High Courts05 Dec 1985
Maharaja Nadar Vs Muthukani Ammal
Madras High Court · AIR 1986 Mad 346 : (1986) 99 LW 24
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,389 of 5,229
High Courts05 Dec 1985
S. Rajendran Vs The State of Tamil Nadu
Madras High Court · (1985) 12 MAD CK 0004
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(1), 12(1)(b), 12(3A)
High Courts04 Dec 1985
Katha Pillai Vs Tamil Nadu State Wakf Board
Madras High Court · (1985) 98 LW 864 : (1986) 1 MLJ 13
High Courts04 Dec 1985
Standard Batteries Limited Vs Government of India and Others
Madras High Court · (1986) 26 ELT 521
Central Excise Rules, 1944 — Rule 173K, 56A, 56A(1), 56A(2), 56A(3)
High Courts04 Dec 1985
T.S.V. Hari Vs University of Madras and Others
Madras High Court · (1986) 1 MLJ 333
High Courts03 Dec 1985
Commissioner of Income Tax Vs Srivinayaga Pictures
Madras High Court · (1986) 161 ITR 65
Income Tax Act, 1961 — Section 28, 36, 36(1), 36(2)
High Courts02 Dec 1985
The Authorised Officer (Land Reforms) Mayuram and Another Vs K.V. Balasubramaniam
Madras High Court · (1986) 1 MLJ 307
High Courts02 Dec 1985
R. Janardhanan and Another Vs Commissioner of Wealth-tax
Madras High Court · (1986) 56 CTR 97 : (1987) 165 ITR 144
Wealth Tax Act, 1957 — Section 5(1)
High Courts29 Nov 1985Dismissed
M. Muthuran Mudallar (Died) and Others Vs The Idol/Of Sri Madhyarjuneswaraswami at Sri Madhyarjuneswaraswami Temple, Pettvaithalai
Madras High Court · (1985) 11 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 27
High Courts29 Nov 1985
Seerangamal (died) and Others Vs E.B. Venkatsubramanian and Others
Madras High Court · (1987) 100 LW 58 : (1987) 1 MLJ 149
High Courts28 Nov 1985
Commissioner of Income Tax Vs Late G.D. Naidu and Others (By Lrs. G.D. Gopal and Another)
Madras High Court · (1986) 51 CTR 256 : (1987) 165 ITR 63
Income Tax Act, 1961 — Section 155(5), 2(14), 2(47), 271(1), 33
High Courts25 Nov 1985
The Assistant Commissioner of Urban Land Tax Vs The Presiding Officer, appointed under the Act (II Asst. Judge), City Civil Court and Another
Madras High Court · (1987) 1 MLJ 477
High Courts25 Nov 1985Dismissed
Commissioner of Wealth Tax Vs Dr. K. Jagadeesan
Madras High Court · (1986) 26 TAXMAN 410
Wealth Tax Act, 1957 — Section 16A, 27(1), 27(3)
High Courts25 Nov 1985
Commissioner of Wealth Tax Vs K. Jagadeesan
Madras High Court · (1986) 55 CTR 100 : (1987) 163 ITR 289
Wealth Tax Act, 1957 — Section 16A, 27(1), 27(3)
High Courts22 Nov 1985Allowed
D. Srinivasalu Vs K. Surya Rao and another
Madras High Court · (1985) 11 MAD CK 0028
High Courts22 Nov 1985
The Society of Sacred Transfiguration and Others Vs M.S.N.P. Thilaga Moorthi
Madras High Court · AIR 1987 Mad 17 : (1986) 99 LW 683
Evidence Act, 1872 — Section 47
High Courts22 Nov 1985Dismissed
Sokunthala Ammal Vs Indira Dye Works and Others
Madras High Court · (1985) 11 MAD CK 0002
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 2(8)
High Courts21 Nov 1985Dismissed
Coimbatore Periyar District Motor Transport Munnetra Sangam Vs Messrs Sivakumar Transports, Tirupur, The Sub-Inspector of Police, Tirupur, The Superintendent of Police, Tirupur
Madras High Court · (1985) 11 MAD CK 0021
Industrial Disputes Act, 1947 — Section 12(3)
High Courts20 Nov 1985Dismissed
The Tahsildar, South West, Madras 32, The State of Kerala, The Regional Transport Authority, Kottayam and The State of Tamil Nadu Vs M/s. Lalith Finance Corporation by Partner, Sundarakumar
Madras High Court · (1985) 11 MAD CK 0001
High Courts19 Nov 1985
State of Tamil Nadu and Another Vs K. Subramanian and Another
Madras High Court · (1987) 2 LLJ 106
Industrial Disputes Act, 1947 — Section 10(1), 11A, 12(5), 2A