High Courts17 Mar 1986Dismissed
The New India Assurance Co. Ltd., Spencer, Anna Salai, Madras-2 Vs Subbu and others
Madras High Court · (1986) 03 MAD CK 0047
Motor Vehicles Act, 1988 — Section 2(13), 2(14), 2(30), 2(32), 2(8)
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,381 of 5,229
High Courts17 Mar 1986
C.A. Akthar and Company Vs Commercial Tax Officer, Vepery Assessment Circle, Madras and Another
Madras High Court · (1987) 64 STC 70
Constitution of India, 1950 — Article 226
High Courts16 Mar 1986
Commissioner of Income Tax Vs Nirmala Devi
Madras High Court · (1986) 03 MAD CK 0023
Income Tax Act, 1961 — Section 256(1), 64, 64(1)
High Courts14 Mar 1986Allowed
K. Santha and others. All are represented by power of Attorney A.S. Sakrapany Vs Subbaiah Nadar
Madras High Court · (1986) 03 MAD CK 0048
High Courts14 Mar 1986
E.I.D. Parry India Ltd. and Others Vs Union of India and Another
Madras High Court · (1987) 27 ELT 64
Constitution of India, 1950 — Article 13, 14, 19(1), 201Electricity (Supply) Act, 1948 — Section 46, 49Sales of Goods Act, 1930 — Section 64
High Courts14 Mar 1986
Indian Overseas Bank Vs A. Vimalan and Others
Madras High Court · AIR 1987 Mad 90 : (1989) 65 CompCas 214
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 34 Rule 11, 34Interest Act, 1839 — Section 1Usurious Loans Act, 1918 — Section 3
High Courts14 Mar 1986
State Vs S. Seshamal Pandia and Others
Madras High Court · (1986) 60 CompCas 889
Companies Act, 1956 — Section 162, 209A(2), 209A(6), 209A(8)
High Courts14 Mar 1986Allowed
The Assistant Commissioner (ULT), T. Nagar, Madras Vs Urban Land Tax Tribunal, (II Assistant Judge, City Civil Court) Madras, P.V. Subramania Iyer, Thailambal, S.V. Subramanian and Jayalakshmi
Madras High Court · (1986) 03 MAD CK 0007
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 11(1), 254(4), 6, 80J(1A)
High Courts13 Mar 1986
B. Champalal Jain Vs Chewarchand Ashok Kumar and Co.
Madras High Court · (1986) 99 LW 735 : (1987) 1 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 9 Rule 12, Order 9 Rule 13
High Courts12 Mar 1986
The Management of Sree Lalithambika Enterprises, Salem Vs S. Kailasam
Madras High Court · (1986) ACJ 1150 : (1988) 1 LLJ 63 : (1986) 99 LW 620
Workmens Compensation Act, 1923 — Section 10, 4(1)
High Courts11 Mar 1986
P.K.S. Mani Iyer, Managing Partner, Sri Shanmukham Talkies Vs The State of Tamil Nadu and Others
Madras High Court · (1986) 99 LW 734 : (1987) 1 MLJ 31
Constitution of India, 1950 — Article 226Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 9(A)(3), 9(B), 9(B)(1), 9(B)(3)
High Courts11 Mar 1986
Palaniswamy Vs The State and Others
Madras High Court · (1986) 03 MAD CK 0021
Madras Prohibition Act, 1937 — Section 4(1)
High Courts11 Mar 1986
Commissioner of Income Tax Vs V. Pattabhiraman
Madras High Court · (1987) 164 ITR 786
Income Tax Act, 1961 — Section 143, 2(31)
High Courts10 Mar 1986Allowed
Laila Begum Vs The State of Tamil Nadu and Others
Madras High Court · (1987) 13 ECC 143
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 8, 9
High Courts10 Mar 1986Dismissed
Palaniswami and Others Vs State
Madras High Court · (1986) 03 MAD CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(5)(b), 207, 482, 91Penal Code, 1860 (IPC) — Section 324, 379, 511
High Courts07 Mar 1986
Chairman and Managing Director, Sipcot, Madras Vs Solvex Oil (Pvt.) Ltd.
Madras High Court · AIR 1987 Mad 284 : (1986) 99 LW 283
Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 2, 4
High Courts07 Mar 1986
The New India Assurance Co. Ltd. Vs Subbu and Others
Madras High Court · (1986) 2 ACC 467
High Courts06 Mar 1986
Commissioner of Wealth-tax Vs V.O. Angadi Veeriah Chettiar
Madras High Court · (1986) 55 CTR 386 : (1987) 167 ITR 341
Wealth Tax Act, 1957 — Section 27(3), 5, 5(1)
High Courts05 Mar 1986
Commissioner of Income Tax Vs Sankarapandia Asari and Sons
Madras High Court · (1987) 165 ITR 616
Income Tax Act, 1961 — Section 145