) — Section 145, 147, 341, 427, 447
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High Courts13 Oct 1982Dismissed

E. Enjanadevi Vs Arumugham and Another

Madras High Court · (1983) ACJ 625

Motor Vehicles Act, 1988 — Section 112, 2(25), 2(33), 3, 3(1)
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High Courts13 Oct 1982

The Workmen of The State Bank of India Vs Secretary and Treasurer of The State Bank of India Madras-1 and The Industrial Tribunal, Madras

Madras High Court · (1984) 2 LLJ 239

Industrial Disputes Act, 1947 — Section 10(1)
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High Courts13 Oct 1982

Baldevji Vs Commissioner of Income Tax

Madras High Court · (1985) 156 ITR 776

Income Tax Act, 1961 — Section 155(5), 2(14), 2(17), 2(31), 2(47)
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High Courts13 Oct 1982

Anjanadevi Vs Arumugham and Another

Madras High Court · AIR 1983 Mad 283 : (1983) ILR (Mad) 338 : (1983) 96 LW 413 : (1983) 2 MLJ 326

Motor Vehicles Act, 1939 — Section 110, 2(25), 2(33), 3, 95
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High Courts12 Oct 1982

Rukmani Ammal and Others Vs K.G. Haridas Kunnathalai and Others

Madras High Court · (1984) ACJ 492 : (1984) 97 LW 90 : (1984) 1 MLJ 321

Motor Vehicles Act, 1988 — Section 94, 95, 95(1)(b)(i)
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High Courts11 Oct 1982

P. Joseph Swaminathan Vs Commissioner of Income Tax, Madras

Madras High Court · (1984) 145 ITR 198

Income Tax Act, 1961 — Section 23(2)
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High Courts08 Oct 1982

B.S. Adityan and Others Vs R. Kannan Adityan and Another

Madras High Court · AIR 1983 Mad 334 : (1983) ILR (Mad) 99 : (1983) 96 LW 215 : (1983) 2 MLJ 32

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 18, 141, 92Madras High Court (Original Side) Rules, 1956 — Order 1 Rule 4(12)
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High Courts08 Oct 1982

D. Esra Sunder Singh Vs State of Tamil Nadu and Another

Madras High Court · (1984) 15 ELT 385

Customs Act, 1962 — Section 107, 108, 111, 113, 2(39)
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High Courts07 Oct 1982

The State of Tamil Nadu Vs Fedders Lloyd Corporation (P.) Ltd.

Madras High Court · (1984) 56 STC 191

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High Courts07 Oct 1982

Venugopal Pillai Vs Sri Kachaleeswarar Devasthanam

Madras High Court · (1983) 96 LW 705 : (1983) 2 MLJ 365

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11
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High Courts07 Oct 1982

Controller of Estate Duty, Madras Vs A.C. Desikachari

Madras High Court · (1983) 33 CTR 345 : (1983) 140 ITR 441 : (1983) 13 TAXMAN 546

Estate Duty (Controlled Companies) Rules, 1953 — Rule 5(2)Estate Duty Act, 1953 — Section 17, 5(1), 5(2)
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High Courts07 Oct 1982

State of Tamil Nadu Vs Devendra Electricals

Madras High Court · (1982) 10 MAD CK 0002

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