High Courts26 Feb 1986
Manjammal and Another Vs Arulmigu Nachadaithavirtharulia Swami Thirukoil (Devadanam)
Madras High Court · (1987) 100 LW 32 : (1987) 1 MLJ 224
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,383 of 5,229
High Courts25 Feb 1986
R.R. Dinakaran Vs S.L. Chinnakuppuswami
Madras High Court · (1986) 99 LW 678 : (1987) 1 MLJ 124
High Courts24 Feb 1986
Thiagarajan Vs Krishnama Raja and Others
Madras High Court · (1986) 99 LW 990 : (1987) 1 MLJ 232
High Courts21 Feb 1986
C.M. Nagaraj Vs Thiruammal and Others
Madras High Court · (1987) 100 LW 80 : (1987) 1 MLJ 395
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 5 Rule 15, Order 5 Rule 19A, Order 9 Rule 13
High Courts21 Feb 1986
T. Panneerselvam Vs A. Baylis
Madras High Court · AIR 1986 Mad 284 : (1986) 99 LW 304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 9 Rule 9, 151
High Courts21 Feb 1986
T. Panneerselvan Vs A. Baylis
Madras High Court · (1986) 1 MLJ 300
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 9, Order 9 Rule 1, Order 9 Rule 9, 151
High Courts21 Feb 1986
S.J. Raman Photo Studio and Another Vs A.K.M. Noore and Others
Madras High Court · (1986) 99 LW 717 : (1986) 1 MLJ 473
High Courts20 Feb 1986Allowed
Thiruvenkata Kounder Vs Ramachandran and 4 others
Madras High Court · (1986) 02 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 3(1), Order 2 Rule 3(2), Order 2 Rule 4, Order 2 Rule 4(a)
High Courts20 Feb 1986
K. Srinivasan Vs Collector of Customs
Madras High Court · (1986) 9 ECC 257 : (1987) 27 ELT 656
Customs Act, 1962 — Section 110, 110(1), 110(2), 119, 124
High Courts19 Feb 1986
R.P. Ulaganambi Vs K.C. Loganayaki
Madras High Court · (1986) 02 MAD CK 0016
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Evidence Act, 1872 — Section 115, 14
High Courts19 Feb 1986
Commissioner of Income Tax Vs B.C. Kothari
Madras High Court · (1986) 53 CTR 176 : (1986) 160 ITR 27
Income Tax Act, 1961 — Section 10, 2, 3, 3(1), 3(2)Wealth Tax Act, 1957 — Section 2
High Courts18 Feb 1986
Balaraman Vs Varadammal
Madras High Court · AIR 1987 Mad 94 : (1986) 99 LW 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 46
High Courts18 Feb 1986
P. Ramaswamy Gounder Vs Ambujam and Others
Madras High Court · (1986) 99 LW 711 : (1987) 1 MLJ 113
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 35(1), 36, 36(1), 37(1), 37(2)
High Courts18 Feb 1986
Commissioner of Income Tax Vs Pre-stressed Concrete Co. (S.I.) P. Ltd.
Madras High Court · (1986) 55 CTR 380 : (1986) 162 ITR 314
Income Tax Act, 1961 — Section 256, 41(1)
High Courts18 Feb 1986
Dugar Investments Limited and Another Vs Additional Collector of Central Excise, Madras and Another
Madras High Court · (1986) 9 ECC 265 : (1987) 27 ELT 604
Constitution of India, 1950 — Article 14, 19(1)(A), 300, 300ACustoms Act, 1962 — Section 115(2)
High Courts18 Feb 1986
Muthiah alias Gandhi and Others Vs Subbiah Chettiar by Power agent Sevugan Chettiar and Others
Madras High Court · (1986) 99 LW 964 : (1987) 1 MLJ 83
High Courts17 Feb 1986
G. Nagarathnam Vs District Library Officer, Local Library Authority
Madras High Court · (1986) 99 LW 126 : (1986) 1 MLJ 327
High Courts17 Feb 1986
P.S. Saravanabhavanandam and Another Vs S. Murugaiyyan and Another
Madras High Court · (1986) 02 MAD CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 301
High Courts14 Feb 1986
Sha Dhanraj Chunilal Vs C. Vedachalam Chettiar
Madras High Court · (1986) 99 LW 672 : (1987) 1 MLJ 385
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 5, 6
High Courts14 Feb 1986
In Re: Arunachalam
Madras High Court · (1986) 02 MAD CK 0017
Penal Code, 1860 (IPC) — Section 304A, 338