High Courts14 Mar 1988
Vairambal alias Vairathachi (died) Vs The Executive Officer, Adhikumbeswarar Devasthanam and Others
Madras High Court · (1988) 2 LW 482 : (1989) 1 MLJ 178
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,332 of 5,229
High Courts14 Mar 1988Allowed
R. Venkatakrishnan Vs Food Inspector (Hqs) Food and Drugs Administration, Pondicherry
Madras High Court · AIR 1989 Mad 35
Prevention of Food Adulteration Act, 1954 — Section 10(1), 17, 17(1), 2(1), 7
High Courts11 Mar 1988
Messrs. Universal Mill Stores Vs Fathima Bai S. Bhagat
Madras High Court · (1988) 03 MAD CK 0062
High Courts11 Mar 1988
Lucky Electrical Stores, by Partner Mahendra Kumar Shah and Another Vs Ramesh Steel House by Partner Babulal
Madras High Court · (1988) 1 LW 574 : (1988) 1 MLJ 187
High Courts11 Mar 1988
Mani Higher Secondary School, Coimbatore Vs The Joint Director (Secondary) School Education, Madras and Others
Madras High Court · (1989) 1 LLJ 34
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 15, 17, 18, 18(1), 18(2)
High Courts11 Mar 1988
C. Leo Machodo Vs Commissioner of Income Tax
Madras High Court · (1988) 69 CTR 95 : (1988) 172 ITR 744
Income Tax Act, 1961 — Section 2(42), 2(47), 45, 46, 47
High Courts11 Mar 1988
Nagoor Gani alias Rajamani and Others Vs Gandhi Meenal and Others
Madras High Court · (1988) 2 MLJ 171
High Courts11 Mar 1988
E.I.D. Parry Limited Vs Commissioner of Income Tax
Madras High Court · (1988) 69 CTR 49 : (1988) 174 ITR 11
Income Tax Act, 1961 — Section 2(47), 254, 256(1), 45, 48
High Courts11 Mar 1988
Raja D.V. Seetharamayya Bahadur Vs Commissioner of Gift Tax
Madras High Court · (1988) 69 CTR 46 : (1988) 173 ITR 366 : (1988) 38 TAXMAN 282
Gift Tax Act, 1958 — Section 6
High Courts11 Mar 1988
M.A. Namazie Endowment Vs Commissioner of Income Tax
Madras High Court · (1988) 69 CTR 117
Income Tax Act, 1961 — Section 11, 11(1), 12, 13, 13(1)
High Courts10 Mar 1988
St. Joseph's Teacher Training Institute for Women at Devapandalam and Others Vs Director of School Education, Madras and Others
Madras High Court · AIR 1989 Mad 346
Constitution of India, 1950 — Article 226
High Courts09 Mar 1988Allowed
M.Ct.M. Corporation Pvt. Ltd., Madras and Others Vs The Director of Enforcement, Enforcement Directorate, New Delhi
Madras High Court · AIR 1989 Mad 141
Foreign Exchange Regulation Act, 1947 — Section 10, 10(1), 10(2), 12(2), 17Foreign Exchange Regulation Act, 1973 — Section 54
High Courts09 Mar 1988Allowed
In Re: K. Ramalingam
Madras High Court · (1988) 03 MAD CK 0056
Dowry Prohibition Act, 1961 — Section 3, 4, 4(l), 7(b), 8
High Courts09 Mar 1988Allowed
I. Sekar Vs M.L. Wadhwan, Addl. Secretary to Govt. of Indian Ministry of Finance
Madras High Court · (1988) 03 MAD CK 0054
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 3(1), 3(l), 3(l)(i)Constitution of India, 1950 — Article 14, 226
High Courts09 Mar 1988Dismissed
T.I. Krishna Pillai and Another Vs Arunachalam Pillai (died) and Others
Madras High Court · (1993) 2 DMC 530 : (1993) 1 LW 698
Hindu Succession Act, 1956 — Section 14(1)
High Courts09 Mar 1988
Pani and Another Vs Vasudevan
Madras High Court · (1988) 1 LW 609 : (1988) 1 MLJ 400
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(b), Order 9 Rule 9
High Courts09 Mar 1988Dismissed
Alamelu Ammal and others Vs Yesodha Ammal and another
Madras High Court · (1988) 03 MAD CK 0006
Special Marriage Act, 1954 — Section 1, 51
High Courts08 Mar 1988
M.J. Durairaj Vs Joint Commercial Tax Officer, Mandaveli Division, Madras
Madras High Court · (1989) 73 STC 199
Tamil Nadu General Sales Tax Act, 1959 — Section 16(2), 55
High Courts08 Mar 1988Dismissed
B. Chainraj Vs The Assistant Collector of Central Excise, (Preventive) Madras-34
Madras High Court · (1988) LW(Cri) 403
Criminal Procedure Code, 1973 (CrPC) — Section 240, 241, 246, 281, 313
High Courts07 Mar 1988Dismissed
M.S. Thanigachala Pillai Vs Rukmani Ammal and Others
Madras High Court · AIR 1989 Mad 99 : (1988) 1 LW 425
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63