High Courts07 Dec 1988
Lalitha Vs The Director General of Police, Madras and Others
Madras High Court · (1989) 1 LW 76
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,317 of 5,231
High Courts07 Dec 1988
Lalitha Vs Director-General of Police and Others
Madras High Court · (1990) 1 ACC 190 : (1989) ACJ 655
High Courts07 Dec 1988
Lalitha Vs The Director General of Police and Others
Madras High Court · (1989) 1 MLJ 243
High Courts02 Dec 1988
Alamelu Ammal Vs Chinnaswamy Reddiar
Madras High Court · (1989) 1 LW 131 : (1988) 2 MLJ 395
High Courts01 Dec 1988
Masilamani Vs V. Baliah
Madras High Court · (1989) 1 LW 123 : (1988) 2 MLJ 449
High Courts01 Dec 1988
Commissioner of Income Tax Vs Sundaram Clayton Ltd.
Madras High Court · (1988) 74 CTR 122 : (1989) 179 ITR 593
Income Tax Act, 1961 — Section 244(1), 244(1A), 256(1), 263
High Courts01 Dec 1988
K. Gopalakrishniah Vs K. Subramaniam and Others
Madras High Court · (1989) 1 LW 127 : (1989) 1 MLJ 275
High Courts30 Nov 1988Allowed
N.S. Siamwala and another Vs Young Men's Indian Association and Others
Madras High Court · (1988) 11 MAD CK 0009
Court Fees Act, 1870 — Section 25(a), 27, 30
High Courts29 Nov 1988
Syeda Zehera Jabeen Vs S. Padmanabhan and Another
Madras High Court · (1989) 1 LW 112 : (1988) 2 MLJ 423
High Courts29 Nov 1988
Vellore Central Co-Operative Bank Ltd. Vs Industrial Tribunal, Madras and Others
Madras High Court · (1989) 58 FLR 924 : (1989) 2 LLJ 453
Industrial Disputes Act, 1947 — Section 10(1)Payment of Bonus Act, 1965 — Section 2(8), 6
High Courts28 Nov 1988
S. Balakrishnan Vs A. Rathinam
Madras High Court · (1989) 1 LW 125 : (1989) 1 MLJ 379
High Courts28 Nov 1988
R. Sathyamoorthy and another Vs R. Rukwnani and others
Madras High Court · (1988) 11 MAD CK 0010
Trusts Act, 1882 — Section 20, 34
High Courts28 Nov 1988Dismissed
R. Sathyamurthi and another Vs R. Rukmani and others
Madras High Court · (1988) 11 MAD CK 0006
Trusts Act, 1882 — Section 20, 32, 34
High Courts25 Nov 1988Allowed
R. Krishnamurthy and R. Lakshmipathy Vs M.P. Raja and R. Selvaraj
Madras High Court · (1988) 11 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482
High Courts25 Nov 1988Allowed
C. Kadarkarai Vs Commissioner of Wealth Tax
Madras High Court · (1989) 42 TAXMAN 42
Finance Act, 1968 — Section 2(6)(d)Income Tax Act, 1961 — Section 80J(4), 80J(4)(iii)Wealth Tax Act, 1957 — Section 5(1)(xxii), 5(1)(xxxi), 5(1)(xxxii)
High Courts24 Nov 1988
Sundaram Finance Corporation and Another Vs Regional Commissioner, Employees Provident Fund and Others
Madras High Court · (1989) 1 MLJ 356
High Courts24 Nov 1988
Sudarsan Finance Corporation, Madras Vs Regional Commissioner, Employees' Provident Fund, Madras and Others
Madras High Court · (1990) 1 LLJ 598 : (1989) 1 LW 585 : (1989) 1 LW 291
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts24 Nov 1988
Chinnadurai Vs State and Pandia Nadar alias Ramasamy Nadar
Madras High Court · (1988) 11 MAD CK 0004
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302