High Courts04 Feb 1986
Dasaprakash Bottling Co. Vs Commissioner of Income Tax
Madras High Court · (1986) 159 ITR 690
Income Tax Act, 1961 — Section 41(2)
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,385 of 5,229
High Courts04 Feb 1986
P. Amirthavalli Vs Controller of Estate Duty
Madras High Court · (1987) 164 ITR 63
Estate Duty Act, 1953 — Section 7(1)
High Courts03 Feb 1986
Singaram Chettiar Vs Valathammal Achi
Madras High Court · (1986) 99 LW 547 : (1987) 1 MLJ 76
High Courts03 Feb 1986
Raja Ponnuthambi Vs K. Augustine and Others
Madras High Court · AIR 1987 Mad 97 : (1986) 99 LW 320
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4(4)
High Courts03 Feb 1986
Gunasekaran (Deceased) and Others Vs The Tamil Nadu State Housing Board and Others
Madras High Court · (1987) 54 FLR 244 : (1986) 2 LLJ 408
High Courts31 Jan 1986
Govindarajulu and Others Vs Assistant Divisional Engineer, H. and R.W. Vridhachalam
Madras High Court · (1987) 100 LW 618 : (1987) 2 MLJ 243
High Courts31 Jan 1986
Govindarajulu and etc. Vs Assistant Divisional Engineer, H. and R.W., Vridhachalam
Madras High Court · AIR 1988 Mad 188 : (1987) 2 MLJ 243
Constitution of India, 1950 — Article 226Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 3
High Courts30 Jan 1986
Anthony Vs Yesaiah
Madras High Court · (1986) 01 MAD CK 0049
Transfer of Property Act, 1882 — Section 108
High Courts30 Jan 1986
V.T.V. Ramaswami Chettiar Vs T.P.T. Perumal Chettiar
Madras High Court · (1986) 99 LW 392 : (1987) 1 MLJ 480
High Courts29 Jan 1986Dismissed
Krishnamurthi and Another Vs Pattuswamy
Madras High Court · (1986) 01 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 50, 52, 53
High Courts29 Jan 1986
Sundaram Industries Ltd. Vs Commissioner of Income Tax Industrial Chemicals Vs Commissioner of Income Tax
Madras High Court · (1986) 53 CTR 51 : (1986) 159 ITR 646
Income Tax Act, 1961 — Section 2, 2(43), 256(1), 28, 30
High Courts28 Jan 1986
The Special Officer of The Management of T.U.C.S. Ltd. Madras Vs S. Loganathan, D. Nampillai and The Commissioner of Labour and Others, Madras
Madras High Court · (1986) 2 LLJ 225
Industrial Disputes Act, 1947 — Section 10, 10A, 10A(1), 10A(2), 10A(3)
High Courts28 Jan 1986
The Special Officer of The Management of T.U.C.S. Ltd., Madras-5 Vs S. Loganathan and D. Nampillai The Special Officer of The Management of T.U.C.S. Ltd., Madras-5 Vs The Commissioner of Labour and Others, Madras
Madras High Court · (1986) 2 LLJ 225
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts28 Jan 1986
Bharat Petroleum Corporation Ltd. Vs Nguyon Ngoc Em alias Mariam Beevi Bharat Petroleum Corporation Ltd. Vs Nguyon Ngoc and Mariam Beevi and Others
Madras High Court · (1986) 99 LW 64 : (1986) 1 MLJ 253
High Courts28 Jan 1986
S. Ramanathan Vs State of Tamil Nadu and Others
Madras High Court · (1987) 13 ECC 317
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5A, 8, 9Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 112, 135
High Courts28 Jan 1986
Commissioner of Income Tax Vs S.S.M. Ahmed Hussain
Madras High Court · (1986) 54 CTR 327 : (1987) 164 ITR 525
Income Tax Act, 1961 — Section 256(1), 72, 72(1)
High Courts24 Jan 1986
R. Uvaraja Vs Parvathl Ammal and 4 others
Madras High Court · (1986) ACJ 506
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)
High Courts24 Jan 1986
Rajeevalochanchar, Sriperumbudur and Another Vs D. Ramachar and Another
Madras High Court · AIR 1988 Mad 227 : (1987) 100 LW 672 : (1987) 2 MLJ 190
Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 180, 5
High Courts24 Jan 1986Allowed
Uvaraja Vs Parvathi Ammal and Others
Madras High Court · (1986) ACJ 506
Motor Vehicles Act, 1988 — Section 95(2), 95(4)
High Courts24 Jan 1986
State of Tamil Nadu Vs K.R. Selvamoorthy
Madras High Court · AIR 1987 Mad 171 : (1986) 99 LW 353
Civil Procedure Code, 1908 (CPC) — Section 14, 80Contract Act, 1872 — Section 74Limitation Act, 1963 — Section 14