High Courts29 Jan 1988
Sri Panduranganathaswami Devasthanam and Others Vs The Deputy Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (1988) 2 MLJ 53
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,337 of 5,229
High Courts29 Jan 1988Allowed
Sri Panduranganathaswami Devasthanam, Salem and Others Vs The Dy. Commissioner, Hindu Religious and Charitable Endowments, Coimbatore
Madras High Court · AIR 1989 Mad 198
Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 107
High Courts28 Jan 1988
D. Gopalan Vs The Govt. of Tamil Nadu and Another
Madras High Court · (1988) 1 LW 154 : (1988) 1 MLJ 308
High Courts28 Jan 1988
Rashid Leathers (P) Ltd. Vs Super Fine Skin Traders
Madras High Court · (1988) 1 LW 461 : (1988) 1 MLJ 232
High Courts28 Jan 1988
Appraiser, Madras Customs Vs Tamil Nadu Newsprint Papers Ltd.
Madras High Court · (1988) 36 ELT 272
Central Excise Rules, 1944 — Rule 8(1)Customs Act, 1962 — Section 157, 25, 25(1)
High Courts27 Jan 1988
K.V. Jesudasan Vs State of Tamil Nadu and Another
Madras High Court · (1988) 01 MAD CK 0020
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5A, 9(1)
High Courts25 Jan 1988
B. Mohan Lal Sowcar Vs Hameedia Hardware Store
Madras High Court · (1988) 1 LW 650 : (1988) 2 MLJ 270
High Courts25 Jan 1988
Madras Flour Mills Vs The State of Tamil Nadu and Another
Madras High Court · (1988) 71 STC 378
Central Sales Tax Act, 1956 — Section 14, 15, 4Constitution of India, 1950 — Article 286(3)
High Courts25 Jan 1988
A. Vasudevan Vs S Ramasubramanian and 3 others
Madras High Court · (1988) 01 MAD CK 0004
High Courts21 Jan 1988
V. Nagarajan Vs Commr., Salem Municipality
Madras High Court · (1988) 1 LW 478 : (1988) 1 MLJ 247
High Courts21 Jan 1988
P. Poonammal and Others Vs Mrs. Kanakavalli Srinivasan and Another
Madras High Court · (1988) 2 LW 447 : (1988) 2 MLJ 18
High Courts21 Jan 1988
Assam Bengal Roadways (P) Ltd. Vs Hindustan Photo Films Manufacturing Co. Ltd. and Another
Madras High Court · (1988) 2 ACC 391 : (1988) 1 LW 580
Carriers Act, 1865 — Section 9
High Courts21 Jan 1988
P. Ponnammal and Others Vs Mrs. Kanakavalli Srinivasan and Another
Madras High Court · (1989) 1 MLJ 179
High Courts21 Jan 1988
Natesan and Another Vs Govindasami and Another
Madras High Court · (1988) 2 LW 397 : (1988) 2 MLJ 492
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7
High Courts20 Jan 1988
Gordon Woodroffe Employees Union Vs The State of Tamil Nadu and Others
Madras High Court · (1989) 1 MLJ 425
Industrial Disputes Act, 1947 — Section 33, 9A
High Courts20 Jan 1988Dismissed
British Physical Laboratories India Pvt. Ltd. Vs Government of India
Madras High Court · (1988) 37 ELT 344
Constitution of India, 1950 — Article 226
High Courts19 Jan 1988Allowed
Venkit alias Venkataraman Vs The State of Tamil Nadu
Madras High Court · (1988) 01 MAD CK 0054
Constitution of India, 1950 — Article 226
High Courts19 Jan 1988
A.T. Mathavan Vs S. Natarajan
Madras High Court · (1988) 1 LW 176 : (1988) 1 MLJ 377
High Courts19 Jan 1988Dismissed
M.C.R. Rajagopala Chettiar Memorial School Vs State of Tamil Nadu and Others
Madras High Court · AIR 1989 Mad 104
Tamil Nadu Urban Land Tax Act, 1966 — Section 29