High Courts13 Nov 1990
Director of School Education, Madras and others Vs V. Gnanaraj and anothers
Madras High Court · AIR 1992 Mad 124 : (1991) 2 MLJ 45
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,249 of 5,231
High Courts13 Nov 1990
The Director of School Education and Others Vs V. Gnanaraj and Others
Madras High Court · (1991) 2 MLJ 45
High Courts12 Nov 1990
K. Balarama Naidu and another Vs State of Tamil Nadu and others
Madras High Court · (1990) 11 MAD CK 0067
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 19A
High Courts12 Nov 1990
Adhmarani Nachiyar and Another Vs Kumaragurubaramanandham and Another
Madras High Court · (1991) 394 MLJ 1
High Courts12 Nov 1990
K. Jamal Maideen Vs State of Tamil Nadu and Others
Madras High Court · (1991) 529 MLJ 1
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8
High Courts12 Nov 1990
State Vs Syed and P. Ponnaiah
Madras High Court · (1991) LW(Cri) 63
Prevention of Food Adulteration Act, 1954 — Section 7(1)
High Courts09 Nov 1990
B.P. Agraharam Co-operative Agricultural Bank Ltd., B.P. Agraharam Vs Veerappa Thevar and Others
Madras High Court · (1992) 1 LW 31 : (1992) 2 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 14
High Courts09 Nov 1990
A. Madasamy Nadar Vs A.J. Khaja Nazamudeen and Others
Madras High Court · (1991) 532 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(2)(ii)(a)
High Courts09 Nov 1990
Commissioner of Income Tax Vs Nalli Silk Emporium and another
Madras High Court · (1991) 192 ITR 79
Income Tax Act, 1961 — Section 183, 184(7), 187, 189Partnership Act, 1932 — Section 42
High Courts09 Nov 1990
G. Packia Raj Vs P. Subbammal alias Susila Bai
Madras High Court · AIR 1991 Mad 319 : (1991) 1 MLJ 271
Christian Marriage Act, 1872 — Section 4Divorce Act, 1869 — Section 10, 17, 2, 22, 23Tamil Nadu Hindu Marriage Act, 1955 — Section 7A
High Courts09 Nov 1990
Commissioner of Income Tax Vs Aurofood Pvt. Ltd.
Madras High Court · (1990) 89 CTR 279 : (1991) 187 ITR 715
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 37(1), 80J, 84
High Courts09 Nov 1990
Commissioner of Income Tax Vs Ramakrishna Mills (Cbe) Ltd.
Madras High Court · (1991) 190 ITR 516
High Courts09 Nov 1990
G. Annamalai and 8 others Vs T. Nagar Higher Secondary School and 3 others
Madras High Court · (1990) 11 MAD CK 0006
High Courts08 Nov 1990
Bimetal Bearings Ltd. Vs State of Tamil Nadu
Madras High Court · (1990) 11 MAD CK 0097
Tamil Nadu General Sales Tax Act, 1959 — Section 23, 3, 3(3), 3A, 5
High Courts08 Nov 1990
State of Tamil Nadu Vs Suguna Agencies
Madras High Court · (1991) 81 STC 33
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts08 Nov 1990
State of Tamil Nadu Vs Voltas Limited State of Tamil Nadu Vs Remington Rand of India Ltd.
Madras High Court · (1991) 81 STC 177
Central Sales Tax Act, 1956 — Section 5, 5(1), 5(2)
High Courts07 Nov 1990
A.P.S. Bahurudeen and Another Vs Antony and Others
Madras High Court · (1992) 1 LW 100 : (1992) 2 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Nov 1990
Velathal and Another Vs R.K. Ponnusamy and Another
Madras High Court · (1991) 1 LW 390 : (1991) 50 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49(2)
High Courts07 Nov 1990
Tamil Nadu Electricity Board Vs M/s. Hindustan Construction Company Ltd., P.N. Vedanayagam and A. Mohanakrishnan
Madras High Court · (1990) 11 MAD CK 0002
Arbitration Act, 1940 — Section 33, 9(b)
High Courts06 Nov 1990Allowed
D. Jayaraman Vs The Revenue Divisional Officer, Salem and The Appellate Authority (Principal, Subordinate Judge, Salem)
Madras High Court · (1990) 11 MAD CK 0093