High Courts18 Dec 1985
Lucas Tvs, Madras Vs Assistant Collector of Customs, Madras and Others
Madras High Court · (1987) 13 ECC 292 : (1987) 12 ECR 1213 : (1987) 28 ELT 266
Customs Act, 1962 — Section 12, 2(16), 2(18), 2(23), 2(27)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,388 of 5,229
High Courts18 Dec 1985
Indo Foreign Traders (P) Limited Vs Commissioner of Income Tax
Madras High Court · (1986) 53 CTR 181 : (1987) 166 ITR 308 : (1986) 25 TAXMAN 120
Income Tax Act, 1922 — Section 10(5A)Income Tax Act, 1961 — Section 28
High Courts18 Dec 1985
Shanmughavel Chettiar and Others Vs Sri Ramkumar Ginning Firm
Madras High Court · AIR 1987 Mad 28 : (1987) 100 LW 369
Specific Relief Act, 1963 — Section 38
High Courts18 Dec 1985
Rajathi Rajasingh Vs The Aluminium Products Corporation and Another
Madras High Court · AIR 1986 Mad 362
Insolvency Rules, 1958 — Rule 6Presidency Towns Insolvency Act, 1909 — Section 10, 11, 12, 13, 9(2)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 44(3)
High Courts17 Dec 1985
Controller of Estate Duty Vs A.V.S. Private Ltd. and Others, S. Vijaymmal (Decd.) and Another and Sri Hari Mills (P.) Ltd. S. Vijayammal (Decd.) Vs Controller of Estate Duty
Madras High Court · (1986) 55 CTR 127 : (1987) 166 ITR 285
High Courts17 Dec 1985
A.M. Paulraj Vs The Speaker, Tamil Nadu Legislative Assembly, Madras and Another
Madras High Court · AIR 1986 Mad 248 : (1986) 99 LW 374
Constitution of India, 1950 — Article 194(3), 208, 208(1), 21, 212Tamil Nadu Legislative Assembly Rules — Rule 248, 255
High Courts17 Dec 1985
Controller of Estate Duty Vs A.V.S. (P.) Ltd.
Madras High Court · (1986) 26 TAXMAN 581
Estate Duty Act, 1953 — Section 17, 44
High Courts16 Dec 1985
COMMISSIONER OF Income Tax Vs MADRAS MOTOR AND GENERAL INSURANCE CO. LTD.
Madras High Court · (1986) 51 CTR 71 : (1986) 159 ITR 601
High Courts16 Dec 1985
K. Vs KRISHNASWAMY NAIDU and CO. v. COMMISSIONER OF INCOME TAX AND OTHERS.
Madras High Court · (1987) 51 CTR 154 : (1987) 166 ITR 244
High Courts16 Dec 1985
Smt. Mena Kawar Vs Corporation of Madras and Another
Madras High Court · (1986) 1 MLJ 404
High Courts16 Dec 1985
Kwality Dyes and Chemicals Vs Collector of Central Excise and Customs, Madurai
Madras High Court · (1986) 24 ELT 238
Central Excise Rules, 1944 — Rule 173G, 173Q, 2, 200, 201Customs Act, 1962 — Section 105, 110, 118, 119, 120
High Courts16 Dec 1985
Commissioner of Income Tax Vs United India Insurance Co. Ltd.
Madras High Court · (1986) 51 CTR 71 : (1986) 159 ITR 601
Income Tax Act, 1961 — Section 2(15), 28, 80, 80, 80A
High Courts16 Dec 1985
K.V. Krishnaswamy Naidu and Co. Vs Commissioner of Income Tax and Others
Madras High Court · (1987) 166 ITR 240
Income Tax Act, 1961 — Section 117, 124, 131, 131(1A), 132
High Courts13 Dec 1985Dismissed
The Land Commissioner, Board of Revenue Madras 5, The Authorised Officer, Land Reforms, Coimbatore Vs K. Ramachandran alias Ramachandra Krishna Konar
Madras High Court · (1985) 12 MAD CK 0029
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 — Rule 45
High Courts13 Dec 1985Dismissed
K. Sheik Adham Sahib (died) and 6 others Vs A. Maruthamuthu Pillai
Madras High Court · (1985) 12 MAD CK 0027
Contract Act, 1872 — Section 2Specific Relief Act, 1963 — Section 20(4), 9
High Courts11 Dec 1985
P. Dhanaraj and Another Vs M. Chellan Nadar and Others
Madras High Court · (1986) 99 LW 73 : (1986) 1 MLJ 207
High Courts11 Dec 1985Allowed
K.N. Kesavan Vs 1. The Collector, Chengalpattu Dt., Kancheepuram, 2. The Divisional Development Officer Tiruvellore and 3. The Commissioner, Panchayat Union, Pallipet
Madras High Court · (1985) 12 MAD CK 0028
High Courts10 Dec 1985
Munusami Mudaliar (died) and Others Vs Thanikajalam and Others
Madras High Court · (1986) 99 LW 892 : (1986) 1 MLJ 323
High Courts09 Dec 1985Allowed
V. Thangaraj, Anthony and Rajakumar Vs Krishnasamy Iyer
Madras High Court · (1987) LW(Cri) 97
High Courts06 Dec 1985
Maganbai Galada and Others Vs Mool Chand Jain
Madras High Court · (1987) 100 LW 56 : (1987) 1 MLJ 387