R. Kalyana Sundaram Vs Deputy Commercial Tax Officer, Sirkali
Madras High Court · (1988) 71 STC 140
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Madras High Court · (1988) 71 STC 140
Madras High Court · (1989) 1 MLJ 263
Madras High Court · (1989) 2 MLJ 361
Madras High Court · (1989) 1 LW 400 : (1989) 1 MLJ 448
Madras High Court · AIR 1990 Mad 140
Madras High Court · (1988) 01 MAD CK 0049
Madras High Court · (1989) 1 LLJ 252
Madras High Court · (1989) 1 LW 270 : (1989) 1 MLJ 361
Madras High Court · (1988) LW(Cri) 362
Madras High Court · (1988) 2 LW 351 : (1988) 2 MLJ 224
Madras High Court · (1988) 1 LLJ 398
Madras High Court · (1988) 1 LW 198 : (1988) 1 MLJ 381
Madras High Court · (1988) 2 MLJ 157
Madras High Court · (1988) 1 LW 247 : (1988) 2 MLJ 120
Madras High Court · (1988) 2 LW 245 : (1988) 2 MLJ 261
Madras High Court · (1988) 01 MAD CK 0003
Madras High Court · (1988) 01 MAD CK 0002
Madras High Court · (1988) 01 MAD CK 0061
Madras High Court · (1989) 22 ECC 224 : (1988) 35 ELT 290
Madras High Court · (1988) 17 ECC 166 : (1988) 18 ECR 398 : (1988) 35 ELT 268