High Courts03 Jan 1989
National Insurance Company Vs T. Elumalai and anothers
Madras High Court · (1990) 2 ACC 335 : (1990) ACJ 426 : AIR 1990 Mad 71
Motor Vehicles Act, 1939 — Section 105, 110, 96(2)
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,315 of 5,231
High Courts03 Jan 1989
Universal Enterprises Vs Padmavathi and Others
Madras High Court · (1992) 75 CompCas 399
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Jan 1989
K. Ponnumuthan Vs K. Sathiadas
Madras High Court · (1989) 1 LW 213 : (1989) 1 MLJ 93(1)
High Courts02 Jan 1989
Anandha Thandavam and Another Vs Udaya Sundaram
Madras High Court · (1989) LW(Cri) 190
Penal Code, 1860 (IPC) — Section 107, 109, 497
High Courts02 Jan 1989
T.M.A. Abdul Hameed Vs S. Radhakrishnan
Madras High Court · (1989) LW(Cri) 237
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts01 Jan 1989
Kishanlal Balaram Vs Collector of Central Excise
Madras High Court · (1989) 01 MAD CK 0054
High Courts01 Jan 1989
K. Subbaraj Vs Government of India
Madras High Court · (1989) 41 ELT 383
Customs Act, 1962 — Section 10, 11, 111, 112Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts01 Jan 1989
Standard Paper Industries Corporation Vs Union of India
Madras High Court · (1989) 39 ELT 21
Central Excise Rules, 1944 — Rule 56ACentral Excises and Salt Act, 1944 — Section 2
High Courts01 Jan 1989
Purvi Electronics Pvt. Ltd. Vs Union of India
Madras High Court · (1989) 41 ELT 229
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112Imports and Exports (Control) Act, 1947 — Section 3
High Courts01 Jan 1989
Tube Products of India Vs Union of India
Madras High Court · (1993) 43 ECC 210 : (1989) 41 ELT 400
Central Excises and Salt Act, 1944 — Section 11A, 11B, 35A, 35A(2), 35AA(4)
High Courts23 Dec 1988
Saraswathi Ammal Vs Lakshmi
Madras High Court · (1989) 1 LW 95 : (1989) 1 MLJ 166
High Courts23 Dec 1988
Chinnakannu Pillai alias Narayanasamy Pillai Vs Ramasamy Pillai
Madras High Court · (1989) 1 LW 143 : (1989) 1 MLJ 103
High Courts22 Dec 1988
Thiruvengadam Vs K.B. Goyal and Another
Madras High Court · (1989) 1 ACC 434 : (1990) ACJ 233
Motor Vehicles Act, 1988 — Section 110A
High Courts22 Dec 1988
M. Rayappan Vs D. Saraswathi Ammal
Madras High Court · (1989) 2 LW 149 : (1989) 1 MLJ 459
High Courts21 Dec 1988
Collector of Customs (Appeals) Vs Mala International
Madras High Court · (1989) 43 ELT 631
High Courts20 Dec 1988
M. Subramaniam and Others Vs C. Chhottabhai and Company and Others
Madras High Court · (1990) 1 LW 183 : (1990) 2 MLJ 66
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts20 Dec 1988
V. Valliammai and Others Vs State of Tamil Nadu and Others
Madras High Court · (1988) 12 MAD CK 0019
Tamil Nadu General Sales Tax Act, 1959 — Section 41
High Courts20 Dec 1988
Kuppan Vs State of Tamil Nadu and Another
Madras High Court · (1988) 12 MAD CK 0014
Constitution of India, 1950 — Article 226
High Courts17 Dec 1988
M.O.H. Aslam Vs M.O.H Uduman and Others
Madras High Court · (1989) 2 MLJ 172
Partnership Act, 1932 — Section 7
High Courts16 Dec 1988
N. Gunasekaran Vs The Kumarankattalai Devasthanam and another
Madras High Court · (1989) LW(Cri) 192
Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 14A