COURT ARCHIVE

Madras High Court judgments

1,04,574 judgments · page 3,333 of 5,229

High Courts07 Mar 1988Dismissed

Dhanalaxmi Chemical Industries, Pvt., Ltd., K. Jagannathan, V.C. Chinnakannu and A. Muthuswamy Vs Assistant Registrar of Companies, Madras

Madras High Court · (1988) LW(Cri) 180

Criminal Procedure Code, 1973 (CrPC) — Section 472, 482Income Tax Act, 1961 — Section 27(1)(a)

High Courts04 Mar 1988

P.V. Chandrasekaran and Others Vs Thirumalai Chit Funds and Others

Madras High Court · (1988) 1 LW 429 : (1988) 1 MLJ 394

High Courts04 Mar 1988Dismissed

P.V. Chandrasekharan and Others Vs Thirumalai Chit Funds and Others

Madras High Court · AIR 1989 Mad 30 : (1988) 1 LW 429 : (1988) 1 MLJ 394

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, Order 33 Rule 2, Order 33 Rule 5, Order 44 Rule 1

High Courts04 Mar 1988

Annamalai Vs Government of Tamil Nadu and Others

Madras High Court · (1993) 2 MLJ 419

Criminal Procedure Code, 1973 (CrPC) — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 336

High Courts03 Mar 1988Allowed

Ekambaram Vs Sundaramurthy and State

Madras High Court · (1988) 03 MAD CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 202, 311Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 323, 448

High Courts03 Mar 1988

R.N. Goenka Vs Commissioner of Wealth-tax

Madras High Court · (1988) 72 CTR 50 : (1989) 176 ITR 129

Wealth Tax Act, 1957 — Section 27

High Courts02 Mar 1988Dismissed

Muthusamy Vs State, by Inspector of Police, Traffic Investigation, Southern Range

Madras High Court · (1988) 03 MAD CK 0012

Penal Code, 1860 (IPC) — Section 304, 304A, 337

High Courts01 Mar 1988Dismissed

Ravichandran Vs Mariyammal

Madras High Court · (1988) 03 MAD CK 0059

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 53, 54, 94Evidence Act, 1872 — Section 101, 139, 27, 73

High Courts01 Mar 1988

Sri Krishna Tiles and Potteries Madras (P) Ltd. Vs Commissioner of Income Tax

Madras High Court · (1988) 69 CTR 135 : (1988) 173 ITR 311

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 2(47), 37(1)

High Courts01 Mar 1988

Karunakaran Vs State of Tamil Nadu and Another

Madras High Court · (1988) 03 MAD CK 0028

Penal Code, 1860 (IPC) — Section 324, 379, 446, 506

High Courts01 Mar 1988

Enfield India Ltd. Vs Union of India

Madras High Court · (1988) 17 ECC 156 : (1988) 19 ECR 116

Customs Act, 1962 — Section 12, 12(1), 2(15), 25, 3

High Courts29 Feb 1988Allowed

Syed Ahamed Sheriff Vs Rajinamani and Others

Madras High Court · (1988) 02 MAD CK 0054

Christian Marriage Act, 1872 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts29 Feb 1988Allowed

Megammal Vs State of Tamil Nadu

Madras High Court · (1988) 02 MAD CK 0049

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 324, 394Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3, 3(2)

High Courts29 Feb 1988

N. Deenadayalan Vs The Deputy Inspector General of Police, Chengalpattu Range

Madras High Court · (1988) 2 MLJ 25

High Courts29 Feb 1988

Noble Mohandass Vs State

Madras High Court · (1989) 1 Crimes 73

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 352

High Courts29 Feb 1988Allowed

Syed Ahamed Sheriff Vs Rajinamani and others

Madras High Court · (1988) 02 MAD CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 125Income Tax Act, 1961 — Section 4

High Courts26 Feb 1988

Rajendran and another Vs State

Madras High Court · (1988) LW(Cri) 385

Railway Property (Unlawful Possession) Act, 1966 — Section 3

High Courts26 Feb 1988

S. Dharmalingam Vs His Excellency Governor of the State of Tamil Nadu and Another

Madras High Court · AIR 1989 Mad 48 : (1988) 2 LW 283

Constitution of India, 1950 — Article 163, 164, 226, 361

High Courts26 Feb 1988

Workmen of Nagammal Mills Ltd. Vs Labour Court, Madurai and Another

Madras High Court · (1989) 1 LLJ 482

High Courts26 Feb 1988

M. Palani Gounder Vs S.P. Thangavel Gounder

Madras High Court · (1988) 1 LW 499 : (1989) 1 MLJ 78