High Courts10 Oct 1985
S. Selvavinayagam Vs State of Tamil Nadu and Another
Madras High Court · (1986) 1 MLJ 87
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,392 of 5,229
High Courts09 Oct 1985
J.D. Devadoss (died) and Others Vs N. Srikantiah
Madras High Court · (1986) 99 LW 79 : (1986) 1 MLJ 93
High Courts09 Oct 1985
V. Prasad Vs State Bank of India, Coimbatore K. Sudarshan Vs State Bank of India, Madras
Madras High Court · (1987) 1 LLJ 404
High Courts09 Oct 1985
T.R. Rajakumari Vs The Commissioner of Police and Another
Madras High Court · (1986) 99 LW 87 : (1986) 1 MLJ 247
High Courts09 Oct 1985
The Management of Sundaram Motors Vs The Presiding Officer 2nd Additional Labour Court, R. Sundaram and Others
Madras High Court · (1987) 2 LLJ 48
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts08 Oct 1985
S. Muthan and Others Vs Srinivasan Servai and Others
Madras High Court · (1986) 99 LW 194 : (1986) 1 MLJ 210
High Courts08 Oct 1985Dismissed
Messrs. Dovo Tax Company Vs T.R. Ramnath and another
Madras High Court · (1985) 10 MAD CK 0006
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(3)
High Courts07 Oct 1985
In Re: Md. Yusuff
Madras High Court · (1986) CriLJ 2011
Penal Code, 1860 (IPC) — Section 489A, 489C
High Courts07 Oct 1985
M.A. Abdul Gani Maricar and Another Vs Government of India and Another
Madras High Court · (1986) 9 ECC 274 : (1985) 22 ELT 788
Defence of Inida Rules, 1911 — Rule 126H(1A)Gold (Control) Act, 1968 — Section 12, 16(3), 16(5), 71(1), 72
High Courts07 Oct 1985
R. Manjunath Vs The Indian Institute of Technology, Madras and Others
Madras High Court · AIR 1987 Mad 22
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts04 Oct 1985
Kathamuthu Vs Balammal
Madras High Court · (1985) 10 MAD CK 0014
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 473, 482Penal Code, 1860 (IPC) — Section 406, 408, 420, 500
High Courts04 Oct 1985
Nathamuni Gounder and Janardhanan Vs The State of Tamilnadu
Madras High Court · (1986) ACJ 775 : (1986) 2 LLJ 423 : (1986) 99 LW 463
Workmens Compensation Act, 1923 — Section 30
High Courts04 Oct 1985
Pushpa Iyenger Vs The Indian Airlines Corporation and Others
Madras High Court · (1988) 1 LLJ 388 : (1988) 1 LLJ 385
Air Corporations Act, 1953 — Section 45Tamil Nadu General Sales Tax Act, 1959 — Section 26
High Courts03 Oct 1985
Gnanaprakasam Vs The Revenue Divisional Officer, Chidambaram and Others
Madras High Court · (1986) 99 LW 55 : (1986) 1 MLJ 223
High Courts03 Oct 1985
R.R. Dalavai Vs The Govt. of Tamil Nadu
Madras High Court · (1985) 10 MAD CK 0031
Tamil Nadu Urban Land Tax Act, 1966 — Section 23
High Courts03 Oct 1985
Haricnandran Vs State of Tamil Nadu and Others
Madras High Court · AIR 1986 Mad 129
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 10, 38
High Courts01 Oct 1985Allowed
Thiagarajan and another Vs Paramasivam and others
Madras High Court · (1985) 10 MAD CK 0005
High Courts29 Sept 1985
Pope the King Match Factory Vs Thangammal Match Works, Anuppankulam and Others
Madras High Court · (1987) 100 LW 24 : (1987) 1 MLJ 391
High Courts27 Sept 1985
Ameena Begum Vs Kalbali Baig Mosque
Madras High Court · (1986) 99 LW 549 : (1986) 1 MLJ 342
High Courts27 Sept 1985Allowed
S. Sivasubramania Pillai and another Vs Jamia Mosque, Executive Committee
Madras High Court · (1985) 09 MAD CK 0019
Madras City Tenants Protection Act, 1922 — Section 9