High Courts21 Jan 1890Vythilinga Muppanar Vs Seethalakshmi Ammal Madras High Court · (1896) 6 MLJ 44Read judgment
High Courts25 Jul 1885Durai alias Pullathachi Durai Vs State of Tamil Nadu Madras High Court · (1985) LW(Cri) 367Penal Code, 1860 (IPC) — Section 379Read judgment