High Courts19 Feb 1988
Simpson and Co. Ltd. (By Executive Director (Finance) and Secretary), Madras Vs Assistant Commissioner of Police, Adyar, Madras and Others
Madras High Court · (1989) 1 LLJ 293
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,335 of 5,229
High Courts19 Feb 1988
Rashid Leathers (P.) Ltd. Vs Super Fine Skin Traders
Madras High Court · (1990) 68 CompCas 684
Companies Act, 1956 — Section 433
High Courts18 Feb 1988Dismissed
K. Krishnamurthi Vs The Govt. of Tamil Nadu and Others
Madras High Court · AIR 1989 Mad 102
Constitution of India, 1950 — Article 166(3), 21
High Courts18 Feb 1988
Trinite Modestine Vs Jayaseeli Lagrave and Others
Madras High Court · (1988) 2 LW 113 : (1988) 1 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1A, 107
High Courts17 Feb 1988
Saroja Ravindran Vs Commissioner of Wealth-tax
Madras High Court · (1988) 70 CTR 1 : (1989) 177 ITR 302
Wealth Tax Act, 1957 — Section 5(1), 5(1A)
High Courts17 Feb 1988
Commissioner of Income Tax Vs K. Kr. Rm. Swaminathan Chettiar
Madras High Court · (1988) 02 MAD CK 0020
Contract Act, 1872 — Section 62Income Tax Act, 1961 — Section 28, 36
High Courts16 Feb 1988
Commissioner of Income Tax Vs Gani Silk Palace
Madras High Court · (1988) 171 ITR 373
Income Tax Act, 1961 — Section 147
High Courts16 Feb 1988
L.G. Balakrishnan and Others Vs Commissioner of Wealth-tax
Madras High Court · (1988) 69 CTR 110 : (1988) 173 ITR 266
Income Tax Act, 1961 — Section 13, 13(2), 13(3), 156, 271(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts16 Feb 1988
Commissioner of Gift-tax Vs Kuppulakshmi Ammal
Madras High Court · (1988) 171 ITR 464
Gift Tax Act, 1958 — Section 4(1)Transfer of Property Act, 1882 — Section 118
High Courts16 Feb 1988
Prasanna Kumar Vs Dhanalaxmi and Others
Madras High Court · (1988) 02 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 112, 114, 120, 120B, 34
High Courts15 Feb 1988
Nanjappan Vs Cauvery Gounder (Purchaser) and Another
Madras High Court · (1989) 1 MLJ 480
Presidency Towns Insolvency Act, 1909 — Section 68
High Courts15 Feb 1988
Komalavalli Ammal Vs Saraswathi Ammal
Madras High Court · (1988) 02 MAD CK 0062
Civil Procedure Code, 1908 (CPC) — Section 10Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(3), 11(4), 11(4)
High Courts15 Feb 1988Dismissed
K. Narayanan Vs K.V. Subramanian
Madras High Court · (1988) LW(Cri) 380
Companies Act, 1956 — Section 630, 630(1), 630(1)(b), 630(2)Criminal Procedure Code, 1973 (CrPC) — Section 313, 456, 456(1), 468, 468(2)(a)
High Courts15 Feb 1988
Commissioner of Income Tax Vs Vepalodai Salt Corpn.
Madras High Court · (1988) 38 TAXMAN 23
Income Tax Act, 1961 — Section 10(1), 139, 139(1), 139(8), 143
High Courts15 Feb 1988
Kalanjiammal Vs Ponmudi and Others
Madras High Court · (1988) 2 LW 263 : (1989) 1 MLJ 191
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, 146Transfer of Property Act, 1882 — Section 52
High Courts15 Feb 1988
Haresh Anitha Trust Vs Commissioner of Wealth-tax
Madras High Court · (1988) 69 CTR 86 : (1988) 173 ITR 103
Income Tax Act, 1961 — Section 164, 164(3)Wealth Tax Act, 1957 — Section 19, 19(1), 2, 20, 21
High Courts15 Feb 1988
Matheson Bosanquet Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1988) 68 CTR 129 : (1988) 171 ITR 359 : (1988) 37 TAXMAN 234
Income Tax Act, 1961 — Section 2(31), 28
High Courts15 Feb 1988
Commissioner of Income Tax Vs Veppalodai Salt Corporation
Madras High Court · (1988) 68 CTR 125 : (1988) 171 ITR 366
Income Tax Act, 1961 — Section 139, 139(8), 246
High Courts15 Feb 1988
Sarojini Ammal and 5 others Vs Krishnaveni Ammal alias Baby Ammal and 3 others
Madras High Court · (1988) 02 MAD CK 0007
Transfer of Property Act, 1882 — Section 123, 126, 3
High Courts15 Feb 1988Allowed
N. Vasudevan Vs The State of Tamil Nadu
Madras High Court · (1988) LW(Cri) 383
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i)Constitution of India, 1950 — Article 22, 226