High Courts14 Jun 1990
N.B. Mohan Narayanaswami Vs State of Tamil Nadu
Madras High Court · (1990) 06 MAD CK 0026
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,271 of 5,231
High Courts14 Jun 1990
Commissioner of Income Tax Vs T.S. Srinivasa Iyer
Madras High Court · (1990) 85 CTR 175 : (1991) 192 ITR 50
Income Tax Act, 1961 — Section 36, 37
High Courts14 Jun 1990
G. Thirugnanasambandam Vs R. Shanmugasundaram
Madras High Court · (1992) 73 CompCas 401
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Jun 1990
K.A. Anwar Sahib Vs Commissioner of Wealth-tax
Madras High Court · (1990) 06 MAD CK 0015
Income Tax Act, 1961 — Section 140A, 140A(1), 141, 143, 144Wealth Tax Act, 1957 — Section 18A, 18A(1), 2, 27(1)
High Courts14 Jun 1990
Duraiswami and Others Vs Swaminathan and Others
Madras High Court · (1990) 2 MLJ 480
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jun 1990Dismissed
United India Insurance Co. Ltd. Vs Angammal and Others
Madras High Court · (1991) 2 ACC 386 : (1991) ACJ 449
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)
High Courts13 Jun 1990
Nagarathinam Vs Murugesan and Others
Madras High Court · (1992) 1 ACC 437
Motor Vehicles Act, 1988 — Section 2(24)
High Courts13 Jun 1990
Raja Paul David (died) and Others Vs M. Thiagarajan (died) and Others
Madras High Court · (1991) 2 MLJ 55
Transfer of Property Act, 1882 — Section 55(6)(b)
High Courts13 Jun 1990
Patel Roadways P. Ltd. Vs Tropical Agrosystems P. Ltd. and Others
Madras High Court · (1990) 2 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Jun 1990
Swastic Agency Vs State of Tamil Nadu
Madras High Court · (1990) 06 MAD CK 0038
Tamil Nadu General Sales Tax Act, 1959 — Entry 139
High Courts13 Jun 1990Allowed
United India Insurance Co. Ltd. Vs K. Subramaniam and Others
Madras High Court · (1991) 2 ACC 520 : (1991) ACJ 625
Motor Vehicles Act, 1988 — Section 125, 2, 3, 7, 8
High Courts13 Jun 1990
Ananda Stores Vs State of Tamil Nadu
Madras High Court · (1990) 06 MAD CK 0033
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts13 Jun 1990
Raja Corporation and others Vs Income Tax Officer
Madras High Court · (1992) 194 ITR 487 : (1992) 65 TAXMAN 192
Income Tax Act, 1961 — Section 133A, 276C, 277, 278B
High Courts13 Jun 1990
Ratnam Automobiles Vs Sivagami and others
Madras High Court · (1990) 06 MAD CK 0018
Motor Vehicles Act, 1939 — Section 94, 95
High Courts13 Jun 1990
V.X. Joseph and Others Vs State of Tamil Nadu and Others
Madras High Court · (1991) 1 LW 283 : (1991) 185 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(3)
High Courts13 Jun 1990
Ponvel Nadar and Another Vs Khursheed Begum and Others
Madras High Court · (1990) 2 LW 473 : (1990) 2 MLJ 455
Partition Act, 1893 — Section 4
High Courts12 Jun 1990
Southern Automobile Industries Vs State of Tamil Nadu
Madras High Court · (1990) 06 MAD CK 0052
High Courts12 Jun 1990Dismissed
M. Vaithilingam Pillai (Died) and Another Vs Maruganandham
Madras High Court · (1994) 2 DMC 226 : (1994) 1 LW 296
Hindu Adoptions and Maintenance Act, 1956 — Section 16Limitation Act, 1963 — Article 104, 107
High Courts12 Jun 1990
Christian Medical College and Hospital Employees Union Vs State of Tamil Nadu and Others
Madras High Court · (1991) 1 LW 567 : (1990) 2 MLJ 312
Constitution of India, 1950 — Article 30
High Courts12 Jun 1990
H.K. Bellan Vs State of Tamil Nadu and Another
Madras High Court · (1990) 2 MLJ 120
Industrial Disputes Act, 1947 — Section 10, 12(4), 33C(2)