High Courts28 Jun 1990Allowed
The State Industrial Promotion Corporation of Tamil Nadu Ltd. Vs Arputharaj and State of Tamil Nadu
Madras High Court · (1990) 06 MAD CK 0007
Land Acquisition Act, 1894 — Section 10, 11A, 18, 4, 4(1)
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,270 of 5,231
High Courts28 Jun 1990
B. Mukhthar Pasha Vs The General Manager, Personnel Administration, Bharat Heavy Electrials Ltd. and Others
Madras High Court · (1991) 2 LW 235 : (1990) 2 MLJ 195
Constitution of India, 1950 — Article 25
High Courts27 Jun 1990
Sri Lakshmi Saraswathy Motor Service (Firm) Gudiyatham Vs The State of Tamil Nadu and others
Madras High Court · AIR 1991 Mad 133
Motor Vehicles Act, 1939 — Section 63(3A)
High Courts27 Jun 1990
Sri Lakshmi Saraswathi Motor Service (firm) Vs The State of Tamil Nadu and Others
Madras High Court · (1990) 2 MLJ 191
High Courts26 Jun 1990
Y. Kaspar Vs The Superintending Engineer, Public Works Department and Another
Madras High Court · (1991) 192 MLJ 1
High Courts25 Jun 1990
Hajee Moosa Sulaiman Sait and Others Vs State of Tamil Nadu and Others
Madras High Court · (1991) 493 MLJ 1
Tamil Nadu Co-operative Societies Act, 1961 — Section 96(4)
High Courts25 Jun 1990
State of Tamil Nadu Vs R.V. Krishniah Chetty and Sons
Madras High Court · (1990) 06 MAD CK 0036
High Courts25 Jun 1990
Controller of Estate Duty Vs Sileshkumar R. Mehta
Madras High Court · (1991) 189 ITR 566
Estate Duty Act, 1953 — Section 44, 46(1), 46(2)
High Courts21 Jun 1990
State of Tamil Nadu Vs K.M. Dharumaraja
Madras High Court · (1990) 06 MAD CK 0051
Central Sales Tax Act, 1956 — Section 10, 10(A), 8(2), 8(4), 9(2)
High Courts20 Jun 1990
Muthusamy Gounder Vs Janakiraman Gounder and Others
Madras High Court · (1991) 2 MLJ 516
High Courts15 Jun 1990
Jain Timber Traders Vs Joint Commissioner-II, Office of the Commissioner of Commercial Taxes Madras-5
Madras High Court · (1990) 06 MAD CK 0053
High Courts15 Jun 1990
M/s. Sterling Construction Vs The Premier Transport
Madras High Court · AIR 1991 Mad 227
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts15 Jun 1990
Radhakrishnan and Others Vs Rajasekaran Rajee and Others
Madras High Court · (1990) 2 LW 270 : (1990) 2 MLJ 319
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(b), 14(1)(b)
High Courts15 Jun 1990
Sri Sambu Films and Others Vs Vijaya Pictures
Madras High Court · (1991) 1 LW 604 : (1990) 2 MLJ 405
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Jun 1990
Pownraj Vs The Principal, Central Polytechnic
Madras High Court · (1990) 2 MLJ 441
Constitution of India, 1950 — Article 226
High Courts14 Jun 1990
V. Krishnamurthy Vs The Chief Superintendent (Training) Power Engineer Training Society (A Government of India Organisation), Thermal Power Station, Personel Training Institute and Another
Madras High Court · (1991) 177 MLJ 1
Constitution of India, 1950 — Article 16, 226
High Courts14 Jun 1990
Commissioner of Income Tax Vs Shri Thyaga Brahma Gana Sabha (Regd)
Madras High Court · (1990) 85 CTR 77 : (1991) 188 ITR 160
Income Tax Act, 1961 — Section 11, 11(1), 13, 13(1), 2(5)
High Courts14 Jun 1990
Commissioner of Income Tax Vs Gemini Pictures Circuit (P.) Ltd.
Madras High Court · (1990) 85 CTR 7 : (1991) 188 ITR 101
Income Tax Act, 1961 — Section 209, 273, 274
High Courts14 Jun 1990
Commissioner of Income Tax Vs C.R. Niranjan
Madras High Court · (1990) 84 CTR 259 : (1991) 187 ITR 280
Income Tax Act, 1961 — Section 2(24), 27(1), 271(1), 4, 64