High Courts31 Oct 1985Dismissed
S. Namasivayam and Others Vs The Government of Tamil Nadu
Madras High Court · (1985) 10 MAD CK 0030
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,391 of 5,229
High Courts30 Oct 1985
Vijayalakshmi Minerals Trading Co., Madras Vs Union of India and Others
Madras High Court · AIR 1986 Mad 285
Constitution of India, 1950 — Article 14, 226, 265Major Port Trusts Act, 1963 — Section 48, 49, 52
High Courts29 Oct 1985
R.L. Narasimhan (deceased) and Others etc. Vs The State of Tamil Nadu and Another
Madras High Court · (1986) 99 LW 212 : (1986) 1 MLJ 262
High Courts29 Oct 1985Dismissed
Kulasekara Alwar Vs V. Janarthanan Naidu and 3 others R. Kularekara Alwar and another Vs J. Narayanasami and Another
Madras High Court · (1985) 10 MAD CK 0032
High Courts29 Oct 1985
R.L. Narasimhan (Deceased by Lrs.) Vs State of Tamil Nadu and Another
Madras High Court · (1986) 99 LW 212
Constitution of India, 1950 — Article 14Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13), 5
High Courts29 Oct 1985
Sri Angappa Spinning Mills and Others Vs Regional Commissioner, Employees Provident Fund
Madras High Court · (1986) 1 MLJ 386
Factories Act, 1948 — Section 7, 7(1)(f)Transfer of Property Act, 1882 — Section 2(d), 5
High Courts29 Oct 1985
Sri Angappa Spinning Mills and Others Vs Regional Commissioner, Employees Provident Fund Tamilnadu and Pondicherry
Madras High Court · (1987) 1 LLJ 235 : (1985) 98 LW 778
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15(2), 17, 17(5), 17BFactories Act, 1948 — Section 2, 6, 7, 7(1), 8
High Courts28 Oct 1985
Ram Seeta Educational Trust Vs The Swarnapuri Co-operative House Building Society Ltd.
Madras High Court · (1986) 99 LW 51 : (1986) 1 MLJ 212
Easements Act, 1882 — Section 52, 60(b)
High Courts28 Oct 1985Allowed
Ramakrishna Gounder Vs Kannappa Mudaliar and another
Madras High Court · (1985) 10 MAD CK 0001
High Courts26 Oct 1985
Syed Mohideen Vs Govt. of Tamil Nadu by Commr. and Secty. to Govt. Rural Development and Local Administration and Another
Madras High Court · (1985) 2 MLJ 70
High Courts18 Oct 1985Dismissed
Collector of Madras Vs C. Logeswara Rao
Madras High Court · (1985) 10 MAD CK 0003
High Courts18 Oct 1985Allowed
Banque Francaise Du Commerce Vs Elethe Riadis Vasilious and Others
Madras High Court · (1985) 10 MAD CK 0002
Merchant Shipping Act, 1958 — Section 145, 146
High Courts17 Oct 1985
Ratnavelsamy and Others Vs The Bank of Thanjavur Ltd.
Madras High Court · (1987) 100 LW 52 : (1987) 1 MLJ 329
High Courts17 Oct 1985
P. Sivaprakash, Proprietor, Precision Associates Vs The Chairman and Mg. Director, the Andhra Pradesh Mining Corporation Ltd.
Madras High Court · (1986) 99 LW 173 : (1986) 1 MLJ 246
Constitution of India, 1950 — Article 226, 226(2)
High Courts17 Oct 1985
Ammayanaickanoor Town Panchayat Vs Sangaya Gounder and Others
Madras High Court · (1985) 10 MAD CK 0020
Evidence Act, 1872 — Section 116
High Courts16 Oct 1985
Sri Thulukka Choodamani Mariamman Temple Vs Subramania Pandaram and Others
Madras High Court · (1986) 99 LW 606 : (1986) 1 MLJ 465
High Courts16 Oct 1985
L.R. Raja Vs Sha Rikhabdas Suresh Kumar by Partner, Maganlal
Madras High Court · (1986) 99 LW 204 : (1986) 1 MLJ 108
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 4, Order 9 Rule 13
High Courts16 Oct 1985
Progro Pharmaceuticals (P) Ltd., Madras Vs Deputy Registrar of Trade Marks, Madras and Others
Madras High Court · AIR 1986 Mad 282 : (1985) 98 LW 902
Trade and Merchandise Marks Act, 1958 — Section 101(l), 21(2)
High Courts11 Oct 1985
M. Syed Mydeen and Another Vs M.S. Khaja Mohideen and Others
Madras High Court · (1986) 99 LW 134 : (1988) 1 MLJ 486
High Courts11 Oct 1985
Palaniswami Gounder (Died) and Others Vs Chinnaswami Gounder and Others
Madras High Court · AIR 1986 Mad 316 : (1986) 99 LW 307
Limitation Act, 1963 — Article 64, 65, 30